High Courts20 Jan 1941
Seemakurthi Manikyam Vs Jonnavithula Manikyamma
Madras High Court · AIR 1942 Mad 4 : (1941) 2 MLJ 671
Civil Procedure Code, 1908 (CPC) — Section 60(b)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,332 of 5,226
High Courts17 Jan 1941
Sri Rajah Vyricherla Narayana Gajapati Raju Bahadur Varu Vs Perla Annapurnamma Garu and Others
Madras High Court · AIR 1941 Mad 660 : (1941) ILR (Mad) 753 : (1941) 53 LW 463 : (1941) 1 MLJ 527
Land Acquisition Act, 1894 — Section 18
High Courts17 Jan 1941
Subbiah Ambalam Servai Vs Unnamalai Achi and Others
Madras High Court · AIR 1941 Mad 609 : (1941) 53 LW 501 : (1941) 1 MLJ 580
Limitation Act, 1963 — Section 22
High Courts17 Jan 1941
Kuppuswami Naidu and Others Vs Kuppuswami Naidu and Others
Madras High Court · AIR 1941 Mad 866 : (1941) 54 LW 502 : (1941) 2 MLJ 255
High Courts17 Jan 1941
V.S. Sharma Vs J. Dharma Rao, Proprietor, M.C. Appaswamy Chetty and Co.
Madras High Court · AIR 1942 Mad 124
Copyright Act, 1957 — Section 7, 8
High Courts16 Jan 1941
Ramachandra Aiyar (deceased) and Others Vs Ranganayaki Ammal and Others
Madras High Court · AIR 1941 Mad 612 : (1941) 53 LW 483 : (1941) 1 MLJ 557
High Courts10 Jan 1941
S. Ramasubba Aiyar and Another Vs Ayyalu Naidu and Another
Madras High Court · (1941) ILR (Mad) 708 : (1941) 53 LW 311 : (1941) 1 MLJ 414
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts10 Jan 1941
Ponnambala Thevar Vs Ramaswamy Iyer
Madras High Court · AIR 1941 Mad 803
Madras Estates Land Act, 1908 — Section 163APenal Code, 1860 (IPC) — Section 447
High Courts10 Jan 1941
In Re: S.P.S.A.L. Ramaswami Chetty
Madras High Court · AIR 1941 Mad 632
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts10 Jan 1941
S. Ramasubba Iyer and Another Vs Ayyalu Naidu and Another
Madras High Court · AIR 1941 Mad 493
Court Fees Act, 1870 — Section 7(iva)
High Courts10 Jan 1941
Ahmed Mohideen Vs Yusuf Ali Syed
Madras High Court · (1941) 54 LW 737 : (1941) 2 MLJ 486
Criminal Procedure Code, 1898 (CrPC) — Section 197Madras City Police Act, 1888 — Section 42
High Courts10 Jan 1941
In Re: S.P.S.A.L. Ramaswamy Chetty, an Insolvent
Madras High Court · (1941) 2 MLJ 110
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts10 Jan 1941
C. WELAYUDHAM PILLAI Vs S. C. SUBRAMANIA PILLAI.
Madras High Court · (1941) 9 ITR 275
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Income Tax Act, 1961 — Section 54
High Courts07 Jan 1941
Kanakasabapathi Chetty Vs Unnamalai Ammal and Another
Madras High Court · AIR 1941 Mad 502 : (1941) 53 LW 243 : (1941) 1 MLJ 299
Succession Act, 1925 — Section 234, 235
High Courts20 Dec 1940
B. Nagaraja Rao and Others Vs Koothappan Goundan and Others
Madras High Court · AIR 1941 Mad 602 : (1941) 53 LW 634 : (1941) 1 MLJ 759
Madras Estates Land Act, 1908 — Section 185
High Courts20 Dec 1940
Thayyita Kalliani Vs Nherakkayyil Kanaran and Others
Madras High Court · AIR 1941 Mad 436 : (1941) 53 LW 361
High Courts20 Dec 1940
Sheku Sahib Vs Venkatararamanayya
Madras High Court · AIR 1941 Mad 799
Penal Code, 1860 (IPC) — Section 114
High Courts20 Dec 1940
Doraisami Naicken Vs Peru Su Aru Periakaruppan Chettiar and Others
Madras High Court · AIR 1941 Mad 475 : (1941) ILR (Mad) 739 : (1941) 53 LW 348 : (1941) 1 MLJ 388
High Courts20 Dec 1940
R.M.G. Subramania Aiyar Vs Ulagalumperumal Sethurayar and Others
Madras High Court · (1941) ILR (Mad) 675 : (1941) 53 LW 536 : (1941) 1 MLJ 586
High Courts19 Dec 1940
Mettu Subba Reddi Vs Challa Venkatappa Reddi
Madras High Court · AIR 1941 Mad 596 : (1941) 53 LW 245 : (1941) 1 MLJ 313