High Courts16 Aug 1939
Abubucker Ebrahim and Another Vs Maganlal K. Javeri
Madras High Court · AIR 1940 Mad 683 : (1940) 51 LW 635 : (1940) 1 MLJ 668
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,367 of 5,226
High Courts15 Aug 1939
Katachikandi Thiyyathikandi Abdulla Kaka Vs Kadumandra K. Muthanna
Madras High Court · AIR 1941 Mad 45 : (1940) 52 LW 851 : (1940) 2 MLJ 420
High Courts15 Aug 1939
Rekanti Chinna Govinda Chettyar and Others Vs S. Varadappa Chettyar and Others
Madras High Court · (1939) 50 LW 568 : (1939) 2 MLJ 809
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3
High Courts14 Aug 1939
Palanisami Goundar Vs Kaliappa Goundar
Madras High Court · AIR 1940 Mad 77 : (1939) 50 LW 640 : (1940) 1 MLJ 782
High Courts11 Aug 1939
Balavenkatrama Chettiar and Others Vs Maruthamuthu Chetty and Another
Madras High Court · AIR 1941 Mad 313 : (1940) 52 LW 903 : (1940) 2 MLJ 946
High Courts11 Aug 1939
T.P. Vasantha Rao Sahib Bhonsle Vs O.A. Narayanaswami Aiyar (Receiver)
Madras High Court · AIR 1940 Mad 95 : (1939) 50 LW 636 : (1939) 2 MLJ 745
Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
High Courts11 Aug 1939
D. Sundaravaradan Vs R. Narasimhachari, Official Liquidator
Madras High Court · AIR 1940 Mad 266
Companies Act, 1956 — Section 229
High Courts10 Aug 1939
K. Ranganayaki Ammal Vs K. Sampathkumaran and Others
Madras High Court · AIR 1940 Mad 987 : (1940) 52 LW 339 : (1940) 2 MLJ 319
High Courts10 Aug 1939
Anandam by guardian, the Official Trustee of Madras Vs T.S. Muthukumaraswami Mudali
Madras High Court · AIR 1940 Mad 52 : (1939) 50 LW 587 : (1939) 2 MLJ 658
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts10 Aug 1939
R.K. Thirumalai Chettiar Vs K.N. Nanjayya Gowder and Another
Madras High Court · AIR 1941 Mad 266
High Courts09 Aug 1939
Thirugnanavalli Ammal Vs P. Venugopala Pillai and Others
Madras High Court · AIR 1940 Mad 29 : (1939) 50 LW 719 : (1939) 2 MLJ 751
Civil Procedure Code, 1908 (CPC) — Section 34(2)
High Courts08 Aug 1939
Sistla Saraswatamma Vs Paruvada Maki Naidu and Others
Madras High Court · AIR 1940 Mad 881 : (1940) 2 MLJ 305
High Courts08 Aug 1939
Kesavamattam Koda Nayakamma Vs Edara Venkayya and Another
Madras High Court · (1939) 2 MLJ 664
Transfer of Property Act, 1882 — Section 59
High Courts08 Aug 1939
P.V. Karuppanan Ambalam Vs Pandari Sundara Raja Aiyar
Madras High Court · AIR 1940 Mad 71 : (1939) 50 LW 611 : (1939) 2 MLJ 645
Specific Relief Act, 1877 — Section 42
High Courts08 Aug 1939
Ahmad Bux Alla Jovaya Vs Fazal Karim
Madras High Court · AIR 1940 Mad 49 : (1940) ILR (Mad) 195 : (1939) 50 LW 597 : (1940) 1 MLJ 676
High Courts07 Aug 1939
Ramayya Goundan Vs Kolanda Goundan and Others
Madras High Court · AIR 1939 Mad 911 : (1940) ILR (Mad) 322 : (1939) 50 LW 529
High Courts07 Aug 1939
Sankamma Hengsu Vs H. Anantha Kamath and Others
Madras High Court · AIR 1940 Mad 882 : (1940) 52 LW 342 : (1940) 2 MLJ 309
High Courts07 Aug 1939
Rm. Pl. S. Sivaswami Chettiar Vs Marudaiya Goundan and Others
Madras High Court · AIR 1940 Mad 16 : (1939) 50 LW 429 : (1939) 2 MLJ 759
Criminal Procedure Code, 1898 (CrPC) — Section 146Transfer of Property Act, 1882 — Section 6(e)
High Courts04 Aug 1939
C.V. Ramasesha Aiyangar Vs The Official Receiver and Another
Madras High Court · (1939) 2 MLJ 728
High Courts04 Aug 1939
Coimbatore Venkataramana Vilas Co. Ltd. Vs Official Receiver and Another
Madras High Court · AIR 1940 Mad 30 : (1940) ILR (Mad) 191 : (1939) 50 LW 581