High Courts15 Nov 1940
M.F.R. D'Cruz Vs K.N. Viswanathan (the Official Liquidator)
Madras High Court · (1941) 54 LW 745 : (1941) 2 MLJ 94
Companies Act, 1956 — Section 156
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,336 of 5,226
High Courts14 Nov 1940
T.V. Bashyakar and Others Vs The Madras Hindu Religious Endowments Board and Others
Madras High Court · AIR 1941 Mad 510 : (1941) ILR (Mad) 559 : (1941) 53 LW 170 : (1941) 1 MLJ 250
High Courts14 Nov 1940
Nanjappa Chetty Vs Perumal Chettiar and Others
Madras High Court · (1941) 53 LW 364 : (1941) 1 MLJ 408
High Courts14 Nov 1940
P.R.M.P.L.R.M. Palaniappa Chettiar Vs K. Periaswami Konar and Another
Madras High Court · AIR 1941 Mad 885 : (1941) 54 LW 320 : (1941) 2 MLJ 447
High Courts13 Nov 1940
P.V. Ramalingam Chettiar Vs The Debt Conciliation Board and Another
Madras High Court · AIR 1941 Mad 385 : (1941) ILR (Mad) 288 : (1941) 53 LW 71 : (1941) 1 MLJ 108
High Courts12 Nov 1940
V. Ramaswami Aiyar and Another Vs Veerarayan Raja alias Kuttunni, the present Eralpad Raja and Another
Madras High Court · AIR 1941 Mad 711 : (1941) 53 LW 611 : (1941) 1 MLJ 629
Malabar Tenancy Act, 1929 — Section 22, 23
High Courts12 Nov 1940
Cheriyath Manayil Paru Amma (dead) and Another Vs Kannamkot Kelu Kurup
Madras High Court · (1941) 53 LW 300 : (1941) 1 MLJ 484
High Courts12 Nov 1940
Cheriyath Manayil Paru Amma and Another Vs Kannamot Kelu Kurup
Madras High Court · AIR 1941 Mad 549
Transfer of Property Act, 1882 — Section 76(h)
High Courts11 Nov 1940
Gourochandro Dyano Sumanto Vs Krushnacharana Padhi
Madras High Court · AIR 1941 Mad 383
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts11 Nov 1940
Gourochandra Dyano Sumanto Vs Krishnacharana Padhi, minor by next friend Chinna Padhiyani
Madras High Court · (1941) ILR (Mad) 295 : (1941) 53 LW 59 : (1941) 1 MLJ 153
High Courts08 Nov 1940
Syed Ghouse Sahib and Others Vs G. Mohamood Khan Sahib (deceased) and Others
Madras High Court · AIR 1941 Mad 567 : (1941) 53 LW 509 : (1941) 1 MLJ 550
High Courts08 Nov 1940
Haji Abdul Kuthus Sahib (deceased) and Others Vs Inayathulla Sahib and Others
Madras High Court · AIR 1941 Mad 620 : (1941) 53 LW 494 : (1941) 1 MLJ 565
Provincial Insolvency Act, 1920 — Section 44, 44(3)
High Courts07 Nov 1940
Chelikani Sitaramayya Vs Koppula Pedda Venkanna
Madras High Court · (1941) 54 LW 594 : (1941) 2 MLJ 768
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts07 Nov 1940
Maruthuvamalai Moopanar Vs Avadaiachi
Madras High Court · AIR 1941 Mad 662 : (1941) 1 MLJ 641
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19
High Courts06 Nov 1940
The Panchayat Board, Razole Vs Sait Amichand Dungarmal Firm and Others
Madras High Court · AIR 1941 Mad 686 : (1941) 54 LW 140 : (1941) 1 MLJ 824
Madras Local Boards Act, 1884 — Section 225
High Courts05 Nov 1940
Vattappa Kone and Another Vs Muthukaruppan Servai
Madras High Court · AIR 1941 Mad 538 : (1941) 53 LW 238 : (1941) 1 MLJ 200
High Courts05 Nov 1940
Vasireddi Pitchayya Vs Lavu Subbayya
Madras High Court · AIR 1941 Mad 611 : (1941) 53 LW 497 : (1941) 1 MLJ 609
High Courts05 Nov 1940
S. Kasi Chettiar Vs The Rt. Hon'ble the Secretary of State for India in Council and Others
Madras High Court · AIR 1941 Mad 577 : (1941) 53 LW 479 : (1941) 1 MLJ 531
High Courts05 Nov 1940
K.L.K. Rm. Ramanathan Chettiar, a firm of Bankers carrying on business Vs Seetharama Aiyar
Madras High Court · (1941) 53 LW 105 : (1941) 1 MLJ 172
High Courts05 Nov 1940
K.L.K.Rm. Ramanathan Chettiar, a Firm Vs Seetharama Ayyar
Madras High Court · AIR 1941 Mad 537
Tamil Nadu Agriculturists Relief Act, 1938 — Section 3