High Courts20 Feb 1941
V. Sreenivasachariar Vs Bysani Krishnayya Chetti transferee decree-holder, insolvent, represented by the Official Assignee of Madras
Madras High Court · AIR 1941 Mad 697 : (1941) 53 LW 721 : (1941) 1 MLJ 833
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,329 of 5,226
High Courts20 Feb 1941
P.L.P. Devarayan Chettiar Vs Sp. Subramania Iyer and Another
Madras High Court · AIR 1941 Mad 829 : (1941) 54 LW 181 : (1941) 2 MLJ 257
High Courts19 Feb 1941
Venkadari Somappa Vs Naresepally Venkataswamy Chetty
Madras High Court · AIR 1941 Mad 672 : (1941) 53 LW 685 : (1941) 1 MLJ 782
High Courts19 Feb 1941
VENKADADRI SOMAPPA Vs NARASEPALLY VENKATASWAMI CHETTY.
Madras High Court · (1941) 9 ITR 284
High Courts18 Feb 1941
Mir Ghulam Hussain Sahib Vs Ayesha Bibi and Others
Madras High Court · AIR 1941 Mad 481 : (1941) ILR (Mad) 775 : (1941) 53 LW 650 : (1941) 1 MLJ 800
Guardians and Wards Act, 1890 — Section 29
High Courts18 Feb 1941
In Re: Chitravelu Thevar and Others
Madras High Court · AIR 1941 Mad 763 : (1941) 2 MLJ 207
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts18 Feb 1941
Muthusamia Pillai Vs R.S.A. Sankara Aiyar
Madras High Court · AIR 1942 Mad 297 : (1942) 55 LW 33 : (1942) 1 MLJ 86
High Courts17 Feb 1941
The Official Receiver Vs Tadi Veereddi and Another
Madras High Court · (1941) 54 LW 302 : (1941) 2 MLJ 951
High Courts17 Feb 1941
Official Receiver Vs Tadi Veerreddi and Another
Madras High Court · AIR 1941 Mad 838
High Courts17 Feb 1941
Kuntamukkala Venkateswara Rao Vs Sree Raja Kunduru Lakshmikantharao Bahadur Zamindar Garu and Others
Madras High Court · AIR 1941 Mad 638 : (1941) 53 LW 672 : (1941) 1 MLJ 633
High Courts14 Feb 1941
T.V. Ranga Rao Naidu (died) and Others Vs Seth Balaksonlal Janaki Prasad-represented by his Power of Attorney holder Pannalal Fomra and Others
Madras High Court · AIR 1941 Mad 940(1) : (1941) 54 LW 341 : (1941) 2 MLJ 452
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts14 Feb 1941
Athinarayana Konar and Another Vs V. Subramania Aiyar
Madras High Court · AIR 1942 Mad 67 : (1941) 54 LW 474 : (1941) 2 MLJ 722
Transfer of Property Act, 1882 — Section 54
High Courts14 Feb 1941
Surisetti Rama Subbayya Vs Palur Thimmiah and Others
Madras High Court · (1941) 54 LW 45 : (1941) 2 MLJ 754
Limitation Act, 1963 — Article 182(5)
High Courts14 Feb 1941
L.R. Rama Aiyar Vs A.S. Madhava Rao and Others
Madras High Court · (1941) 54 LW 301 : (1941) 2 MLJ 376
High Courts13 Feb 1941
Kottiath Vezhayil Devaki and Others Vs Aryakandi Kunhi Kannan and Others
Madras High Court · AIR 1941 Mad 678 : (1941) 53 LW 724
Limitation Act, 1963 — Section 7
High Courts13 Feb 1941
M. Varadaraja Pillai and Another Vs Rukmani Ammal
Madras High Court · AIR 1941 Mad 891(1) : (1941) 54 LW 306 : (1941) 2 MLJ 359
High Courts13 Feb 1941
Mutha Venkateswarlu Vs Kotha Venkatraju
Madras High Court · AIR 1941 Mad 628 : (1941) 53 LW 642 : (1941) 1 MLJ 718
High Courts12 Feb 1941
Boganathula Venkataswami Vs Jangiti Pedda Madduleti and Others
Madras High Court · AIR 1941 Mad 786 : (1941) 54 LW 103 : (1941) 2 MLJ 155
High Courts12 Feb 1941
Paleru Papaiah (died) and Others Vs Chebrolu Ramapunniah and Another
Madras High Court · AIR 1942 Mad 12 : (1941) 54 LW 471 : (1941) 2 MLJ 566