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Madras High Court judgments

1,04,503 judgments · page 4,331 of 5,226

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High Courts31 Jan 1941

Nadiminti Satyanarayanamurthi Vs Malluri Papayya and Another

Madras High Court · AIR 1941 Mad 713 : (1941) ILR (Mad) 824 : (1941) 54 LW 758 : (1941) 2 MLJ 834

Provincial Insolvency Act, 1920 — Section 28(4)
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High Courts31 Jan 1941

In Re: B. Titus and Others

Madras High Court · AIR 1941 Mad 720 : (1941) 54 LW 81

Penal Code, 1860 (IPC) — Section 330, 348
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High Courts30 Jan 1941

In Re: Nachi Naicker and Others

Madras High Court · AIR 1941 Mad 809

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High Courts30 Jan 1941

C. Velayudham Pillai Vs S.C. Subramania Pillai

Madras High Court · AIR 1941 Mad 709 : (1941) ILR (Mad) 716 : (1941) 53 LW 543 : (1941) 1 MLJ 617

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
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High Courts29 Jan 1941

In Re: Ramanujam Appalaswamy and Others

Madras High Court · AIR 1941 Mad 504 : (1941) 53 LW 660 : (1941) 1 MLJ 419

Companies Act, 1956 — Section 76(2)
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High Courts29 Jan 1941

The Madras and Southern Maharatta Railway Company Limited Vs The Municipal Council, Bezwada

Madras High Court · (1941) ILR (Mad) 897 : (1941) 53 LW 616 : (1941) 2 MLJ 189

Railways Act, 1890 — Section 135
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High Courts28 Jan 1941

Vanguri Mahalakshmamma Vs Vanguri Venkatanarayanamurthi (died) and Others

Madras High Court · AIR 1941 Mad 626 : (1941) 53 LW 740 : (1941) 1 MLJ 796

Court Fees Act, 1870 — Section 12
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High Courts25 Jan 1941

Kikishru Nadershaw Chinoy Vs Nargesh Kikishru Chinoy Nee Nargesh Dorabji Tarapore

Madras High Court · AIR 1942 Mad 159

General Clauses Act, 1897 — Section 24Parsi Marriage and Divorce Act, 1936 — Section 18
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High Courts24 Jan 1941

Premji Tulsidas Sait and Others Vs P.S. Sethuramaswami Aiyar and Others

Madras High Court · AIR 1942 Mad 373 : (1942) 55 LW 385 : (1942) 1 MLJ 190

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High Courts24 Jan 1941

Sivasubramania Thevan Vs Kalankarayan Konar

Madras High Court · AIR 1941 Mad 868 : (1941) 54 LW 768 : (1941) 2 MLJ 301

Stamp Act, 1899 — Section 19
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High Courts24 Jan 1941

Rangaswami Nadar Vs Pitchaimani Nadar by next friend A.K.P. Chinna Nadar

Madras High Court · (1941) 54 LW 234 : (1941) 2 MLJ 291

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High Courts24 Jan 1941

Kachi Muhaidin Tharaganar Vs Sainambu Ammal and Others

Madras High Court · AIR 1941 Mad 582 : (1941) ILR (Mad) 760 : (1941) 53 LW 548 : (1941) 1 MLJ 503

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High Courts23 Jan 1941

Pothapu Timma Reddi Vs Kondalu Rami Reddi

Madras High Court · AIR 1941 Mad 416 : (1941) 53 LW 394 : (1941) 1 MLJ 421

Penal Code, 1860 (IPC) — Section 403, 411
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High Courts23 Jan 1941

Uppala Appanna Sastri alias Annappa Sastri Vs Sree Raja Sobhanadri Appa Rao Bahadur Zamindar Garu, Zamindar of Elamarru Estate

Madras High Court · AIR 1942 Mad 84 : (1941) 54 LW 416 : (1941) 2 MLJ 947

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High Courts23 Jan 1941

In Re: Subbaraya Ayyar and Others

Madras High Court · AIR 1941 Mad 658 : (1941) 53 LW 567

Penal Code, 1860 (IPC) — Section 401
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High Courts23 Jan 1941

Arunachalam Pillai Vs Seetharam Naidu and Others

Madras High Court · AIR 1941 Mad 584 : (1941) ILR (Mad) 930 : (1941) 53 LW 515

Transfer of Property Act, 1882 — Section 58(b)
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High Courts23 Jan 1941

Public Prosecutor Vs Karuppana Kone and Others

Madras High Court · AIR 1942 Mad 356 : (1942) 55 LW 170

Criminal Procedure Code, 1898 (CrPC) — Section 422Penal Code, 1860 (IPC) — Section 149, 323, 379
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High Courts21 Jan 1941

In Re: Bhumireddi Venkata Reddy and Others

Madras High Court · AIR 1941 Mad 598 : (1941) 53 LW 556

Penal Code, 1860 (IPC) — Section 149, 324
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High Courts21 Jan 1941

Konda Boyan Vs Palaniswami Goundan

Madras High Court · AIR 1942 Mad 114 : (1941) 54 LW 373 : (1941) 2 MLJ 640

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High Courts21 Jan 1941

The Crown Prosecutor Vs Gopal alias Malayalathan

Madras High Court · AIR 1941 Mad 551 : (1941) 53 LW 396 : (1941) 1 MLJ 475

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