High Courts25 Oct 1940
Thondam Annamalai Mudali Vs Tiruttani Ramasami Mudali and Others
Madras High Court · AIR 1941 Mad 161 : (1941) ILR (Mad) 438 : (1941) 1 MLJ 45
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,338 of 5,226
High Courts25 Oct 1940
M. Lakshmana Aiyar and Another Vs Aiyasami Chettiar and Another
Madras High Court · (1941) ILR (Mad) 356 : (1940) 52 LW 976 : (1941) 1 MLJ 1
High Courts25 Oct 1940
Veerabhadra Pillai Vs O.A. Narayanaswami Aiyar, Receiver and Others
Madras High Court · (1941) 1 MLJ 831
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts25 Oct 1940
In Re: Boya Polamma
Madras High Court · AIR 1941 Mad 225 : (1940) 52 LW 924 : (1941) 1 MLJ 20
High Courts25 Oct 1940
Veerabhadra Pillai Vs O.A. Narayanaswami Ayyar, Receiver and Others
Madras High Court · AIR 1941 Mad 653
High Courts25 Oct 1940
The Public Prosecutor Vs Panchakarla Sooramma
Madras High Court · AIR 1941 Mad 617 : (1941) 1 MLJ 716
Madras Prevention of Food Adulteration Act, 1918 — Section 20
High Courts24 Oct 1940
M.T. Rajamanickam Chetty and Another Vs T.R. Abdul Halim Sahib
Madras High Court · AIR 1941 Mad 389 : (1941) 53 LW 64 : (1941) 1 MLJ 22
High Courts23 Oct 1940
In Re: Vinaitheerthal Achi alias Annapurani Achi
Madras High Court · (1941) 54 LW 526 : (1941) 2 MLJ 774
Trusts Act, 1882 — Section 23
High Courts22 Oct 1940
Rama Pattar's son Parameswara Aiyar Vs Kootallor Manakkal Moopil Stanom Bhramadathan Nambudripad Manager Narayanan Nambudripad's son Narayanan Nambudripad
Madras High Court · AIR 1941 Mad 432 : (1941) 53 LW 104 : (1941) 1 MLJ 177
High Courts21 Oct 1940
Nataraja Pillai and Another Vs Rangaswami Karamundar
Madras High Court · (1941) 54 LW 503 : (1941) 2 MLJ 682
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts18 Oct 1940
In Re: Thandra Narasimhappadu
Madras High Court · AIR 1942 Mad 275
Penal Code, 1860 (IPC) — Section 188(2)
High Courts17 Oct 1940
In Re: Guru Subramania Chetty
Madras High Court · AIR 1941 Mad 181 : (1940) 52 LW 892 : (1940) 2 MLJ 1016
High Courts17 Oct 1940
Gaffar Khan Vs Syed Noor
Madras High Court · AIR 1941 Mad 391 : (1941) ILR (Mad) 414 : (1941) 53 LW 54 : (1941) 1 MLJ 27
High Courts17 Oct 1940
In Re: Ramanuja Aiyangar
Madras High Court · (1941) ILR (Mad) 169 : (1940) 52 LW 773 : (1940) 2 MLJ 830
Criminal Procedure Code, 1898 (CrPC) — Section 1(2)
High Courts17 Oct 1940
Pachigolla Satyanarayanamurthi Vs Satti Gangisetti
Madras High Court · AIR 1941 Mad 497 : (1941) 53 LW 162 : (1941) 1 MLJ 223
High Courts16 Oct 1940
A. Sabapathi Mudaliar Vs Rajarathna Mudaliar and Others
Madras High Court · (1941) 53 LW 225 : (1941) 1 MLJ 302
High Courts16 Oct 1940
Ramachandra by next friend K.L. Bhandary, Vakil Vs Shantarama by mother and guardian Rukmini Amma and Another
Madras High Court · (1941) ILR (Mad) 191 : (1940) 52 LW 935 : (1941) 1 MLJ 77
High Courts16 Oct 1940
A. Sabhapathi Mudaliar Vs Rajarathna Mudaliar and Others
Madras High Court · AIR 1941 Mad 495
High Courts15 Oct 1940
Kodali Venkayamma Vs Mamidipaka Ramakotayya
Madras High Court · AIR 1941 Mad 479 : (1941) 53 LW 240 : (1941) 1 MLJ 316