High Courts09 Apr 1941
Valliammai Ammal Vs Dharmalinga Muthirian
Madras High Court · AIR 1941 Mad 762(1) : (1941) 54 LW 386
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,325 of 5,226
High Courts08 Apr 1941
Valur Krishna Menon and Others Vs Puthan Veettil Kurungara Kunhu alias Devu Amma and Others
Madras High Court · AIR 1942 Mad 36 : (1941) 2 MLJ 287
High Courts08 Apr 1941
Kangati Mahanandi Reddi Vs Panikalapati Venkatappa and Another
Madras High Court · AIR 1942 Mad 21 : (1941) 54 LW 429 : (1941) 2 MLJ 631
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146
High Courts08 Apr 1941
C. Thiruvengada Mudaliar Vs M. Rajabathar Mudaliar
Madras High Court · AIR 1941 Mad 546 : (1941) ILR (Mad) 942 : (1941) 54 LW 12 : (1941) 2 MLJ 35
High Courts07 Apr 1941
M. Ramanathan Chettiar and Another Vs Pr. Km. Subramaniam Chettiar
Madras High Court · AIR 1941 Mad 747 : (1941) 54 LW 138 : (1941) 2 MLJ 123
Madras Debt Conciliation Act, 1936 — Section 25
High Courts04 Apr 1941
In Re: S. Krishnamurthi Aiyar
Madras High Court · AIR 1942 Mad 690 : (1942) ILR (Mad) 9 : (1942) 55 LW 844 : (1942) 2 MLJ 509
High Courts04 Apr 1941
Ramaswami Reddiar Vs The Official Receiver of South Arcot and Another
Madras High Court · AIR 1941 Mad 827 : (1941) 54 LW 215 : (1941) 2 MLJ 382
Provincial Insolvency Act, 1920 — Section 68
High Courts03 Apr 1941
Raman Nayar and Others Vs Kesavan Embrandiri and Others
Madras High Court · AIR 1941 Mad 816
High Courts03 Apr 1941
Bayyana Veeraraghava Rao and Others Vs The Debt Conciliation Board and Another
Madras High Court · AIR 1941 Mad 873 : (1941) 2 MLJ 366
Madras Debt Conciliation Act, 1936 — Section 10(2)
High Courts03 Apr 1941
Nagarajan represented by his adoptive mother and guardian Indra Bai Ammal Vs P.T. Krishna Aiyar alias Krishna Rao and Another
Madras High Court · AIR 1942 Mad 296 : (1941) 54 LW 184 : (1941) 2 MLJ 298
High Courts02 Apr 1941
Crown Prosecutor Vs Abdul Wahab and Another
Madras High Court · AIR 1941 Mad 767 : (1941) 54 LW 236
Madras City Police Act, 1888 — Section 37(3)
High Courts02 Apr 1941
The Right Honourable the Secretary of State for India in Council Vs Allu Jagannadham
Madras High Court · AIR 1941 Mad 530 : (1941) ILR (Mad) 850 : (1941) 54 LW 47 : (1941) 2 MLJ 47
Civil Procedure Code, 1908 (CPC) — Section 105(2)
High Courts31 Mar 1941
Vedurumudi Ramarao Vs The National Assurance Co. Ltd.
Madras High Court · (1942) 55 LW 89 : (1942) 1 MLJ 180
High Courts31 Mar 1941
V. Ranga Rao Vs The Collector of Trichinopoly
Madras High Court · AIR 1941 Mad 863 : (1941) 54 LW 271 : (1941) 2 MLJ 428
Tamil Nadu Village Courts Act, 1888 — Section 73, 74
High Courts26 Mar 1941
Al.Ct. Alagappa Chettiar through agent Ranganatha Ayyangar Vs Ramakrishna Ayyar and Others
Madras High Court · AIR 1941 Mad 858
Limitation Act, 1963 — Article 182
High Courts26 Mar 1941
COMMISSIONER OF Income Tax, MADRAS Vs NATIONAL CYCLE IMPORTING COMPANY.
Madras High Court · (1941) 9 ITR 502
Income Tax Act, 1922 — Section 26(2)
High Courts26 Mar 1941
O.M.P.L. Palaniappa Chettiar and Another Vs N.V.E.N.N. Nachiappa Chettiar alias Annamalai Chettiar
Madras High Court · AIR 1941 Mad 841 : (1941) 2 MLJ 558
Limitation Act, 1963 — Section 10
High Courts26 Mar 1941
Mathrukovil Kizhakkappat Matathil Ramalinga Aiyar Vs Thavanur Matathil Krishna Pattar's son Swaminatha Aiyar
Madras High Court · (1941) ILR (Mad) 891 : (1941) 54 LW 73 : (1941) 2 MLJ 68
British Nationality and Status of Aliens Act, 1914 — Section 2(1)(a)
High Courts26 Mar 1941
The Commissioner of Income Tax Vs The National Cycle Importing Company, by Proprietor Amritlal Bhaichand Shaw
Madras High Court · AIR 1941 Mad 673 : (1941) ILR (Mad) 868 : (1941) 54 LW 90 : (1941) 2 MLJ 152
Income Tax Act, 1922 — Section 26(2)
High Courts26 Mar 1941
Chidambaram Pandaram Vs Lakshminarayana Chettiar
Madras High Court · AIR 1941 Mad 652 : (1941) 2 MLJ 109
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90