High Courts04 Nov 1940
Yeddula Chinnabbi and Others Vs Yeddula Venkata Subbamma and Another
Madras High Court · AIR 1941 Mad 507 : (1941) ILR (Mad) 567 : (1941) 53 LW 75 : (1941) 1 MLJ 123
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,337 of 5,226
High Courts04 Nov 1940
S. Ramasubbier and Another Vs P. Rama Aiyar and Others
Madras High Court · AIR 1941 Mad 356 : (1940) 52 LW 963 : (1941) 1 MLJ 39
High Courts04 Nov 1940
The Official Receiver Vs Nerella Venkiah and Another
Madras High Court · AIR 1941 Mad 606 : (1941) 53 LW 498 : (1941) 1 MLJ 569
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
High Courts04 Nov 1940
Ry. T.P. Vinayaka Rao Sahib Bhonsle Vs The Junior Prince's Estate
Madras High Court · (1941) ILR (Mad) 496 : (1941) 53 LW 69 : (1941) 1 MLJ 467
High Courts01 Nov 1940
Nandarapu Mahalakshmi Naidu Vs Kalangi Satyam and Others
Madras High Court · AIR 1941 Mad 939
High Courts31 Oct 1940
Desayi Venkatranga Reddi and Others Vs Paraku Chinna Sithamma and Another
Madras High Court · AIR 1941 Mad 440 : (1941) 53 LW 181 : (1941) 1 MLJ 270
High Courts29 Oct 1940
Thoonga Vedan alias Chinnama Naicken and Others Vs Perumal Goundan and Others
Madras High Court · AIR 1941 Mad 374 : (1941) 53 LW 66 : (1941) 1 MLJ 43
High Courts29 Oct 1940
Nilakanta Ayyar Vs Thatha Pichaikaran and Others
Madras High Court · AIR 1941 Mad 802
High Courts29 Oct 1940
The Public Prosecutor Vs Munigan alias Munisami
Madras High Court · AIR 1941 Mad 359 : (1941) ILR (Mad) 503 : (1940) 52 LW 942 : (1941) 1 MLJ 227
High Courts29 Oct 1940
Thoongavadan and Others Vs Perumal Goundan and Others
Madras High Court · AIR 1941 Mad 752
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts28 Oct 1940
S. Venkiteswara Aiyar Vs T.N. Ramaswami Aiyar and Others
Madras High Court · (1941) 53 LW 24 : (1941) 1 MLJ 9
High Courts28 Oct 1940
Kannoth Punnoron Krishnan (deceased) and Others Vs Kanoth Punnaran Thala and Others
Madras High Court · AIR 1941 Mad 605 : (1941) 53 LW 452 : (1941) 1 MLJ 508
High Courts28 Oct 1940
Suddapalli Satyanarayana Vs Chapalamadugu Rangayya and Others
Madras High Court · AIR 1941 Mad 480 : (1941) 53 LW 283 : (1941) 1 MLJ 469
High Courts28 Oct 1940
Chapalamadugu Govindayya (deceased) and Another Vs Suddapalli Ramamurthi and Others
Madras High Court · AIR 1941 Mad 524 : (1941) 53 LW 258 : (1941) 1 MLJ 354
High Courts28 Oct 1940
S. Venkiteswara Aiyer Vs T.N. Ramasami Aiyar and Others
Madras High Court · AIR 1941 Mad 403
High Courts28 Oct 1940
N.A.R. Rm. Raman Chettiar Vs P.N. Muthupalaniappa Chettiar
Madras High Court · AIR 1941 Mad 580 : (1941) 53 LW 370 : (1941) 1 MLJ 423
High Courts25 Oct 1940
P.N. Krishna Pattar Vs Kannambra Nayar Veettil Valia Amma Kutti Neithiar's son Kunhunni Elaya Nayar and Others
Madras High Court · AIR 1941 Mad 394 : (1941) ILR (Mad) 419 : (1941) 53 LW 220 : (1941) 1 MLJ 178
High Courts25 Oct 1940
Naraparaju Ramamurthy Vs Parimi Venkatanarayana and Another
Madras High Court · (1941) 53 LW 195 : (1941) 1 MLJ 190
High Courts25 Oct 1940
M. Lakshmana Ayyar and Another Vs Aiyasami Chettiar and Another
Madras High Court · AIR 1941 Mad 149
Madras Estates Land Act, 1908 — Section 112