High Courts18 Apr 1939
R.V. Rajarathna Chettiar Vs Shari Shaick Mahboob Sahib and Others
Madras High Court · AIR 1940 Mad 106 : (1940) ILR (Mad) 27 : (1939) 50 LW 323
Contract Act, 1872 — Section 68, 70
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,371 of 5,226
High Courts17 Apr 1939
In Re: Kapa Morrana and Another
Madras High Court · AIR 1939 Mad 840 : (1939) 50 LW 423 : (1939) 2 MLJ 635
Evidence Act, 1872 — Section 27
High Courts17 Apr 1939
Krishna Mudaliar Vs Marimuthu Mudaliar and Others
Madras High Court · AIR 1939 Mad 862 : (1940) ILR (Mad) 109 : (1939) 50 LW 282 : (1939) 2 MLJ 423
High Courts17 Apr 1939
Saminatha Aiyar (died) and Another Vs Vageesan, by guardian Sivakami Ammal
Madras High Court · AIR 1939 Mad 849 : (1940) ILR (Mad) 98 : (1939) 50 LW 270 : (1939) 2 MLJ 557
High Courts13 Apr 1939Dismissed
Maharaja Raja and Others Vs Vanguri Suryaprakasarao Garu and Others
Madras High Court · (1939) 04 MAD CK 0031
Madras Estates Land Act, 1908 — Section 26
High Courts13 Apr 1939
Vedantam Subbarayudu (dead) and Others Vs Chattapalli Lakshminarasamma and Others
Madras High Court · AIR 1939 Mad 949 : (1939) 50 LW 618 : (1939) 2 MLJ 533
Transfer of Property Act, 1882 — Section 92, 92(iii)
High Courts12 Apr 1939
A. Seetha Ramappa and Others Vs G.C. Ramappa
Madras High Court · AIR 1939 Mad 890 : (1939) 50 LW 632 : (1939) 2 MLJ 555
High Courts06 Apr 1939
In Re: K.V. Lakshmana Rao and Another
Madras High Court · AIR 1940 Mad 134 : (1939) 50 LW 782
High Courts06 Apr 1939
Unnamalai Ammal Vs Amba Baghyathammal and Others
Madras High Court · AIR 1940 Mad 763
High Courts03 Apr 1939
In Re: Mahanti Sreeramulu
Madras High Court · AIR 1940 Mad 293 : (1939) 50 LW 787
High Courts03 Apr 1939
Vellayya Konar (died) and Another Vs Ramaswami Konar and Another
Madras High Court · AIR 1939 Mad 894 : (1940) ILR (Mad) 73 : (1939) 50 LW 248 : (1939) 2 MLJ 400
Transfer of Property Act, 1882 — Section 53
High Courts03 Apr 1939
Ponnuman Dikshitar and Another Vs The Board of Commissioners for the Hindu Religious Endowments and Others
Madras High Court · AIR 1939 Mad 682 : (1939) 50 LW 126 : (1939) 2 MLJ 11
High Courts31 Mar 1939
Kunhibi alias Beebi Umma Vs Kalliani Amma and Others
Madras High Court · AIR 1939 Mad 881 : (1939) 50 LW 400 : (1939) 2 MLJ 463
Contract Act, 1872 — Section 68
High Courts31 Mar 1939
Kuppainethu Guruvappa Naicker Vs M. Mounaguruswami Naicker
Madras High Court · AIR 1939 Mad 742 : (1939) ILR (Mad) 838 : (1939) 49 LW 786 : (1939) 2 MLJ 36(1)
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Mar 1939
P. Rm. St. Subramania Chettier Vs Felix Joseph Sarprasadam and Others
Madras High Court · AIR 1939 Mad 817 : (1940) ILR (Mad) 45 : (1939) 50 LW 203 : (1939) 2 MLJ 316
Succession Act, 1925 — Section 321
High Courts30 Mar 1939Allowed
Lakshmadu Vs Ramudu and Others
Madras High Court · (1939) 03 MAD CK 0044
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2), 47
High Courts30 Mar 1939
Kumaraswami Pillai and Another Vs Thiruvengadatha Aiyangar
Madras High Court · AIR 1939 Mad 613 : (1939) ILR (Mad) 886 : (1939) 49 LW 762 : (1939) 2 MLJ 308
Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
High Courts28 Mar 1939
Srimath Kachi Chinna Nallappa Kalakka Thola Udayar Avergal, Zamindar of Udayarpalayam Vs Sudai Udayan and Others
Madras High Court · AIR 1940 Mad 8 : (1939) ILR (Mad) 977 : (1939) 50 LW 309 : (1939) 2 MLJ 437
Madras Estates Land Act, 1908 — Section 40
High Courts28 Mar 1939
Rakapalli Vira Raghavulu Naidu Vs Dhara China Rajalingam and Others
Madras High Court · AIR 1939 Mad 846 : (1939) 50 LW 336 : (1939) 2 MLJ 531
Transfer of Property Act, 1882 — Section 8
High Courts28 Mar 1939
Valia Maliyakkal Sayid Muhammad Jiffiri Attakoya Thangal and Others Vs Sayid Muhammad Bin Alabi Ayidross Kunhikoya Thangal
Madras High Court · AIR 1939 Mad 877 : (1940) ILR (Mad) 50 : (1939) 50 LW 466 : (1939) 2 MLJ 579
Madras Local Boards Act, 1884 — Section 88Madras Revenue Recovery Act, 1864 — Section 42