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Madras High Court judgments

1,04,503 judgments · page 4,369 of 5,226

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High Courts19 Jul 1939

M.L.N. Mahalingam Chettiar by Rao Sahib R. Krishna Aiyar, iterim Guardian Vs Raja Srimanthu Muthu Vijia Raghunatha Doraisingam alias Gowri Vallabha Thevar Avergal, Zamindar of Sivaganga, through his Diwan and authorized agent, R.M. Sundaram, Esq., I.C.S.

Madras High Court · AIR 1940 Mad 916 : (1940) 2 MLJ 422

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High Courts19 Jul 1939

Chelikani Kondayya Rao and Others Vs Vuppalapati Naganna and Others

Madras High Court · (1939) 50 LW 602 : (1939) 2 MLJ 778

Madras Estates Land Act, 1908 — Section 3(2)(d)
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High Courts19 Jul 1939

Swaminatha Odayar Vs Srinivasa Aiyar and Others

Madras High Court · AIR 1939 Mad 942 : (1939) 50 LW 411 : (1939) 2 MLJ 495

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts18 Jul 1939

Sri Chelikani Sitaramayya Vs Koppula Pedda Venkanna

Madras High Court · AIR 1940 Mad 15 : (1939) 50 LW 432 : (1939) 2 MLJ 509

Civil Procedure Code, 1908 (CPC) — Section 144
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High Courts17 Jul 1939

Parimi Sundarasivudu and Others Vs Balajipalli Adinarayana Sastri

Madras High Court · AIR 1939 Mad 909 : (1940) ILR (Mad) 233 : (1939) 2 MLJ 614

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High Courts17 Jul 1939

Mugi Subbayya Vs Ravulacheruvu Thippa Reddi and Another

Madras High Court · AIR 1939 Mad 967 : (1939) 50 LW 364 : (1939) 2 MLJ 604

Madras Co-operative Societies Act, 1932 — Section 48
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High Courts23 Jun 1939Dismissed

State Vs Badusha and Munusamy

Madras High Court · (1989) LW(Cri) 522

Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 302, 307
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High Courts19 Jun 1939

Emperor Vs Taduturu Poligadu

Madras High Court · AIR 1940 Mad 12 : (1939) 50 LW 435

Evidence Act, 1872 — Section 27
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High Courts16 Jun 1939

In Re: Ravupalli Ramamurthy

Madras High Court · AIR 1941 Mad 290

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High Courts02 May 1939

In Re: Travancore National and Quilon Bank Ltd. (In Liquidation) Sir T. Desikachari and Another, Trustees, East Tanjore Electric Supply Corporation Ltd. Employees' Provident Fund Institution

Madras High Court · AIR 1940 Mad 184

Companies Act, 1913 — Section 282B(2)
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High Courts02 May 1939

In Re: V. Mekala Venkatappa and Others

Madras High Court · AIR 1940 Mad 755

Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 510
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High Courts02 May 1939

Alapati Bulli Venkanna Vs Kantamani Ramanna and Others

Madras High Court · AIR 1940 Mad 776 : (1940) 52 LW 120 : (1940) 2 MLJ 27

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High Courts02 May 1939

Vanjiappa Goundan Vs N.P.V.L.R. Annamalai Chettiar and Others

Madras High Court · AIR 1940 Mad 69 : (1939) 50 LW 494 : (1939) 2 MLJ 551

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 23 Rule 1
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High Courts01 May 1939

Vasantharao Ammannamma Vs Vijiapurapu Venkata Kodanda Rao Panthulu and Others

Madras High Court · AIR 1940 Mad 210 : (1940) ILR (Mad) 223 : (1939) 50 LW 729 : (1940) 1 MLJ 188

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High Courts01 May 1939

Rathnammal alias Rajamani Ammal Vs The Secretary of State for India in Council

Madras High Court · AIR 1939 Mad 963 : (1940) ILR (Mad) 87 : (1939) 50 LW 300 : (1939) 2 MLJ 380

Tamil Nadu Irrigation Cess Act, 1865 — Section 1
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High Courts01 May 1939

In Re: P. Ramanujachariar, Advocate

Madras High Court · AIR 1939 Mad 772 : (1940) ILR (Mad) 17 : (1939) 50 LW 234 : (1939) 2 MLJ 320

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High Courts28 Apr 1939

Muthukrishna Raja and Another Vs Viswalinga Kadavarayar and Others

Madras High Court · AIR 1940 Mad 893

Limitation Act, 1963 — Article 182(5)
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High Courts28 Apr 1939

T.S.P.L.P. Chidambaram Chettiar Vs Murugesam Pillai and Others

Madras High Court · AIR 1939 Mad 841 : (1940) ILR (Mad) 60 : (1939) 50 LW 311 : (1939) 2 MLJ 671

Limitation Act, 1963 — Article 182(5)
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High Courts28 Apr 1939

S. Narayanachari Vs T.V.A.K.T. Annamalai Chettiar

Madras High Court · AIR 1940 Mad 61 : (1939) 50 LW 150 : (1939) 2 MLJ 225

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High Courts28 Apr 1939

Ponnammai Nadathi Vs The Tinnevelly Swami Nelliappar and Sri Kanthimathi Ambal Devasthanam

Madras High Court · AIR 1939 Mad 918 : (1939) 50 LW 463 : (1939) 2 MLJ 440

Tamil Nadu Irrigation Cess Act, 1865 — Section 1A
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