High Courts20 Feb 1939
Penubolu Seshiah and Thanniru Venkatrayulu represented by Penubolu Seshiah and Another Vs Ayitha Ramiah and Others
Madras High Court · (1939) 49 LW 572 : (1939) 1 MLJ 742
Succession Act, 1925 — Section 304
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,375 of 5,226
High Courts16 Feb 1939
Noone Varadarajan Chetty Vs Vutukuri Kanakiah
Madras High Court · (1939) 1 MLJ 791
Evidence Act, 1872 — Section 65(a)
High Courts16 Feb 1939
Chandra Kesavalu Chetty and Another Vs S.P. Perumal Chettiar
Madras High Court · AIR 1939 Mad 722 : (1939) 49 LW 605 : (1939) 1 MLJ 820
Limitation Act, 1908 — Section 10
High Courts15 Feb 1939Allowed
India Carat Pvt. Ltd. Vs State of Karnataka and Another
Madras High Court · (1989) LW(Cri) 436
Penal Code, 1860 (IPC) — Section 307, 324, 408, 420, 448
High Courts15 Feb 1939
Hajee Mohammad Kadir Sheriff Vs Rahimatullah Sahib
Madras High Court · AIR 1940 Mad 230
Penal Code, 1860 (IPC) — Section 171(g)
High Courts14 Feb 1939
The Chairman, Municipal Council and Another Vs Sri Rajah Vyricherla Narayana Gajapatiraju Bahadur Guru
Madras High Court · AIR 1939 Mad 946 : (1939) 50 LW 360 : (1939) 2 MLJ 304
Madras Local Boards Act, 1884 — Section 79
High Courts13 Feb 1939
Nallasivan Pillai and Others Vs Ganapathi Mudaliar and Another
Madras High Court · AIR 1940 Mad 633 : (1940) 51 LW 381
High Courts13 Feb 1939
The Dharapuram Janopakara Nidhi, Limited Vs K. Lakshminarayana Chettiar
Madras High Court · AIR 1939 Mad 456 : (1939) ILR (Mad) 803 : (1939) 49 LW 671 : (1939) 1 MLJ 802
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts13 Feb 1939
Sree Mullapudi Venkatarayudu, Zamindar Vs President, District Board and Others
Madras High Court · AIR 1939 Mad 689 : (1939) 49 LW 765 : (1939) 2 MLJ 93
Madras Estates Land Act, 1908 — Section 77
High Courts10 Feb 1939
Katrapati Hanumayamma Vs Official Receiver
Madras High Court · AIR 1940 Mad 749
Provincial Insolvency Act, 1920 — Section 28, 54
High Courts10 Feb 1939
Kannayya Reddi Vs Muthu Reddi
Madras High Court · AIR 1939 Mad 508 : (1939) 49 LW 547 : (1939) 1 MLJ 825
High Courts10 Feb 1939
In Re: Villi Chinnu alias Kandan
Madras High Court · (1939) 49 LW 457 : (1939) 1 MLJ 617
Criminal Tribes Act, 1911 — Section 23(1)(b)Penal Code, 1860 (IPC) — Section 457
High Courts10 Feb 1939
Ayanampudi Venkayya Vs Lanka Rattayya
Madras High Court · AIR 1939 Mad 578 : (1939) 49 LW 549 : (1939) 1 MLJ 724
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 26 Rule 4
High Courts10 Feb 1939
Calicut Bank Ltd. Vs Devani Ammal and Others
Madras High Court · AIR 1940 Mad 621 : (1940) 51 LW 639
Companies Act, 1956 — Section 153
High Courts09 Feb 1939
Rm. Ar. Ar. Rm. Arunachalam Chettiar (dead) and Others Vs Sabaratnam Chettiar and Others
Madras High Court · AIR 1939 Mad 572 : (1939) ILR (Mad) 585 : (1939) 49 LW 515 : (1939) 1 MLJ 889
Provincial Insolvency Act, 1920 — Section 28
High Courts09 Feb 1939
Paturi Venkateswara Rao and Another Vs Parvataneni Subrahmanyam
Madras High Court · AIR 1939 Mad 974 : (1939) 50 LW 430 : (1939) 2 MLJ 611
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts09 Feb 1939
Ganapathi Asari Vs Kuppuswamy Asari
Madras High Court · AIR 1939 Mad 493 : (1939) 49 LW 456 : (1939) 1 MLJ 614
Penal Code, 1860 (IPC) — Section 193, 195(1)(b)
High Courts08 Feb 1939
C.R. Balanagayya Chetti Vs Chetti Varadarajulu Chetti and Others
Madras High Court · AIR 1939 Mad 734 : (1939) ILR (Mad) 593 : (1939) 49 LW 470 : (1939) 1 MLJ 610
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4
High Courts07 Feb 1939
Mada Nagaratnam Vs Puvvada Seshayya and Another In Re: The Madras Agriculturists' Relief Act
Madras High Court · AIR 1939 Mad 361 : (1939) ILR (Mad) 151 : (1939) 49 LW 257 : (1939) 1 MLJ 272
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1