High Courts02 May 1941
Thiruvengadatha Aiyangar Vs Sannappan Servai
Madras High Court · AIR 1941 Mad 799(2) : (1942) ILR (Mad) 57 : (1941) 54 LW 229 : (1941) 2 MLJ 307
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,324 of 5,226
High Courts02 May 1941
Turlapati Seshayya Vs Bollapalli Venkataramayya
Madras High Court · AIR 1942 Mad 278 : (1941) 2 MLJ 309
High Courts01 May 1941
Tirugnanavalli Ammal Vs P. Venugopala Pillai and Others
Madras High Court · AIR 1941 Mad 831 : (1941) 54 LW 283 : (1941) 2 MLJ 497
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 May 1941
Rao Sahib V. Subbayya and Others Vs C.T. Machayya and Another
Madras High Court · AIR 1942 Mad 365 : (1942) 55 LW 165 : (1942) 1 MLJ 207
High Courts01 May 1941
S. Vaidyanatha Aiyar Vs V.N. Srinivasa Aiyar
Madras High Court · (1942) 55 LW 140 : (1942) 1 MLJ 596
High Courts30 Apr 1941
The Dhanalakshmi Weaving Works Vs Hajee Mohammad Abdul Azeez Sahib
Madras High Court · AIR 1942 Mad 179 : (1941) 54 LW 207 : (1941) 2 MLJ 435
High Courts30 Apr 1941
Thadi Murali Mohana Reddi, minor by guardian, Sabbella Rami Reddi and Another Vs Medapati Gangaraju and Others
Madras High Court · AIR 1941 Mad 772 : (1942) ILR (Mad) 95 : (1941) 54 LW 186 : (1941) 2 MLJ 311
Limitation Act, 1963 — Section 19
High Courts29 Apr 1941
Vasantam Venkayya Vs Vasantam Raghavamma
Madras High Court · AIR 1942 Mad 1 : (1942) ILR (Mad) 24 : (1941) 54 LW 128 : (1941) 2 MLJ 263
Matrimonial Causes Act, 1878 — Section 4
High Courts29 Apr 1941
The Public Prosecutor Vs Jevan and Others
Madras High Court · AIR 1941 Mad 845 : (1942) 55 LW 216 : (1941) 2 MLJ 349
Motor Vehicles Act, 1988 — Section 123(1)
High Courts25 Apr 1941
In Re: Karichiappa Goundan
Madras High Court · AIR 1942 Mad 285
Penal Code, 1860 (IPC) — Section 376
High Courts24 Apr 1941
M.S. Ayyar and Co. by C.R.V. Das and Others Vs G. Srinivasalu Naidu
Madras High Court · AIR 1941 Mad 749 : (1942) ILR (Mad) 73 : (1941) 54 LW 93
Madras City Municipal Act, 1904 — Section 129A
High Courts24 Apr 1941
S.A. Ramanatha Sastrigal Vs Koladi Krishna Menon
Madras High Court · AIR 1942 Mad 70 : (1941) 54 LW 295 : (1941) 2 MLJ 514
High Courts24 Apr 1941
M.S. Aiyar and Company and Others Vs G. Srinivasalu Naidu
Madras High Court · (1941) 2 MLJ 145
Madras City Municipal Act, 1904 — Section 129A
High Courts22 Apr 1941
In Re: Nadimpalli Bangaruraju and Others
Madras High Court · AIR 1942 Mad 58
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 324
High Courts21 Apr 1941
The General Agencies and Trades Ltd. Vs K.N. Viswanathan as Official Liquidator
Madras High Court · AIR 1941 Mad 855 : (1941) 54 LW 275 : (1941) 2 MLJ 417
High Courts21 Apr 1941
Pakshi Ramaswami Chettiar and Another Vs Kesavan Chettiar and Others
Madras High Court · (1941) ILR (Mad) 963 : (1941) 54 LW 124 : (1941) 2 MLJ 248
Limitation Act, 1963 — Section 20
High Courts18 Apr 1941
Namburi Subbayya and Another Vs Ghaganti Chandrayya (deceased) and Others
Madras High Court · AIR 1941 Mad 811 : (1941) 2 MLJ 442
High Courts16 Apr 1941
Kuruvella Subba Rao Vs Kavi Satyanarayanamurthi and Another
Madras High Court · AIR 1941 Mad 750 : (1941) 54 LW 143 : (1941) 2 MLJ 170
Madras Debt Conciliation Act, 1936 — Section 10(1)
High Courts16 Apr 1941
K.M. Rangiah Chettiar Vs Syed Karim Sahib
Madras High Court · AIR 1941 Mad 890 : (1941) 54 LW 310 : (1941) 2 MLJ 453
Transfer of Property Act, 1882 — Section 10(2)(ii), 55(4)(b)
High Courts15 Apr 1941
Thimmappa Chettiar Vs Thangavelu Chetty and Another
Madras High Court · AIR 1941 Mad 762 : (1941) 54 LW 100 : (1941) 2 MLJ 119