High Courts24 Oct 1941
Chokkalinga Mudali Vs Manickka Mudali alias Singara Mudali
Madras High Court · AIR 1942 Mad 273 : (1942) ILR (Mad) 448 : (1941) 54 LW 741 : (1942) 1 MLJ 11
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,314 of 5,226
High Courts23 Oct 1941
In Re: E.S. Ganapatisubramania Aiyar
Madras High Court · (1942) 1 MLJ 445
Defence of India Act, 1971 — Section 121
High Courts23 Oct 1941
In Re: T.V. Venkatarama Chetti
Madras High Court · AIR 1942 Mad 178 : (1942) ILR (Mad) 661 : (1941) 54 LW 632 : (1941) 2 MLJ 854
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)
High Courts23 Oct 1941
Tiruturaipundi Sri Bana Oushadeesvara Swami Temple Vs N.R. Samiappa Mudaliar and Others
Madras High Court · (1942) 55 LW 324 : (1942) 1 MLJ 99
High Courts21 Oct 1941
Eletath alias Muthetath Mallisseri Narayanan Nambudiri and Others Vs Etacheri Kunnath Chathukutti Nayar and Others
Madras High Court · AIR 1942 Mad 307 : (1942) ILR (Mad) 550 : (1942) 55 LW 18 : (1942) 1 MLJ 166
High Courts15 Oct 1941
K.K.A. Ponnuchami Goundar Vs Muthusami Goundar and Another
Madras High Court · AIR 1942 Mad 252 : (1942) ILR (Mad) 355 : (1941) 54 LW 676 : (1941) 2 MLJ 968
High Courts15 Oct 1941
The Public Prosecutor Vs Krishnaswami for Sundaram Aiyangar
Madras High Court · AIR 1942 Mad 196 : (1941) 54 LW 730 : (1941) 2 MLJ 1040
High Courts15 Oct 1941
Kudithipudi Venkatramayya Vs Mallacheruvu Pundareekakshudu and Others
Madras High Court · AIR 1942 Mad 523 : (1942) 55 LW 242 : (1942) 1 MLJ 491
Provincial Insolvency Act, 1920 — Section 37
High Courts15 Oct 1941
In Re: Peri Rameswara Sarma and Others
Madras High Court · (1942) 55 LW 128 : (1942) 1 MLJ 202
High Courts15 Oct 1941
In Re: D.K. Reddy
Madras High Court · AIR 1942 Mad 181 : (1942) ILR (Mad) 587 : (1941) 54 LW 633 : (1941) 2 MLJ 852
Criminal Procedure Code, 1898 (CrPC) — Section 480, 486
High Courts15 Oct 1941
T.K. Embaru Vs Vedavalli Ammal
Madras High Court · AIR 1942 Mad 595 : (1942) 2 MLJ 148
High Courts14 Oct 1941
Rangaswami Pillai alias Rama Pillai and Others Vs Vasu Ammal alias Srinivasa Ammal
Madras High Court · AIR 1942 Mad 388 : (1942) 55 LW 127 : (1942) 1 MLJ 289
High Courts14 Oct 1941
Pariyanampatta Davaswom Uralan Kannanoorpata Moopil Nair (deceased) and Others Vs K.K. Gopalan Nair, Receiver
Madras High Court · AIR 1942 Mad 441 : (1942) 55 LW 236 : (1942) 1 MLJ 495
High Courts13 Oct 1941
P.K.L.S. Nachiyappa Chettiar and Another Vs Marappa Goundan and Another
Madras High Court · (1942) 55 LW 226 : (1942) 1 MLJ 329
High Courts13 Oct 1941
Syed Dewan Khaja Moideen Saheb Vs D.M. Abdul Gaffoor Sahib
Madras High Court · (1942) ILR (Mad) 455 : (1941) 54 LW 663 : (1941) 2 MLJ 962
High Courts13 Oct 1941
Vasudevan Nambudiri Vs Unnimaya Anterjanam
Madras High Court · AIR 1942 Mad 298 : (1942) 55 LW 27 : (1942) 1 MLJ 88
High Courts10 Oct 1941
R. Kailasa Aiyar Vs Payyalur Gramam Vanchi Pattar's son, Sundaram Pattar and Others
Madras High Court · AIR 1942 Mad 205 : (1942) ILR (Mad) 438 : (1941) 54 LW 679 : (1941) 2 MLJ 986
High Courts10 Oct 1941
The Public Prosecutor Vs Kola Sahib of Wandiwash
Madras High Court · (1942) 1 MLJ 602
High Courts10 Oct 1941
P.V.R.R.V.R. Veerappa Chettiar and Another Vs V. AR. V. VR. Sivagami Achi
Madras High Court · AIR 1942 Mad 291 : (1942) 55 LW 180 : (1941) 2 MLJ 1064
High Courts10 Oct 1941
In Re: Valavala Pattabhiramayya
Madras High Court · AIR 1942 Mad 668 : (1942) 55 LW 517 : (1942) 2 MLJ 278