COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,321 of 5,226

High Courts14 Aug 1941

Panthanam alias Alagianayakathammal and Others Vs P.R.M.K. Muhammad Abdul Rahiman Marakayar, Trustee and Landlord of Puthur Village

Madras High Court · AIR 1942 Mad 73 : (1942) ILR (Mad) 236 : (1941) 54 LW 382 : (1941) 2 MLJ 529

Madras Estates Land Act, 1908 — Section 74

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High Courts14 Aug 1941

Narayana Venkatachalamiah Vs Putika Venkatiah and Others

Madras High Court · AIR 1942 Mad 24 : (1941) 54 LW 435 : (1941) 2 MLJ 588

Transfer of Property Act, 1882 — Section 52

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High Courts14 Aug 1941

K.C. Pandalai Vs The South Indian General Assurance Company Ltd.

Madras High Court · AIR 1942 Mad 95 : (1942) ILR (Mad) 230 : (1941) 54 LW 440 : (1941) 2 MLJ 595

Companies Act, 1956 — Section 91B

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High Courts13 Aug 1941

Nainamalai Goundan and Others Vs Ramaswami Goundan

Madras High Court · AIR 1942 Mad 20

Criminal Procedure Code, 1898 (CrPC) — Section 144(1)

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High Courts13 Aug 1941

Kayambu Pillai (died) and Another Vs The Court of Wards and Others

Madras High Court · AIR 1942 Mad 170 : (1941) 2 MLJ 873

Limitation Act, 1963 — Section 14, 5

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High Courts13 Aug 1941

Syed Ismail Sahib alias Syed Tahsildar Sahib and Another Vs Ethikasha Sarguru alias Syed Chandu Sahib and Another

Madras High Court · AIR 1941 Mad 897 : (1942) ILR (Mad) 143 : (1941) 54 LW 377 : (1941) 2 MLJ 541

Mussalman Wakf Act, 1923 — Section 10

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High Courts12 Aug 1941

Manal Krishna Nayak and Sons, by partners, M. Venkataraya Nayak and Others Vs The South Indian Railway Company, Limited

Madras High Court · AIR 1942 Mad 627 : (1942) 2 MLJ 348

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High Courts08 Aug 1941

T.P. Manicka Mudaliar Vs Ammakannu alias Venkalakshmi Ammal

Madras High Court · AIR 1942 Mad 129 : (1941) 54 LW 411

Evidence Act, 1872 — Section 112, 41

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High Courts08 Aug 1941

M.N.M. Chelliah Pillai Vs Ramiah Thevar alias Ramalinga Thevar and Others

Madras High Court · AIR 1942 Mad 77 : (1941) 54 LW 314 : (1941) 2 MLJ 375

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts08 Aug 1941

Sasala Raminaidu Vs The Secretary of State for India in Council

Madras High Court · AIR 1942 Mad 127 : (1941) 54 LW 405 : (1941) 2 MLJ 577

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High Courts08 Aug 1941

In Re: Palayan

Madras High Court · AIR 1941 Mad 825 : (1942) ILR (Mad) 410 : (1941) 54 LW 307 : (1941) 2 MLJ 401

Criminal Procedure Code, 1898 (CrPC) — Section 350(a)

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High Courts08 Aug 1941

Sepulchre Brothers, Proprietors, The Belgium East India Trading and Engineering Company Vs Sait Khushal Das Jagjivan Das Mehta trading in the name of J. Khushal Das and Company

Madras High Court · AIR 1942 Mad 13 : (1942) ILR (Mad) 243 : (1941) 54 LW 345 : (1941) 2 MLJ 481

Civil Procedure Code, 1908 (CPC) — Section 20(c)

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High Courts06 Aug 1941

P. Venugopala Pillai Vs Thirugnanavalli Ammal

Madras High Court · AIR 1941 Mad 847 : (1941) 54 LW 286 : (1941) 2 MLJ 866

Contract Act, 1872 — Section 69, 70

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High Courts06 Aug 1941

S.K.T. Soundararajalu Vs Shanmugam and Another

Madras High Court · (1942) 55 LW 148 : (1942) 1 MLJ 184

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High Courts06 Aug 1941

In Re: Perianna Mudali and Others

Madras High Court · AIR 1942 Mad 31 : (1941) 54 LW 738 : (1941) 2 MLJ 420

Penal Code, 1860 (IPC) — Section 379, 417

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High Courts05 Aug 1941

In Re: Chillara Seshamma

Madras High Court · AIR 1942 Mad 293 : (1942) 55 LW 373 : (1942) 1 MLJ 34

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High Courts05 Aug 1941

Dukka Gangayya and Another Vs Buddepu Lakshmi Devi

Madras High Court · AIR 1942 Mad 93 : (1941) 54 LW 362 : (1941) 2 MLJ 510

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts05 Aug 1941

Pethuraju Kone Vs Thenirkulam Muthuswami Aiyar and Others

Madras High Court · AIR 1942 Mad 128 : (1941) 2 MLJ 784

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63

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High Courts05 Aug 1941

S.M. Enayatullah Saheb Vs S.A.K. Jeelani Saheb and Another

Madras High Court · AIR 1942 Mad 136 : (1941) 54 LW 544 : (1941) 2 MLJ 740

Married Womens Property Act, 1874 — Section 6

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High Courts04 Aug 1941

Kakatur Linga Reddi Vs Yerabolu Subbarami Reddi and Others

Madras High Court · AIR 1942 Mad 202 : (1941) 54 LW 697 : (1941) 2 MLJ 1008

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