High Courts04 Aug 1941
In Re: P.D. Curtis, an insolvent
Madras High Court · AIR 1942 Mad 27 : (1941) 54 LW 570 : (1941) 2 MLJ 845
Civil Procedure Code, 1908 (CPC) — Section 60
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,322 of 5,226
High Courts01 Aug 1941
Kota Nagayya Vs Vanipenta Venkatayya and Another
Madras High Court · AIR 1942 Mad 82 : (1941) 54 LW 370
High Courts01 Aug 1941
The Inspecting Assistant Commissioner of Income Tax Vs Chotabhai Javerbhai and Others
Madras High Court · (1942) ILR (Mad) 328 : (1941) 2 MLJ 475
Penal Code, 1860 (IPC) — Section 193, 196
High Courts01 Aug 1941
Samuel Nadar Vs Thangayya Nadar
Madras High Court · AIR 1942 Mad 104 : (1941) 54 LW 355 : (1941) 2 MLJ 490
Partnership Act, 1932 — Section 42, 42(b)
High Courts01 Aug 1941
THE INSPECTING ASSISTING COMMISSIONER OF Income Tax Vs CHOTABHAI JAVERBHAI AND OTHERS.
Madras High Court · AIR 1941 Mad 941 : (1941) 9 ITR 604 : (1941) 54 LW 291
Criminal Procedure Code, 1898 (CrPC) — Section 195Income Tax Act, 1961 — Section 52Penal Code, 1860 (IPC) — Section 196
High Courts31 Jul 1941
Valliappa Chettiar and Others Vs Muthu Koundan and Others
Madras High Court · (1941) 2 MLJ 943
High Courts31 Jul 1941
Ramanathan Chettiar by next friend Chidambaram Chettiar Vs Muthuraman Naidu and Others
Madras High Court · AIR 1942 Mad 161 : (1942) ILR (Mad) 204 : (1941) 2 MLJ 816
Negotiable Instruments Act, 1881 (NI) — Section 117, 50
High Courts31 Jul 1941
Rentala Narasimha Rao Vs Rentala Venkataramana Rao
Madras High Court · AIR 1941 Mad 857 : (1941) 54 LW 321 : (1941) 2 MLJ 439
Madras Hereditary Village Offices Act, 1895 — Section 10(2)
High Courts31 Jul 1941
Narikkal Chathan of Muthuvannacha Amsom and Desom Vs Veethiyottillath Kesavan Namboodiri Karnavan and manager of his illom of Muthuvannacha Amsom and Desom
Madras High Court · AIR 1942 Mad 242 : (1942) ILR (Mad) 133 : (1941) 54 LW 339 : (1941) 2 MLJ 455
Malabar Tenancy Act, 1929 — Section 20, 20(5)
High Courts30 Jul 1941
Maddipatla Narayanaswami and Others Vs Edala Narayya
Madras High Court · AIR 1942 Mad 240 : (1942) 55 LW 30 : (1941) 2 MLJ 1049
High Courts30 Jul 1941
In Re: Sudalamadakudumban
Madras High Court · (1942) 55 LW 40 : (1942) 1 MLJ 48
High Courts30 Jul 1941
Rex Vs Jaggopal Prasad and Others
Madras High Court · AIR 1941 Mad 889(2) : (1941) 54 LW 274 : (1941) 2 MLJ 397
City Police Act — Section 47
High Courts30 Jul 1941
S. Subramania Aiyar Vs The India Equitable Insurance Company Limited
Madras High Court · AIR 1942 Mad 105 : (1941) 54 LW 353 : (1941) 2 MLJ 509
High Courts30 Jul 1941
In Re: Sheik Mahaboob
Madras High Court · AIR 1942 Mad 532 : (1942) 55 LW 355
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts29 Jul 1941
Arunagiri Goundan and Another Vs Ramaswami Pillai
Madras High Court · AIR 1941 Mad 867 : (1941) 54 LW 324 : (1941) 2 MLJ 537
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jul 1941
Potluri Rangayya Vs Vallabhaneni Ramayya and Others
Madras High Court · AIR 1941 Mad 815 : (1941) 54 LW 241
High Courts24 Jul 1941
In Re: A.S. Sehu Mohammed Maraikayar
Madras High Court · AIR 1941 Mad 834(2) : (1941) 54 LW 231 : (1941) 2 MLJ 356
Madras Local Boards Act, 1884 — Section 229
High Courts23 Jul 1941
Ayyavu Thevar Vs The Secretary of State for India in Council
Madras High Court · (1942) 1 MLJ 485
Evidence Act, 1872 — Section 33
High Courts23 Jul 1941
In Re: Boya Chinna Papanna
Madras High Court · AIR 1942 Mad 49 : (1941) 54 LW 327 : (1941) 2 MLJ 1070
High Courts23 Jul 1941
Fatima Bibi Vs Shaik Peda Pentu Saheb
Madras High Court · AIR 1941 Mad 944 : (1941) 54 LW 395 : (1941) 2 MLJ 548
Guardians and Wards Act, 1890 — Section 19(2)