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Madras High Court judgments

1,04,503 judgments · page 4,372 of 5,226

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High Courts24 Mar 1939

K.A.V. Karuppanna Nadar Vs M.K. Mathalai Karuppa Nadar

Madras High Court · AIR 1939 Mad 776 : (1939) 50 LW 154 : (1939) 2 MLJ 226

Court Fees Act, 1870 — Section 7(iv)(c)
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High Courts24 Mar 1939

In Re: Karumuthu Thiagarajan, Managing Agent and Director of the Sri Minakshi Mills Ltd.

Madras High Court · AIR 1939 Mad 589 : (1939) 49 LW 651 : (1939) 2 MLJ 97

Companies Act, 1956 — Section 140(3)
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High Courts24 Mar 1939

Jonnala Lakshmidevamma Vs Jonnala Veera Reddi and Others

Madras High Court · AIR 1939 Mad 781 : (1939) ILR (Mad) 877 : (1939) 50 LW 239 : (1939) 2 MLJ 340

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High Courts24 Mar 1939

The Board of Commissioners for Hindu Religious Endowments Vs His Holiness Sri Vidyaranya Satchidananda Abhinava Sankara Bharathi Swamulu Varu, Trustee of Sri Virupakshaswaraswami, etc.,

Madras High Court · AIR 1939 Mad 801 : (1939) 2 MLJ 395

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High Courts21 Mar 1939

Patayath Parumpayil Sankara Menon Vs Karumathil Puthumanae Sanku's son Kuttani and Others

Madras High Court · AIR 1940 Mad 639

Limitation Act, 1963 — Section 22
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High Courts21 Mar 1939

In Re: Markapuram Pedda Subbanna

Madras High Court · AIR 1939 Mad 469 : (1939) 49 LW 643 : (1939) 1 MLJ 899

Telegraph Act, 1885 — Section 29
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High Courts21 Mar 1939

Budhiraju Seethayamma (deaceased) and Others Vs Vullipalam alias Putrevu Jagannadha Rao and Others

Madras High Court · AIR 1939 Mad 802 : (1939) 50 LW 192 : (1939) 2 MLJ 600

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High Courts20 Mar 1939

Kizhakkepat Palat, deceased Lakshmi Kutty Amma's daughter Kunhilakshmi Amma and Others Vs Kizhakkepat Palat, deceased Lakshmi Kutty Amma's children Tavazhi Karnavan and Manager, Krishna Menon and Others

Madras High Court · AIR 1939 Mad 799 : (1939) 50 LW 164 : (1939) 2 MLJ 287

Madras Marumakkathayam Act, 1932 — Section 43
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High Courts17 Mar 1939

Mellepeddi Pitchamma Vs Medabalimi Venkataramayya

Madras High Court · AIR 1940 Mad 27 : (1939) 50 LW 606

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High Courts17 Mar 1939

T.A. Padmasani Bai Vs Sabapathy Mudaliar

Madras High Court · (1939) 50 LW 148 : (1939) 2 MLJ 284

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High Courts17 Mar 1939

Gaja Gopi Reddi, minor by guardian and mother Seshamma Vs Pulla Rami Reddi

Madras High Court · AIR 1939 Mad 500 : (1939) ILR (Mad) 530 : (1939) 49 LW 620 : (1939) 1 MLJ 888

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High Courts17 Mar 1939

Vudaru Pedda Pulla Reddi Vs Peddugari Chinna Venkata Reddi and Others

Madras High Court · AIR 1939 Mad 667 : (1939) 49 LW 652 : (1939) 2 MLJ 356

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
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High Courts16 Mar 1939

N. Adinarayana Chetty Vs T.T.K.K. Appan Srirangachariar and Others

Madras High Court · AIR 1941 Mad 217 : (1940) 51 LW 666

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High Courts16 Mar 1939

A.P.M. Syed Ibrahim Sahib and brother Vs V.S. Gurulinga Aiyar

Madras High Court · AIR 1939 Mad 860 : (1939) ILR (Mad) 980 : (1939) 50 LW 291 : (1939) 2 MLJ 489

Partnership Act, 1932 — Section 58, 74
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High Courts15 Mar 1939

K. Sundaresa Aiyar Vs The Sarvajana Sowkiabivirdhi Nidhi Limited, by Secretary P.S. Manikkam Chettiar

Madras High Court · (1939) ILR (Mad) 986 : (1939) 50 LW 243 : (1939) 2 MLJ 624

Specific Relief Act, 1877 — Section 42
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High Courts15 Mar 1939

Govada Balabharathi Co-operative Credit Society Vs Alapati Venkatakrishnayya and Another

Madras High Court · AIR 1940 Mad 932 : (1940) 52 LW 454 : (1940) 2 MLJ 388

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High Courts14 Mar 1939

In Re: K.C. Pandalai, representing South Indian General Assurance Co. Ltd. and Others

Madras High Court · AIR 1940 Mad 760 : (1940) 51 LW 534

Life Assurance Companies Act, 1912 — Section 4(1)
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High Courts14 Mar 1939

Alasyam Ramappa Vs Panyam Thirumalappa and Others

Madras High Court · AIR 1939 Mad 884 : (1939) ILR (Mad) 971 : (1939) 50 LW 331 : (1939) 2 MLJ 649

Contract Act, 1872 — Section 253
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High Courts14 Mar 1939

Mohona Ponda Vs Raghunadha Das and Another

Madras High Court · AIR 1939 Mad 888 : (1939) 50 LW 294 : (1939) 2 MLJ 312

Madras Proprietary Estates Village Service Act, 1894 — Section 15
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High Courts14 Mar 1939

Public Prosecutor Vs D.S. Raju Gupta and Others

Madras High Court · AIR 1940 Mad 682

Provident Insurance Societies Act, 1912 — Section 22
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