High Courts04 Aug 1939
K.A. Mahammad Sheriff Sahib Vs Hussain Ghouse
Madras High Court · AIR 1939 Mad 933 : (1939) 50 LW 426 : (1939) 2 MLJ 816
Contract Act, 1872 — Section 133
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,368 of 5,226
High Courts03 Aug 1939
Dasari Ammanna Vs Mirtivada Raja Reddi and Others
Madras High Court · AIR 1940 Mad 160 : (1939) 50 LW 893 : (1940) 1 MLJ 177
Agency Tracts Interest And Land Transfers Act, 1917 — Section 4, 5Code Of Civil Procedure, 1908 — Section 16
High Courts03 Aug 1939
Kanujnakkal Thayikkandiyil Moossan Kunhi Kalandan Vs Kaniyarakkal Thayikkandiyil Kunhi Kattyali and Others
Madras High Court · AIR 1940 Mad 85 : (1939) 50 LW 649 : (1939) 2 MLJ 760
Negotiable Instruments Act, 1881 (NI) — Section 98
High Courts02 Aug 1939
Krushnacharana Padhi, minor by next friend Chinna Padhiyani Vs Gourochandro Dyano Symanto
Madras High Court · AIR 1940 Mad 62 : (1939) 50 LW 746 : (1939) 2 MLJ 686
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts02 Aug 1939
Alagiri Chetty and Another Vs Muthuswami Chetty and Others
Madras High Court · AIR 1940 Mad 102 : (1939) 50 LW 571
Limitation Act, 1963 — Article 134, 144
High Courts01 Aug 1939
S. Soundararajan and Others Vs Khaka Mahomed Ismail Saheb of Messrs. Roshan and Co.
Madras High Court · AIR 1940 Mad 42 : (1939) 50 LW 699
High Courts31 Jul 1939
K. Munisami Chetti (died) and Others Vs Chenchu Naidu and Another
Madras High Court · (1940) 52 LW 335 : (1940) 2 MLJ 216
High Courts31 Jul 1939
A.R.A.N Thyagarajan Chettiar, Trustee of Sri Koppudayanayagi Amman Temple Vs The Secretary to Government of Madras, Revenue Department and Others
Madras High Court · AIR 1939 Mad 940 : (1940) ILR (Mad) 204 : (1939) 50 LW 538 : (1939) 2 MLJ 801
Tamil Nadu District Municipalities Act, 1920 — Section 36
High Courts28 Jul 1939
Haji Muhammad Shadak Koyi Sahib Vs Burra Venkata Komaraju and Others
Madras High Court · AIR 1940 Mad 810 : (1940) 52 LW 463 : (1940) 2 MLJ 433
High Courts27 Jul 1939
Karankattil Haji Thambilava Ismal Rowthen's son Chinnappayan alias Muhammad Rowthen (dead) and Others Vs Karumannasseri Gramam Parasurama Pattar's son Narayana Pattar
Madras High Court · AIR 1940 Mad 59 : (1939) 50 LW 677 : (1940) 1 MLJ 143
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts25 Jul 1939
Mooriantakath Ammoo Vs Matathankandy Vatakkayil Pokkan
Madras High Court · AIR 1940 Mad 817 : (1940) 52 LW 336 : (1940) 2 MLJ 311
High Courts25 Jul 1939
In Re: K.K. Kochu Saheb
Madras High Court · AIR 1940 Mad 813
Government of India Act, 1935 — Section 270(1)
High Courts24 Jul 1939
K. Chinnaswami Udayar and Others Vs Narasimha Bhattar and Another
Madras High Court · AIR 1940 Mad 28 : (1939) 2 MLJ 661
Madras Hindu Religious Endowments Act, 1923 — Section 43
High Courts21 Jul 1939
In Re: Manonmani Ammal and Another
Madras High Court · (1940) 52 LW 67 : (1940) 2 MLJ 33
High Courts21 Jul 1939
In Re: Balusu Subbaraidu and Others
Madras High Court · (1939) 50 LW 537 : (1939) 2 MLJ 609
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 47
High Courts21 Jul 1939
Lakshmana Pillai and Others Vs Govindam Pillai and Others
Madras High Court · AIR 1939 Mad 969 : (1939) 50 LW 460 : (1939) 2 MLJ 475
High Courts21 Jul 1939
The District Board of West Tanjore Vs Ponnuswami Pallavarayar
Madras High Court · AIR 1940 Mad 231 : (1940) ILR (Mad) 239 : (1939) 50 LW 503 : (1939) 2 MLJ 818
Tamil Nadu Agriculturists Relief Act, 1938 — Section 4(c)
High Courts20 Jul 1939
P. Gopalachari Vs The Corporation of Madras
Madras High Court · (1940) 52 LW 68 : (1940) 2 MLJ 88
High Courts20 Jul 1939
Ramakrishna, minor by his guardian ad litem Arkul Narayana Bhatta Vs Panchamal Narasimha Kamath (dead) and Others
Madras High Court · AIR 1939 Mad 876 : (1939) 50 LW 347 : (1939) 2 MLJ 493
Transfer of Property Act, 1882 — Section 55(4)(b)