High Courts15 Oct 1940
In Re: Ardhanari Iyer
Madras High Court · AIR 1941 Mad 835
Tamil Nadu Forest Act, 1882 — Section 43
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,339 of 5,226
High Courts15 Oct 1940
Narayanan Chettiar Vs Ottu Veeru Goundar and Another
Madras High Court · (1941) 54 LW 461 : (1941) 2 MLJ 658
Contract Act, 1872 — Section 128
High Courts14 Oct 1940
S. Ramaswami Iyer Vs Komalavalli Ammal
Madras High Court · AIR 1941 Mad 277
Tamil Nadu Agriculturists Relief Act, 1938 — Section 23
High Courts11 Oct 1940
In Re: Nannapaneni Seshayya
Madras High Court · AIR 1941 Mad 120 : (1941) ILR (Mad) 340 : (1940) 52 LW 853 : (1940) 2 MLJ 895
High Courts11 Oct 1940
Kuthiravattath Kongasseri Puthukulangare Ukkali alias Pappi alias Amma Neithiar Avl. and Another Vs Pallassena Kizhakke Gramom, S. Sivaramakrishna Pattar
Madras High Court · AIR 1941 Mad 408 : (1941) 53 LW 198 : (1941) 1 MLJ 113
High Courts11 Oct 1940
Kovvuri Subba Rao Vs Venkatapuram Panchayat Board
Madras High Court · (1941) 54 LW 488 : (1941) 2 MLJ 216
Local Authorities Loans Act, 1914 — Section 4
High Courts11 Oct 1940
Chilakamarri Lakshminarasimhacharyulu Vs The McLaurin High School, Cocanada
Madras High Court · (1941) 2 MLJ 270
High Courts10 Oct 1940
Al. Sp. Pl. Subramanian Chettiar by his agent Narayanan Chettiar Vs Muthusami Goundan and Others
Madras High Court · AIR 1941 Mad 528 : (1941) 53 LW 155 : (1941) 1 MLJ 267
High Courts08 Oct 1940
T. Sundaram Pillai Vs Kandaswami Pillai
Madras High Court · AIR 1941 Mad 387 : (1941) 53 LW 89 : (1941) 1 MLJ 140
High Courts08 Oct 1940
R. Arunagiri Mudaliar Vs T.R. Radhakrishna Aiyar and Others
Madras High Court · AIR 1942 Mad 44 : (1941) 2 MLJ 520
Transfer of Property Act, 1882 — Section 82
High Courts07 Oct 1940
Kota Ramayya and Others Vs Tummalapalli Peda Kotayya and Another
Madras High Court · (1941) 54 LW 561 : (1941) 2 MLJ 557
High Courts04 Oct 1940
Chelikani Lakshmi Venkayamma Vs Mandapati Venkatapathiraju and Others
Madras High Court · AIR 1941 Mad 382 : (1941) 53 LW 67 : (1941) 1 MLJ 25
High Courts04 Oct 1940
Polisetti Venkataratnam Vs Dhulipudi Surya Rao and Others
Madras High Court · AIR 1941 Mad 500 : (1941) 53 LW 86 : (1941) 1 MLJ 156
High Courts04 Oct 1940
In Re: Vallabhareddi Ramireddy and Another
Madras High Court · AIR 1942 Mad 25
Tamil Nadu Forest Act, 1882 — Section 56
High Courts04 Oct 1940
Sri Rajah Vyricherla Narayana Gajapati Raju Bahadur Vs Konathala Jaggayya and Others
Madras High Court · AIR 1941 Mad 600 : (1941) 53 LW 476 : (1941) 1 MLJ 523
High Courts03 Oct 1940
Parameswara Menon Vs Kotana Narayana Menon
Madras High Court · (1941) 54 LW 422 : (1941) 2 MLJ 580
High Courts03 Oct 1940
Kadirvelu Chettiar Vs Kempu Chettiar and Others
Madras High Court · AIR 1941 Mad 315 : (1941) ILR (Mad) 498 : (1940) 52 LW 816 : (1940) 2 MLJ 877
High Courts02 Oct 1940
In Re: B.K. Narayana Reddi
Madras High Court · AIR 1941 Mad 324 : (1940) 52 LW 790
Criminal Procedure Code, 1898 (CrPC) — Section 164, 540
High Courts02 Oct 1940
The Raja of Vizianagaram (died) and Others Vs Mudunuru Narayana Raju and Another
Madras High Court · AIR 1941 Mad 411 : (1941) 53 LW 265 : (1941) 1 MLJ 314
High Courts02 Oct 1940
Gorle Satyanarayana Vs Gorle Peddi Naidu and Another
Madras High Court · AIR 1941 Mad 362 : (1940) 52 LW 846 : (1940) 2 MLJ 940