High Courts27 Nov 1940
In Re: Ramasami Konar and Another
Madras High Court · AIR 1942 Mad 48 : (1942) 55 LW 30
Madras Prevention of Food Adulteration Act, 1918 — Section 16(5)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,335 of 5,226
High Courts26 Nov 1940
The Stock and Share Exchange Bureau Vs Kothari and Sons
Madras High Court · AIR 1941 Mad 435 : (1941) 53 LW 246 : (1941) 1 MLJ 319
High Courts25 Nov 1940
In Re: Kadiyala Venkata Satyanarayanamurti
Madras High Court · AIR 1941 Mad 413 : (1941) 53 LW 108 : (1941) 1 MLJ 185
High Courts25 Nov 1940
Nagasundaram Pillai Vs Mathurbootham Aiyar
Madras High Court · AIR 1941 Mad 556 : (1941) 53 LW 158 : (1941) 1 MLJ 218
High Courts25 Nov 1940
In Re: Sri R.K. Aiyar, Advocate
Madras High Court · (1941) ILR (Mad) 354 : (1941) 1 MLJ 128
High Courts25 Nov 1940
K.V. Narayanaswami Aiyar Vs Sevadappa Goundar
Madras High Court · (1941) 54 LW 654 : (1941) 2 MLJ 932
Provincial Insolvency Act, 1920 — Section 4, 53
High Courts22 Nov 1940
In Re: S. Yegnanarayaniah
Madras High Court · (1941) 54 LW 391 : (1941) 2 MLJ 256
High Courts22 Nov 1940
Alampalli Athmaramayya Vs S. Seshappaiyer
Madras High Court · AIR 1941 Mad 409 : (1941) 53 LW 102 : (1941) 1 MLJ 173
High Courts22 Nov 1940
The Standard Type Foundry Vs Chebolu Venkataramaniah
Madras High Court · AIR 1941 Mad 589 : (1941) 53 LW 487 : (1941) 1 MLJ 540
High Courts21 Nov 1940
Ganta Bangarigadu and Others Vs Paltheru Atchutaramayya and Another
Madras High Court · AIR 1941 Mad 572 : (1941) 53 LW 303 : (1941) 1 MLJ 384
High Courts21 Nov 1940
Damaraju Venkatarayudu Vs T. Narayanayya and Others
Madras High Court · AIR 1941 Mad 430 : (1941) ILR (Mad) 551 : (1941) 53 LW 344 : (1941) 1 MLJ 349
High Courts20 Nov 1940
P. Venkatasubbiah Chetty and Others Vs The Jumma Mosque and Another
Madras High Court · AIR 1941 Mad 666 : (1941) 53 LW 731 : (1941) 1 MLJ 754
Letters Patent Act, 1865 — Clause 15
High Courts20 Nov 1940
Ambujammal Vs P. Thangavelu Chettiar and Another
Madras High Court · AIR 1941 Mad 399 : (1941) 53 LW 167 : (1941) 1 MLJ 193
High Courts19 Nov 1940
Chithuri Ramamohana Rao Vs Peteti Raghavamma and Others
Madras High Court · (1941) 53 LW 392 : (1941) 1 MLJ 471
High Courts19 Nov 1940
Rajah Saheb Meharban I Dosthan Sree Rajah Ravu Venkatakumara Mahipathi Surya Rao Bahadur Garu, Sardar Rajahmundry Circar and Maharajah of Pithapuram Vs Yedlapalli Mangamma and Others
Madras High Court · (1941) 2 MLJ 781
Madras Estates Land Act, 1908 — Section 163
High Courts18 Nov 1940
Muthuswami Chettiar Vs Narayanaswami Chettiar
Madras High Court · AIR 1941 Mad 710 : (1941) 54 LW 65 : (1941) 1 MLJ 626
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Nov 1940
C.S. Jagannatha Aiyangar Vs Senniveera Chettiar and Another
Madras High Court · AIR 1941 Mad 487 : (1941) 53 LW 105 : (1941) 1 MLJ 197
High Courts18 Nov 1940
The Public Prosecutor Vs S. Venkatasubramanyam
Madras High Court · AIR 1941 Mad 358 : (1941) ILR (Mad) 428 : (1940) 52 LW 949 : (1941) 1 MLJ 34