High Courts11 Feb 1941
Javvadi Narasimhamurti Vs The Maharajah of Pittapur and Another
Madras High Court · AIR 1941 Mad 690 : (1941) 54 LW 76 : (1941) 2 MLJ 99
Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,330 of 5,226
High Courts10 Feb 1941
S. Kuppuswamy Chettiar Vs Subbaraya Chettiar
Madras High Court · (1941) 53 LW 677 : (1941) 1 MLJ 611
Penal Code, 1860 (IPC) — Section 199, 209
High Courts10 Feb 1941
Parambath Kanaran and Others Vs C.R. Vasudevan
Madras High Court · AIR 1941 Mad 625 : (1941) 1 MLJ 828
Criminal Procedure Code, 1898 (CrPC) — Section 552
High Courts10 Feb 1941
C.D. Parthasarathy Vs The Madras Publishing House Ltd. and Others
Madras High Court · AIR 1941 Mad 586 : (1941) 53 LW 513 : (1941) 1 MLJ 577
Companies Act, 1956 — Section 230
High Courts06 Feb 1941
In Re: Kshatri Ram Singh and Others
Madras High Court · AIR 1941 Mad 675
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts06 Feb 1941
Public Prosecutor Vs Ramanatham Pillai
Madras High Court · AIR 1941 Mad 832
Penal Code, 1860 (IPC) — Section 328
High Courts05 Feb 1941
In Re: Vedaranyaswami Devasthanam
Madras High Court · AIR 1942 Mad 464 : (1942) 55 LW 250 : (1942) 1 MLJ 451
Civil Procedure Code, 1908 (CPC) — Section 107, 151Court Fees Act, 1870 — Article 17B, 7(xi)
High Courts05 Feb 1941
Swayampakula Subbaramayya and Others Vs Swayampakula Venkatasubbamma and Others
Madras High Court · AIR 1941 Mad 513 : (1942) ILR (Mad) 989 : (1941) 53 LW 693 : (1941) 1 MLJ 724
High Courts05 Feb 1941
In Re: V.S. Somasundaram
Madras High Court · AIR 1941 Mad 597 : (1941) 53 LW 362 : (1941) 1 MLJ 464
Defence of India Rules, 1962 — Rule 38
High Courts04 Feb 1941
In Re: Marimuthu Kavandan
Madras High Court · AIR 1941 Mad 694
Penal Code, 1860 (IPC) — Section 411
High Courts04 Feb 1941
Kallepalli Subbayya Vs Kurra Venkatadri and Others
Madras High Court · AIR 1941 Mad 921 : (1941) 54 LW 604 : (1941) 2 MLJ 395
Civil Procedure Code, 1908 (CPC) — Section 104(a)
High Courts04 Feb 1941
Gonuguntla Maha Latchayya Vs Tadepalli Adi Seshayya and Others
Madras High Court · (1941) 2 MLJ 244
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3Limitation Act, 1963 — Section 4
High Courts04 Feb 1941
K.P. Kesavalu Naidu Vs A.R. Venkatarama Chettiar and Another
Madras High Court · AIR 1942 Mad 35 : (1941) 54 LW 315 : (1941) 2 MLJ 450
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts03 Feb 1941
In Re: Sorimuthu Pillai
Madras High Court · AIR 1941 Mad 894 : (1941) 54 LW 312 : (1941) 2 MLJ 399
High Courts02 Feb 1941
Sri Raja Venkatadri Apparao Bahadur Zamindar Garu Vs Timmaraju Venkata Kutumbarao
Madras High Court · AIR 1941 Mad 635 : (1941) 1 MLJ 793
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts31 Jan 1941
Sri Kolanu Sesha Reddi Vs Sri Kolanu Narasimha Reddi and Others
Madras High Court · AIR 1941 Mad 803(1)
High Courts31 Jan 1941
Vallabhaneni Venkayya Vs Sri Rajah Vijaya Apparao Savai Aswarao Bahadur Zamindar Garu and Others
Madras High Court · AIR 1942 Mad 352 : (1942) 55 LW 103 : (1942) 1 MLJ 116
High Courts31 Jan 1941
Sinnaswami Goundan Vs Rama Goundan and Others
Madras High Court · AIR 1941 Mad 563 : (1941) ILR (Mad) 924 : (1941) 53 LW 454 : (1941) 1 MLJ 519
Transfer of Property Act, 1882 — Section 92
High Courts31 Jan 1941
M. Muni Reddy Vs M. Muni Reddy
Madras High Court · AIR 1941 Mad 434 : (1941) ILR (Mad) 846 : (1941) 53 LW 461 : (1941) 1 MLJ 499
Provincial Insolvency Act, 1920 — Section 38(2)