High Courts24 Sept 1940
The Commissioner of Income Tax Vs A.V.P. Mr. M. Lakshmanan Chettiar, late of Karaikudi
Madras High Court · AIR 1940 Mad 942 : (1940) 52 LW 805 : (1940) 2 MLJ 834
Income Tax Act, 1961 — Section 66(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,341 of 5,226
High Courts24 Sept 1940
S.V.P. Sudalaimani Nadar Vs The Commissioner of Income Tax
Madras High Court · (1941) 53 LW 99 : (1941) 1 MLJ 99
High Courts24 Sept 1940
P. S. VARIER Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1940) 8 ITR 628
High Courts24 Sept 1940
SUDALAIMANI NADAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1941 Mad 229 : (1940) 8 ITR 619
High Courts23 Sept 1940
In Re: Sri A. Ramanuja Ayyangar, First Grade Pleader
Madras High Court · (1940) 52 LW 947 : (1940) 2 MLJ 1031
High Courts23 Sept 1940
Velayudha Maistry and Another Vs Mari Ammal
Madras High Court · AIR 1941 Mad 379 : (1941) 53 LW 230 : (1941) 1 MLJ 161
High Courts20 Sept 1940
Manikka N. Perumal Aiyar Vs Srinivasa Aiyangar
Madras High Court · (1941) 53 LW 201 : (1941) 1 MLJ 31
High Courts19 Sept 1940
The Municipal Council Vs Sri Dhandayuthapani Devasthanam
Madras High Court · AIR 1941 Mad 185 : (1941) ILR (Mad) 322 : (1940) 52 LW 889 : (1940) 2 MLJ 897
High Courts19 Sept 1940
Ramaswami Udaiyar and Another Vs Sevu Ramu Aru Ramanathan Chettiar and Another
Madras High Court · AIR 1941 Mad 373 : (1941) 53 LW 22 : (1941) 1 MLJ 6
High Courts19 Sept 1940
Mayandi Chettiar Vs The Madura Municipality
Madras High Court · AIR 1941 Mad 259 : (1941) ILR (Mad) 406 : (1940) 52 LW 910 : (1940) 2 MLJ 1032
High Courts18 Sept 1940
M. Ethirajulu Naidu Vs A. Ranganatham Chetty and Others
Madras High Court · (1941) 54 LW 508 : (1941) 2 MLJ 711
High Courts18 Sept 1940
Palani Goundan Vs Peria Goundan
Madras High Court · AIR 1941 Mad 158 : (1940) 2 MLJ 887
High Courts18 Sept 1940
C.S. Ramier Vs B.N. Srinivasiah
Madras High Court · AIR 1941 Mad 204 : (1941) ILR (Mad) 336 : (1940) 52 LW 842 : (1940) 2 MLJ 872
High Courts17 Sept 1940
Chettikulam Sri Ekambareswaraswami and Dhandayudapani Swami Temple Vs Veerappa Gounder and Another
Madras High Court · (1941) 54 LW 470 : (1941) 2 MLJ 568
High Courts17 Sept 1940
Puthur Veettill Krishnan Chettiar Vs Aramalu Amma and Others
Madras High Court · (1941) 54 LW 379 : (1941) 2 MLJ 472
High Courts17 Sept 1940
Chettikulam Sri Ekambareswaraswami and Sri Dhandayudhapaniswami Temples Vs Arunachala Goundar and Another
Madras High Court · (1941) 54 LW 472 : (1941) 2 MLJ 587
High Courts17 Sept 1940
Katuri Dharmarao Vs Manepalli Bapanayya and Others
Madras High Court · (1940) 52 LW 915 : (1941) 1 MLJ 15
High Courts16 Sept 1940
Rajoo alias Doraisami Goundar and Others Vs Palaniyappa Chettiar and Others
Madras High Court · AIR 1941 Mad 289 : (1940) 52 LW 731 : (1940) 2 MLJ 817
High Courts16 Sept 1940
In Re: Vettukkattu Pachayanna Goundan
Madras High Court · AIR 1941 Mad 258 : (1941) ILR (Mad) 172 : (1940) 52 LW 634 : (1940) 2 MLJ 767
Criminal Procedure Code, 1898 (CrPC) — Section 288