High Courts26 Mar 1941
Al.Ct. Alagappa Chettiar, through his authorised agent Ranganatha Aiyangar Vs Ramakrishna Aiyar and Others
Madras High Court · (1941) 54 LW 317 : (1941) 2 MLJ 493
Civil Procedure Code, 1908 (CPC) — Section 48
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,326 of 5,226
High Courts25 Mar 1941
Oyyappa Kone Vs Chidambaram Chettiar, President, Vallalappatti Panchayat Court
Madras High Court · AIR 1941 Mad 764
Penal Code, 1860 (IPC) — Section 193
High Courts25 Mar 1941
Shanmugham Chettiar through guardian Shanmugham Chettiar Vs N.M. Rayaloo Aiyar Nagaswami Aiyar and Company
Madras High Court · (1941) 54 LW 365 : (1941) 2 MLJ 550
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts25 Mar 1941
Santhappa Vs Eswarappa Holiappa Bulla, by L.R. Siddalingappa Bulla
Madras High Court · AIR 1941 Mad 810 : (1941) 54 LW 178 : (1941) 2 MLJ 295
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8
High Courts25 Mar 1941
Gopala Maller Vs Vallithokuvayil Velloth Krishnan and Another
Madras High Court · AIR 1942 Mad 134 : (1941) 54 LW 105 : (1941) 2 MLJ 340
Contract Act, 1872 — Section 128
High Courts25 Mar 1941
Kancherla Veeraswami Vs Paramkusam Nammayya and Others
Madras High Court · AIR 1941 Mad 751(2) : (1941) 54 LW 98 : (1941) 2 MLJ 121
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, 48
High Courts25 Mar 1941
In Re: Shaik Mastan Sahib
Madras High Court · AIR 1941 Mad 748
Criminal Procedure Code, 1898 (CrPC) — Section 348
High Courts24 Mar 1941
Naina Muhammad Rowther Vs Periappa Rowther alias Muhammad Abdul Khadir Rowther
Madras High Court · AIR 1941 Mad 745 : (1941) 54 LW 144 : (1941) 2 MLJ 167
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts24 Mar 1941
Km. K.R. Km. Kuppan Chettiar by agent S. Krishnamachariar Vs Kaliammal
Madras High Court · AIR 1941 Mad 886 : (1941) 54 LW 281 : (1941) 2 MLJ 360
High Courts24 Mar 1941
In Re: Syed Gaffar Sahib
Madras High Court · AIR 1941 Mad 621 : (1941) ILR (Mad) 701 : (1941) 53 LW 615 : (1941) 1 MLJ 715
Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts24 Mar 1941
In Re: Bendapudi Venkataratnam and Others
Madras High Court · AIR 1941 Mad 639 : (1941) ILR (Mad) 935 : (1941) 53 LW 637 : (1941) 1 MLJ 721
High Courts20 Mar 1941
Koodallor Manakkal Narayanan Nambudiripad Vs M. Achuthan Nayar (died) and Another
Madras High Court · AIR 1942 Mad 120 : (1941) 54 LW 466 : (1941) 2 MLJ 584
Malabar Land Registration Act, 1895 — Section 14
High Courts20 Mar 1941
Bhuloganatham Pillai and Others Vs Rajagopala Pillai and Another
Madras High Court · AIR 1941 Mad 669 : (1941) 53 LW 728 : (1941) 2 MLJ 105
High Courts20 Mar 1941
Sri Raja Velugoti Venkata Rajagopala Krishna Yachendra Bahadur Varu Vs Kuram Venkata Seshacharlu
Madras High Court · AIR 1942 Mad 78 : (1941) 54 LW 464 : (1941) 2 MLJ 655
High Courts19 Mar 1941
Kandasami Chettiar and Another Vs Gokuldas Madanji and Co. and Bombay care of Mathridas Gokuldas (deceased) and Others
Madras High Court · AIR 1941 Mad 731 : (1941) 54 LW 34 : (1941) 1 MLJ 837
High Courts19 Mar 1941
In Re: Nachal
Madras High Court · AIR 1941 Mad 746 : (1941) 54 LW 62
Penal Code, 1860 (IPC) — Section 304(2)
High Courts18 Mar 1941
COMMISSIONER OF Income Tax, MADRAS Vs M JAMAL MOHAMAD SAHIB.
Madras High Court · (1941) 9 ITR 375 : (1941) 54 LW 167
Income Tax Act, 1922 — Section 4(3)
High Courts18 Mar 1941
A.R.A.N.T. Narayanan Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1941 Mad 677
Income Tax Act, 1922 — Section 4(2)
High Courts18 Mar 1941
Devarajulu Naidu (died) and Another Vs Jayalakshmi Ammal and Another
Madras High Court · AIR 1941 Mad 767(2) : (1941) 54 LW 115 : (1941) 2 MLJ 222
Limitation Act, 1963 — Article 120, 10