High Courts21 Aug 1941
A. Rangaswami Aiyar Vs Jainabu Bibi Ammal and Others
Madras High Court · AIR 1942 Mad 507 : (1942) 55 LW 247 : (1942) 1 MLJ 448
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,320 of 5,226
High Courts21 Aug 1941
Moongan and Others Vs Mir Roshan Ali Sahib
Madras High Court · AIR 1941 Mad 910 : (1942) ILR (Mad) 322 : (1941) 54 LW 387 : (1941) 2 MLJ 534
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts21 Aug 1941
Subbaraya Chettiar Vs The Debt Conciliation Board and Others
Madras High Court · AIR 1942 Mad 26 : (1942) ILR (Mad) 220 : (1941) 54 LW 423 : (1941) 2 MLJ 581
Madras Debt Conciliation Act, 1936 — Section 4
High Courts21 Aug 1941
Athiappa Chettiar Vs Ibramsa Pulavar
Madras High Court · (1941) 54 LW 523 : (1941) 2 MLJ 690
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts20 Aug 1941
Prabhulal Madhavlal Desai Vs Jeshing Bhai Bala Bhai and Sons and Others
Madras High Court · AIR 1942 Mad 86 : (1941) 54 LW 438 : (1941) 2 MLJ 598
High Courts20 Aug 1941
Thadi Murali Mohan Reddi Vs Chinta Brahmayya and Others
Madras High Court · AIR 1942 Mad 327 : (1942) 55 LW 108 : (1942) 1 MLJ 173
High Courts20 Aug 1941
Swaminatha Pillai Vs Krishna Padayachi and Others
Madras High Court · AIR 1942 Mad 28 : (1942) ILR (Mad) 225 : (1941) 54 LW 426 : (1941) 2 MLJ 601
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts19 Aug 1941
Mangineddi Varadiah Chetty Vs The Province of Madras
Madras High Court · (1941) 54 LW 405 : (1941) 2 MLJ 564
High Courts19 Aug 1941
Uppinangadi Sri Sahasra Lingeshwara Devara Bhandaram Vs Tholadara Nagappa alias Ramakrishna Shanbhogue (died) and Others
Madras High Court · (1941) 54 LW 408 : (1941) 2 MLJ 636
High Courts19 Aug 1941
Chandanmal Vs Rupakula Ramakrishnayya and Another
Madras High Court · AIR 1942 Mad 173 : (1941) 54 LW 571 : (1941) 2 MLJ 827
Contract Act, 1872 — Section 23
High Courts19 Aug 1941
In Re: Peeram Chenna Reddi and Others
Madras High Court · AIR 1942 Mad 23 : (1941) 54 LW 444 : (1941) 2 MLJ 644
High Courts19 Aug 1941
The President, Panchayat Board Vs Bommala Kotayya and Others
Madras High Court · AIR 1942 Mad 270 : (1941) 2 MLJ 1034
High Courts18 Aug 1941
Manickam Vs The District Board
Madras High Court · AIR 1942 Mad 321 : (1942) 1 MLJ 195
High Courts18 Aug 1941
In Re: Karuppannan
Madras High Court · (1941) 54 LW 326 : (1941) 2 MLJ 446
Penal Code, 1860 (IPC) — Section 67
High Courts18 Aug 1941
Ponnada Mallayya and Another Vs Ponnada Jagannadhamma and Others
Madras High Court · AIR 1942 Mad 103 : (1941) 54 LW 428 : (1941) 2 MLJ 567
High Courts18 Aug 1941
Sayed Abdul Huq Sahib Vs Usman Khan Sahib Kabuli (died) and Others
Madras High Court · AIR 1942 Mad 167 : (1941) 54 LW 591 : (1941) 2 MLJ 939
High Courts15 Aug 1941
B.P. Nagi Reddy Vs Panyam Sanjeeva Reddy
Madras High Court · (1942) 55 LW 367 : (1942) 1 MLJ 585
Penal Code, 1860 (IPC) — Section 147, 448
High Courts14 Aug 1941
The Nagore Durga and Another Vs Chatram Manager Kannu Pillai
Madras High Court · AIR 1942 Mad 79 : (1941) 54 LW 433 : (1941) 2 MLJ 604
High Courts14 Aug 1941
The Public Prosecutor Vs B.V.A. Lury Company and Another
Madras High Court · AIR 1942 Mad 75 : (1941) 54 LW 726 : (1941) 2 MLJ 487
Companies Act, 1956 — Section 32, 76
High Courts14 Aug 1941
Vallur China Kondayya (deceased) and Others Vs Sidavarapu Ramalinga Reddi (deceased) and Others
Madras High Court · AIR 1942 Mad 271 : (1942) 55 LW 33 : (1941) 2 MLJ 1060