High Courts30 Sept 1940
Janaki Ammal Vs Sanjeevi Chettiar and Others
Madras High Court · AIR 1941 Mad 552 : (1941) 53 LW 290 : (1941) 1 MLJ 510
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,340 of 5,226
High Courts30 Sept 1940
Kumaraswami Reddiar Vs Muthugopal Naicker (deceased) and Others
Madras High Court · AIR 1941 Mad 205 : (1940) 52 LW 836 : (1940) 2 MLJ 943
High Courts30 Sept 1940
Ponnapalli Venkatappayya and Another Vs Pushadapu Ramaswami and Others
Madras High Court · AIR 1941 Mad 36 : (1941) ILR (Mad) 212 : (1940) 52 LW 876 : (1940) 2 MLJ 984
High Courts30 Sept 1940
Gunturu Seeta Ramanjaneyulu, minor by mother and guardian Seetamma Vs Vishnubhotla Ramayya and Others
Madras High Court · AIR 1941 Mad 28 : (1941) ILR (Mad) 203 : (1940) 52 LW 906 : (1940) 2 MLJ 972
High Courts27 Sept 1940
T.S. Alagappa Mudaliar Vs A.L.V.R.S.T. Veerappan Chettiar and Another
Madras High Court · (1941) 2 MLJ 665
Workmens Compensation Act, 1923 — Section 10(1)
High Courts27 Sept 1940
Muthuswami Tevar Vs Rajah Ram Pandian
Madras High Court · AIR 1941 Mad 744
Criminal Procedure Code, 1898 (CrPC) — Section 146(1)
High Courts27 Sept 1940
In Re: K. Krishnan and Another
Madras High Court · AIR 1941 Mad 296 : (1940) 52 LW 774
Criminal Procedure Code, 1898 (CrPC) — Section 209, 287
High Courts27 Sept 1940
In Re: Agasthyalinga Goundan
Madras High Court · AIR 1941 Mad 766
Penal Code, 1860 (IPC) — Section 304A
High Courts27 Sept 1940
P.P. Ar. Rm. Sp. Ramanathan Chettiar by mother and guardian Meenakshi Achi Vs A.R.R.M. Somasundaram Chettiar
Madras High Court · (1941) 53 LW 193 : (1941) 1 MLJ 234
High Courts27 Sept 1940
Pannalall Marwari Vs T.M. Krishnaswami Pillai
Madras High Court · AIR 1941 Mad 804 : (1941) 54 LW 391
Criminal Procedure Code, 1898 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 409
High Courts26 Sept 1940
Commissioner, Dindigul Municipality Vs V. Rajamani Iyer
Madras High Court · AIR 1942 Mad 279
High Courts26 Sept 1940
Machinari Lakshmi Amma Vs Thundikandiyil Parkum Natukandiyil Koyithatta Krishnakurup
Madras High Court · AIR 1941 Mad 940(2) : (1941) 54 LW 387 : (1941) 2 MLJ 254
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts25 Sept 1940
The Commissioner of Income Tax Vs S.M.S. Karuppiah Pillai
Madras High Court · AIR 1941 Mad 255 : (1941) ILR (Mad) 220 : (1941) 53 LW 210 : (1941) 1 MLJ 120
High Courts25 Sept 1940
S. M. S. KARUPPIAH PILLAI Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1941) 9 ITR 1
Income Tax Act, 1922 — Section 26(2)
High Courts25 Sept 1940
Al. Vr. St. Veerappa Chettiar Vs Commissioner of Income Tax
Madras High Court · (1941) 53 LW 714 : (1941) 1 MLJ 262
High Courts25 Sept 1940
C. Gopalachariar Vs Deepchand Sowcar
Madras High Court · AIR 1941 Mad 207 : (1941) ILR (Mad) 393 : (1940) 52 LW 719 : (1940) 2 MLJ 782
Pensions Act, 1871 — Section 11
High Courts25 Sept 1940
AL. VR. ST. VEERAPPA CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1941 Mad 246 : (1941) 9 ITR 56
Income Tax Act, 1961 — Section 66
High Courts24 Sept 1940
Vaidyaratnam P.S. Varier Vs The Commissioner of Income Tax
Madras High Court · AIR 1941 Mad 249 : (1941) 53 LW 96 : (1941) 1 MLJ 103
High Courts24 Sept 1940
COMMISSIONER OF Income Tax, MADRAS Vs A. V. P MR. M. LAKSHMANAN CHETTIAR.
Madras High Court · (1941) ILR (Mad) 104 : (1940) 8 ITR 545
Income Tax Act, 1961 — Section 66(1)
High Courts24 Sept 1940
K. Sambasiva Aiyar and Others Vs The Official Receiver
Madras High Court · (1941) 2 MLJ 918
Provincial Insolvency Act, 1920 — Section 51