High Courts08 Sept 1941
In Re: S, a Pleader
Madras High Court · AIR 1941 Mad 905 : (1941) ILR (Mad) 940
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,318 of 5,226
High Courts08 Sept 1941
In Re: Sv.Rm.Ar. Ramanathan Chettiar
Madras High Court · AIR 1942 Mad 390 : (1942) 55 LW 323 : (1942) 1 MLJ 111
High Courts08 Sept 1941
The Travancore National Bank Subsidiary Co., Ltd. Vs M.S. Venkataraman and Others
Madras High Court · AIR 1942 Mad 337 : (1942) 55 LW 254 : (1941) 2 MLJ 908
Contract Act, 1872 — Section 50
High Courts08 Sept 1941
Manyam Krishna Rao Vs The Official Receiver and Another
Madras High Court · AIR 1942 Mad 254 : (1941) 54 LW 513 : (1941) 2 MLJ 698
Provincial Insolvency Act, 1920 — Section 63, 75
High Courts08 Sept 1941
In Re: Sri V.M. Sundaresa Aiyar, Pleader
Madras High Court · (1941) 54 LW 481 : (1941) 2 MLJ 663
High Courts05 Sept 1941
Pasumarthi Venkateswara Rao by next friend and grand-father Venkataratnam Vs Pasumarthi Venkatanarayana
Madras High Court · AIR 1942 Mad 422 : (1942) 55 LW 228 : (1942) 1 MLJ 222
High Courts05 Sept 1941
Thayyanayaki Ammal by agent Viswalingam Chettiar Vs Sundarappa alias Apath Sahaya Kandiar, by his mother and guardian Alamelu Ammal (dead) and Others
Madras High Court · AIR 1942 Mad 200 : (1942) ILR (Mad) 308 : (1941) 54 LW 573 : (1941) 2 MLJ 913
Limitation Act, 1908 — Section 20
High Courts05 Sept 1941
Tatavarthi Nagaportharow Vs Pulipati Subbarow and Others
Madras High Court · AIR 1942 Mad 360 : (1942) 55 LW 101 : (1942) 1 MLJ 177
High Courts05 Sept 1941
The Province of Madras Vs Boddu Paidanna and Sons
Madras High Court · AIR 1941 Mad 913 : (1941) ILR (Mad) 874 : (1941) 54 LW 452 : (1941) 2 MLJ 607
Government of India Act, 1915 — Section 45A
High Courts04 Sept 1941
C. Ethiraja Mudaliar Vs N. Murugesa Mudaliar and Others
Madras High Court · AIR 1942 Mad 282 : (1941) 2 MLJ 1088
High Courts04 Sept 1941
Manikkam Chettiar and Others Vs Krishnappa Chettiar
Madras High Court · AIR 1942 Mad 382 : (1942) 55 LW 24 : (1942) 1 MLJ 24
High Courts03 Sept 1941
In Re: Kandasami Solagar
Madras High Court · AIR 1942 Mad 213
Penal Code, 1860 (IPC) — Section 304
High Courts03 Sept 1941
The Official Assignee of Madras Vs E.V. D'Silva
Madras High Court · AIR 1941 Mad 906 : (1942) ILR (Mad) 199 : (1941) 54 LW 420 : (1941) 2 MLJ 591
Presidency Towns Insolvency Act, 1909 — Section 60(1)
High Courts02 Sept 1941
Nallappa Goundan Vs Chinnammal
Madras High Court · AIR 1942 Mad 19 : (1942) ILR (Mad) 158 : (1941) 54 LW 445 : (1941) 2 MLJ 618
Penal Code, 1860 (IPC) — Section 500
High Courts02 Sept 1941
In Re: Karuppayya Thevar
Madras High Court · AIR 1942 Mad 227 : (1941) 2 MLJ 999
High Courts02 Sept 1941
Sri Chitturi Narayanamma Vs Vankina Venkatachalam and Another
Madras High Court · AIR 1942 Mad 143 : (1941) 54 LW 517 : (1941) 2 MLJ 703
High Courts01 Sept 1941
In Re: Packirisami Pillai
Madras High Court · AIR 1942 Mad 288 : (1942) 55 LW 771
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts01 Sept 1941
Chidambaram Chettiar (died) and Others Vs Sellakumara Goundan and Others
Madras High Court · AIR 1941 Mad 903 : (1942) ILR (Mad) 1 : (1941) 54 LW 495 : (1941) 2 MLJ 684
Transfer of Property Act, 1882 — Section 53
High Courts01 Sept 1941
The Secretary of State for India in Council Vs Sait Jodaraj Dhupajee (died) and Others
Madras High Court · AIR 1942 Mad 244 : (1941) 54 LW 702 : (1941) 2 MLJ 993
High Courts01 Sept 1941
Vasi Reddi Venkayya Vs Gopu Sreeramulu and Others
Madras High Court · AIR 1941 Mad 935 : (1942) ILR (Mad) 163 : (1941) 54 LW 583 : (1941) 2 MLJ 798