High Courts10 Dec 1940
Pechiyappa Chettiar Vs Vazhukka Chetti
Madras High Court · (1941) ILR (Mad) 433 : (1941) 53 LW 287 : (1941) 1 MLJ 333
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,334 of 5,226
High Courts10 Dec 1940
S. Subbaramayya Vs Segu Pedda Subbiah (deceased) and Others
Madras High Court · AIR 1941 Mad 448 : (1941) 53 LW 391 : (1941) 1 MLJ 466
High Courts09 Dec 1940
Sri Kasikananda Gnanacharya Swamigal Vs Saravana Perumal Pillai and Another
Madras High Court · AIR 1941 Mad 319 : (1941) ILR (Mad) 347 : (1941) 53 LW 164 : (1941) 1 MLJ 257
High Courts06 Dec 1940
Husain Batcha Sahib Vs The Secretary of State for India in Council and Another
Madras High Court · (1941) ILR (Mad) 587 : (1941) 53 LW 325 : (1941) 1 MLJ 374
High Courts06 Dec 1940
Hussain Batcha Sahib Vs Secretary of State and Another
Madras High Court · AIR 1941 Mad 428
Limitation Act, 1963 — Article 131
High Courts06 Dec 1940
V.S. Velayutha Pandaram Vs S. Suryamurthi Pillai
Madras High Court · (1941) 2 MLJ 770
High Courts05 Dec 1940
A.S. Nagappa Chettiar and Another Vs Annapoorani Achi alias Karuppayi Achi and Another
Madras High Court · AIR 1941 Mad 235 : (1941) ILR (Mad) 261 : (1941) 53 LW 79 : (1941) 1 MLJ 164
High Courts05 Dec 1940
Mavarakkandy Achuthan Nayar Vs Thanniyatuthil Achuthan Nayar
Madras High Court · AIR 1941 Mad 587 : (1941) 53 LW 449 : (1941) 1 MLJ 502
High Courts05 Dec 1940
In Re: S. Ramachandra Aiyar
Madras High Court · (1941) 54 LW 171 : (1941) 2 MLJ 187
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts04 Dec 1940
In Re: Kuruva Nagamma and Another
Madras High Court · AIR 1941 Mad 870
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts03 Dec 1940
The Public Prosecutor Vs Kanholi Kunhiraman Nayar
Madras High Court · AIR 1941 Mad 392 : (1941) ILR (Mad) 345 : (1941) 1 MLJ 44
High Courts03 Dec 1940
Raju Chettiar alias Ramasami Chettiar and Others Vs Ramakkal and Another
Madras High Court · AIR 1941 Mad 437 : (1941) 53 LW 206 : (1941) 1 MLJ 305
High Courts03 Dec 1940
In Re: Muddamsetti Subba Rao and Another
Madras High Court · AIR 1941 Mad 489 : (1941) ILR (Mad) 592 : (1941) 53 LW 175 : (1941) 1 MLJ 236
High Courts02 Dec 1940
Chelikani Kondayya Rao and Others Vs Uppalapati Naganna and Others
Madras High Court · AIR 1941 Mad 367 : (1941) ILR (Mad) 720 : (1941) 53 LW 248 : (1941) 1 MLJ 336
High Courts29 Nov 1940
Gadamsetti Peddi Subbarayadu and Another Vs Lingam Yella Somayya, minor by next friend Kotrike Ramakrishnayya and Others
Madras High Court · AIR 1941 Mad 491 : (1941) 53 LW 229 : (1941) 1 MLJ 304
High Courts29 Nov 1940
The President, Pakkam Panchayat Board Vs Munuswami Reddy
Madras High Court · AIR 1941 Mad 614 : (1941) 1 MLJ 720
Madras Local Boards Act, 1884 — Section 207
High Courts28 Nov 1940
In Re: Marudamuthu Pillai
Madras High Court · AIR 1941 Mad 853
Penal Code, 1860 (IPC) — Section 409, 467, 471
High Courts28 Nov 1940
V. Panchapakesa Aiyar Vs The Secretary of State for India in Council
Madras High Court · (1941) ILR (Mad) 481 : (1941) 53 LW 297 : (1941) 1 MLJ 310
High Courts28 Nov 1940
A.V. Viswanatha Sastri and Others Vs A.R. Murugappa Chetti and Another
Madras High Court · AIR 1941 Mad 682 : (1941) 54 LW 66 : (1941) 2 MLJ 115
Madras City Tenants Protection Act, 1922 — Section 11
High Courts27 Nov 1940
R.M.P.R.M.M. Subramanian Chettiar by his Power-of-Attorney agent M.S. Ramanathan Chettiar Vs The Official Receiver
Madras High Court · (1941) 54 LW 173 : (1941) 2 MLJ 212
Provincial Insolvency Act, 1920 — Section 53