COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,373 of 5,226

High Courts14 Mar 1939

In Re: Boya Latchmakka

Madras High Court · AIR 1940 Mad 294 : (1939) 50 LW 791

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High Courts13 Mar 1939

V. Ponnambalam Chetti and Others Vs Ambalam Raman Chetti and Others

Madras High Court · AIR 1939 Mad 789 : (1939) ILR (Mad) 943 : (1939) 50 LW 181 : (1939) 2 MLJ 233

Tamil Nadu Agriculturists Relief Act, 1938 — Section 3(c)

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High Courts13 Mar 1939

M.S. Ragunatha Thathachariar Vs The Secretary of State for India in Council

Madras High Court · (1939) 50 LW 297 : (1939) 2 MLJ 565

Madras Compulsory Labour Act, 1858 — Section 6

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High Courts13 Mar 1939

Ramaswami Goundan and Others Vs Lakshmana Reddi and Others

Madras High Court · AIR 1939 Mad 886 : (1940) ILR (Mad) 40 : (1939) 50 LW 206 : (1939) 2 MLJ 420

Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts13 Mar 1939

Kodukula Kameswaramma Vs Kodukula Thammanna and Others

Madras High Court · AIR 1939 Mad 798 : (1939) 50 LW 195 : (1939) 2 MLJ 460

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High Courts13 Mar 1939

Chaganti Veeresalingam Vs Mallampalli Subbarayudu and Others

Madras High Court · AIR 1939 Mad 932 : (1939) 50 LW 198 : (1939) 2 MLJ 282

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High Courts09 Mar 1939

K.M. Duraiswami Reddiar Vs The Secretary of State for India in Council and Others

Madras High Court · AIR 1939 Mad 648 : (1939) 49 LW 773 : (1939) 2 MLJ 6

Charter Act, 1861 — Section 15

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High Courts09 Mar 1939

Andra Venkatayya Vs The Official Receiver and Another

Madras High Court · AIR 1939 Mad 300 : (1939) 50 LW 202 : (1939) 2 MLJ 414

Provincial Insolvency Act, 1920 — Section 75(3)

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High Courts09 Mar 1939

In Re: Velu Naicken and Another

Madras High Court · AIR 1939 Mad 737 : (1939) 50 LW 920 : (1939) 2 MLJ 202

Criminal Procedure Code, 1898 (CrPC) — Section 164

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High Courts07 Mar 1939

COMMISSIONER OF Income Tax, MADRAS Vs VOORA SREERAMULU CHETTY. [NO. 2].

Madras High Court · AIR 1939 Mad 903 : (1939) 7 ITR 566

Civil Procedure Code, 1908 (CPC) — Section 102, 110Income Tax Act, 1961 — Section 25(3), 66A(2)

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High Courts07 Mar 1939

Ramaswami Chettiar and Others Vs Meyyappan Servai

Madras High Court · AIR 1939 Mad 740 : (1939) 50 LW 159 : (1939) 2 MLJ 353

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93

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High Courts07 Mar 1939

A.M. Balakrishna Reddiar Vs Syed Jalaluddin Sahib and Others

Madras High Court · AIR 1939 Mad 791 : (1939) 2 MLJ 111

Criminal Procedure Code, 1898 (CrPC) — Section 145(6)

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High Courts07 Mar 1939

The Commissioner of Income Tax Vs Voora Sreeramulu Chetty

Madras High Court · (1939) ILR (Mad) 770 : (1939) 50 LW 590 : (1939) 2 MLJ 667

Income Tax Act, 1961 — Section 25(3)

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High Courts03 Mar 1939

Kolachala Kutumba Sastri Vs Lakkaraju Bala Tripura Sundaramma and Others

Madras High Court · AIR 1939 Mad 462 : (1939) ILR (Mad) 764 : (1939) 49 LW 566 : (1939) 1 MLJ 702

Court Fees Act, 1870 — Section 7(iv)(a), 7(v)

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High Courts01 Mar 1939

Anumala Ankamma Vs Komaravolu Venkata Subbayya and Others

Madras High Court · AIR 1939 Mad 517 : (1939) ILR (Mad) 794 : (1939) 49 LW 777 : (1939) 2 MLJ 1

Madras Estates Land Act, 1908 — Section 146

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High Courts01 Mar 1939

In Re: Vyapuri Kavandan

Madras High Court · AIR 1939 Mad 574 : (1939) 50 LW 667 : (1939) 2 MLJ 109

Madras Prohibition Act, 1937 — Section 4(1)(a)

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High Courts28 Feb 1939

Malladi Venkata Sastry and Others Vs Malladi Venkataramanayya and Another

Madras High Court · AIR 1940 Mad 626 : (1940) 51 LW 446

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High Courts28 Feb 1939

Emani Satyanarayanamurthi, Manager of Sree Bala Tripura Sundari Rice Mill Vs Katuri Gopalan and Another

Madras High Court · AIR 1939 Mad 891 : (1939) 50 LW 151 : (1939) 2 MLJ 279

Contract Act, 1872 — Section 247

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High Courts28 Feb 1939

Marimuthu Pillai Vs M. Muthirulappa Pillai and Others

Madras High Court · AIR 1939 Mad 809 : (1939) 50 LW 525 : (1939) 2 MLJ 512

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High Courts27 Feb 1939

Jeeva Ammal Vs Ranganatha Mudaliar

Madras High Court · AIR 1939 Mad 788 : (1939) 50 LW 200 : (1939) 2 MLJ 294

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