High Courts19 Dec 1940
P.P. Ramabhadran, Liquidator Vs T.S. Manickkam and Others
Madras High Court · AIR 1941 Mad 565 : (1941) ILR (Mad) 538 : (1941) 53 LW 321 : (1941) 1 MLJ 369
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,333 of 5,226
High Courts19 Dec 1940
Marina Ammayi Vs Mirza Bakhar Beg Saheb and Others
Madras High Court · AIR 1941 Mad 557 : (1941) 53 LW 490 : (1941) 1 MLJ 547
High Courts18 Dec 1940
In Re: Papellugari Veera Reddi and Others
Madras High Court · AIR 1941 Mad 576 : (1941) 53 LW 320 : (1941) 1 MLJ 363
High Courts18 Dec 1940
Sankhavarm Naligindla Venkata Rangacharyulu Vs Rangasubba Akkappa Rao
Madras High Court · AIR 1941 Mad 569 : (1941) 53 LW 352 : (1941) 1 MLJ 492
High Courts18 Dec 1940
Raman Chettiar Vs Perumal Udayar
Madras High Court · AIR 1941 Mad 397 : (1941) 53 LW 103 : (1941) 1 MLJ 256
High Courts18 Dec 1940
Kallam Narasareddi and Another Vs Thummuru Ranga Reddi
Madras High Court · AIR 1941 Mad 550 : (1941) 53 LW 144 : (1941) 1 MLJ 216
High Courts17 Dec 1940
In Re: Thotabalija Puchala Somanna and Another
Madras High Court · AIR 1941 Mad 708 : (1941) 54 LW 479 : (1941) 2 MLJ 253
Penal Code, 1860 (IPC) — Section 411
High Courts17 Dec 1940
In Re: Marana Goundan
Madras High Court · AIR 1941 Mad 560 : (1941) 53 LW 363 : (1941) 1 MLJ 364
High Courts17 Dec 1940
Venkateswara Sarma, styled Gnanasivacharia Swamigal, Matathipathi and Guru of Perur Mel Mutt, for himself and on behalf of the Mutt Vs S.N. Venkatesa Aiyar and Others
Madras High Court · (1941) ILR (Mad) 599 : (1941) 53 LW 569 : (1941) 1 MLJ 644
Limitation Act, 1963 — Section 6
High Courts13 Dec 1940
K.A. Srinivasa Ayyangar Vs S. Ramanujachariar and Others
Madras High Court · (1941) ILR (Mad) 544 : (1941) 53 LW 315 : (1941) 1 MLJ 322
High Courts13 Dec 1940
Pudikutty Unneeri Vs The Municipal Council
Madras High Court · AIR 1941 Mad 657 : (1941) 53 LW 712 : (1941) 1 MLJ 624
High Courts12 Dec 1940
Sree Rajah Venkata Ramayya Appa Rao Bahadur, Zamindar Garu of Nuzvid Vs The Secretary of State for India in Council
Madras High Court · AIR 1941 Mad 414 : (1941) ILR (Mad) 747 : (1941) 53 LW 328 : (1941) 1 MLJ 479
High Courts12 Dec 1940
Peta Venkayya Vs S. Seethayya and Another
Madras High Court · AIR 1941 Mad 884
Penal Code, 1860 (IPC) — Section 426, 447
High Courts11 Dec 1940
Saraswathi Ammal Vs Arabusa Sahib
Madras High Court · AIR 1941 Mad 433 : (1941) 53 LW 227 : (1941) 1 MLJ 296
High Courts11 Dec 1940
Kausalai Ammal Vs Sankaramuthiah Pillai
Madras High Court · AIR 1941 Mad 707 : (1941) 53 LW 744 : (1941) 1 MLJ 815
Transfer of Property Act, 1882 — Section 39
High Courts11 Dec 1940
Raja Saheb Meharban I Dostan Sri Rajah Rao Venkata Kumara Mahipath Suryarao Bahadur Garu Vs Puramsetti Venkatarao and Another
Madras High Court · AIR 1941 Mad 665 : (1941) 53 LW 690 : (1941) 1 MLJ 635
Civil Procedure Code, 1908 (CPC) — Section 102Provincial Small Cause Courts Act, 1887 — Section 16
High Courts11 Dec 1940
Tetali Surayya Vs Karri Pedia Balakrishnayya and Another
Madras High Court · (1941) 53 LW 449 : (1941) 1 MLJ 496
High Courts11 Dec 1940
Tetali Surayya Vs Karri Peda Balakrishnayya and Another
Madras High Court · AIR 1941 Mad 618
High Courts11 Dec 1940
Sreepathi Balaiah alias Bala Gurumurthy and Another Vs Darsi Ramayya and Another
Madras High Court · AIR 1941 Mad 706 : (1941) 53 LW 631 : (1941) 1 MLJ 638
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts10 Dec 1940
C. Kuppiah Chetty Vs P. Saraswathi Ammal and Others
Madras High Court · AIR 1941 Mad 769 : (1941) 2 MLJ 571
Presidency Small Cause Courts Act, 1882 — Section 38