High Courts23 Jul 1941
C. Krishnamachariar Vs B. Lakshmi Ammal
Madras High Court · AIR 1942 Mad 76 : (1941) 54 LW 394 : (1941) 2 MLJ 507
Land Encroachment Act, 1905 — Section 6
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,323 of 5,226
High Courts21 Jul 1941
Natesa Naicker Vs Sambanda Chettiar
Madras High Court · AIR 1941 Mad 918 : (1941) 54 LW 263 : (1941) 2 MLJ 390
Criminal Procedure Code, 1898 (CrPC) — Section 476APenal Code, 1860 (IPC) — Section 206
High Courts21 Jul 1941
In Re: T.N. Panchapakesa Aiyar, an insolvent
Madras High Court · (1941) 54 LW 560 : (1941) 2 MLJ 847
Presidency Towns Insolvency Act, 1909 — Section 31
High Courts18 Jul 1941
T.M. Venugopala Mudaliar and Another Vs T.K. Embaru Naidu and Others
Madras High Court · AIR 1941 Mad 851 : (1942) ILR (Mad) 137 : (1941) 54 LW 267 : (1941) 2 MLJ 378
Succession Act, 1925 — Section 317
High Courts18 Jul 1941
Thekke Mannengath Ittichiri alias Ammu Poduvalssiar Vs Vengalur Naduvilepat Poozhi Kunnath Kamavan Appu Menon and Others
Madras High Court · AIR 1942 Mad 122 : (1941) 54 LW 244 : (1941) 2 MLJ 424
High Courts17 Jul 1941
Mundla Gangi Reddi Vs Golla Narasimha Reddi
Madras High Court · AIR 1941 Mad 895 : (1942) ILR (Mad) 147 : (1941) 54 LW 278 : (1941) 2 MLJ 362
Presidency Towns Insolvency Act, 1909 — Section 18(6)Provincial Insolvency Act, 1920 — Section 25
High Courts17 Jul 1941
Avana Mana alias Kanhiyur alias Thekkiniyedath Kirangat Manakkal Vasudevan Nabudiripad Vs Mangat Valapil Avathala's daughter Panikka Veettil Abdul Kader's wife Maria Kutti Umma
Madras High Court · (1941) 54 LW 233 : (1941) 2 MLJ 293
Transfer of Property Act, 1882 — Section 59
High Courts16 Jul 1941
G. Narappa Naidu Vs Thummalur Chinna Asethu Reddi and Another
Madras High Court · AIR 1942 Mad 396 : (1942) 55 LW 89 : (1942) 1 MLJ 217(1)
High Courts16 Jul 1941
Manbuval Hasanath Hamedia Madrasa School Vs Municipal Council
Madras High Court · AIR 1941 Mad 834 : (1941) 54 LW 728
High Courts16 Jul 1941
In Re: A. Venkataraghava Iyer
Madras High Court · AIR 1941 Mad 828 : (1941) 54 LW 767
Madras Local Boards Act, 1884 — Section 193
High Courts16 Jul 1941
Muniappa Mudaliar alias Muniswami Mudaliar Vs Kuppuswami Mudaliar
Madras High Court · (1942) 55 LW 86 : (1942) 1 MLJ 181
High Courts16 Jul 1941
Muthilakath Krishna Menon Vs Chathankandath Chamunni's son Kunjandi
Madras High Court · AIR 1941 Mad 826 : (1941) 54 LW 309 : (1941) 2 MLJ 351
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts16 Jul 1941
In Re: A. Venkataraghava Aiyar
Madras High Court · (1941) 2 MLJ 348
Madras Local Boards Act, 1884 — Section 193
High Courts16 Jul 1941
Manbuval Hasanath Hamedia Madrasa School Vs The Municipal Council
Madras High Court · AIR 1941 Mad 834(1) : (1941) 2 MLJ 347
Tamil Nadu District Municipalities Act, 1920 — Section 267A
High Courts16 Jul 1941
Rajah V. Rajeswara Rao Garu and Another Vs Chintapatla Venkata Rayanim Garu and Others
Madras High Court · AIR 1941 Mad 846 : (1941) 54 LW 223 : (1941) 2 MLJ 304
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts04 Jul 1941
N.M.V. Vellayappa Chettiar Vs Alagappa Chettiar
Madras High Court · AIR 1942 Mad 289 : (1941) 54 LW 478
Criminal Procedure Code, 1898 (CrPC) — Section 87
High Courts02 Jun 1941
In Re: Peria Guruswami Gounder and Another
Madras High Court · AIR 1941 Mad 765 : (1942) ILR (Mad) 77 : (1941) 54 LW 136 : (1941) 2 MLJ 209
Penal Code, 1860 (IPC) — Section 302
High Courts02 May 1941
Rajah Mahadeva Royal Y.B. Vs Rajah Veerabasava Chikka Royal and Another
Madras High Court · AIR 1942 Mad 368 : (1942) 1 MLJ 309
High Courts02 May 1941
Pandara Sannadhi, Tiruvannamalai Adhinam and Another Vs The Corporation of Madras
Madras High Court · AIR 1941 Mad 908 : (1941) 54 LW 720 : (1941) 2 MLJ 544
High Courts02 May 1941
In Re: S. Subramanya Sarma and Others
Madras High Court · AIR 1941 Mad 808 : (1942) ILR (Mad) 1019 : (1941) 54 LW 133 : (1941) 2 MLJ 156