High Courts25 Sept 1941
The Commissioner of Income Tax Vs Firm of N.V. Abdulla Sahib
Madras High Court · AIR 1942 Mad 177 : (1942) ILR (Mad) 281 : (1942) 55 LW 13 : (1942) 1 MLJ 18
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,316 of 5,226
High Courts25 Sept 1941
Paramanand Doss Chota Doss and Sons, a firm of Merchants and Others Vs Nannulal Kanji and Others
Madras High Court · AIR 1942 Mad 232 : (1942) ILR (Mad) 287 : (1941) 54 LW 656 : (1941) 2 MLJ 923
High Courts25 Sept 1941
Yeddula Kothapalle Muthyalu Vs Bolla Chinnayya and Others
Madras High Court · AIR 1942 Mad 149 : (1941) 54 LW 699 : (1941) 2 MLJ 1010
High Courts25 Sept 1941
COMMISSIONER OF Income Tax, MADRAS Vs N. V. ABDULLA SAHIB,.
Madras High Court · (1942) 10 ITR 7
Income Tax Act, 1961 — Section 26A
High Courts24 Sept 1941
In Re: K.K. Narayanan Nambiar
Madras High Court · AIR 1942 Mad 223 : (1942) ILR (Mad) 494 : (1941) 54 LW 556 : (1941) 2 MLJ 787
Criminal Procedure Code, 1898 (CrPC) — Section 540Penal Code, 1860 (IPC) — Section 409
High Courts23 Sept 1941
Namberumal Naidu Vs Muthukalathi Mudali
Madras High Court · AIR 1942 Mad 241 : (1942) 55 LW 756 : (1941) 2 MLJ 1038
High Courts23 Sept 1941
In Re: Swaminatha Aiyar
Madras High Court · AIR 1942 Mad 290 : (1942) 55 LW 758 : (1941) 2 MLJ 1045
High Courts23 Sept 1941
In Re: A.V. Srinivasalu Reddiar
Madras High Court · (1942) 55 LW 757 : (1941) 2 MLJ 1036
High Courts23 Sept 1941
In Re: Baron Von Dincklage
Madras High Court · AIR 1942 Mad 182 : (1941) 54 LW 521 : (1941) 2 MLJ 748
Penal Code, 1860 (IPC) — Section 409
High Courts22 Sept 1941
Karuppa Goundan Vs T.R. Narayanaswami and Co.
Madras High Court · AIR 1942 Mad 169 : (1941) 54 LW 577 : (1941) 2 MLJ 808
Negotiable Instruments Act, 1881 (NI) — Section 120
High Courts22 Sept 1941
Amara Narasimhulu Chetty Vs Thamidalapati China Ramayya Naidu and Others
Madras High Court · AIR 1942 Mad 502 : (1942) 55 LW 173 : (1942) 1 MLJ 400
High Courts22 Sept 1941
Sunkarapalli Ranganayakulu and Another Vs Gona Gopayamma and Another
Madras High Court · AIR 1942 Mad 323 : (1942) 55 LW 170 : (1942) 1 MLJ 341
High Courts19 Sept 1941
Muthukumaru Maniakarar and Another Vs Pethia Maniakarar
Madras High Court · AIR 1942 Mad 154 : (1941) 54 LW 539 : (1941) 2 MLJ 717
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts19 Sept 1941
In Re: Narayana Reddiar
Madras High Court · AIR 1942 Mad 316 : (1942) 55 LW 88 : (1942) 1 MLJ 226
High Courts19 Sept 1941
Rangaswami Aiyangar Vs Sivaprakasam Pillai and Others
Madras High Court · (1942) ILR (Mad) 251 : (1941) 54 LW 596 : (1941) 2 MLJ 883
Limitation Act, 1963 — Section 20
High Courts18 Sept 1941
In Re: Karathammathintakath Kunhamad
Madras High Court · AIR 1942 Mad 753 : (1942) 55 LW 536
Criminal Procedure Code, 1898 (CrPC) — Section 556Penal Code, 1860 (IPC) — Section 467
High Courts18 Sept 1941
Bysani Venkataratnam Chetti Vs R. Venkatayya of Kadiri and Others
Madras High Court · AIR 1942 Mad 172 : (1942) ILR (Mad) 316 : (1941) 54 LW 548 : (1941) 2 MLJ 778
Provincial Insolvency Act, 1920 — Section 16
High Courts17 Sept 1941
In Re: Chinnathambi and Others
Madras High Court · (1942) 55 LW 712 : (1942) 2 MLJ 579
High Courts17 Sept 1941
Ma.Si. Muthuveeran Chettiar and Others Vs Mottayan Chettiar
Madras High Court · AIR 1942 Mad 283 : (1942) 1 MLJ 230
High Courts17 Sept 1941
Sreemat Prativadhi Bhayankaram Venkata Narasimhacharyulu Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1941 Mad 933 : (1942) ILR (Mad) 264 : (1941) 54 LW 647 : (1941) 2 MLJ 904
Madras Revenue Recovery Act, 1864 — Section 38