High Courts26 Nov 1941
In Re: Subbiah Thevan and Others
Madras High Court · (1942) 55 LW 231 : (1942) 1 MLJ 490
Criminal Procedure Code, 1898 (CrPC) — Section 106
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,312 of 5,226
High Courts26 Nov 1941
The Public Prosecutor Vs The Coimbatore National Bank Ltd.
Madras High Court · (1943) 56 LW 80 : (1943) 1 MLJ 119
Companies Act, 1956 — Section 87(2)
High Courts25 Nov 1941
M.K. Mahomed Ibrahim and Another Vs The Commissioner of Income Tax
Madras High Court · AIR 1942 Mad 266 : (1942) 55 LW 87 : (1942) 1 MLJ 158
High Courts25 Nov 1941
M K MUHAMMAD IBRAHIM AND OTHERS Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1942) 10 ITR 64
Income Tax Act, 1961 — Section 26A
High Courts24 Nov 1941
United Motors (Coimbatore) Limited Vs The Palghat Municipal Council
Madras High Court · (1942) 2 MLJ 472
High Courts24 Nov 1941
Rm.N.S. Sinnaswami Pillai Vs The Commissioner of Income Tax
Madras High Court · AIR 1942 Mad 268 : (1942) 55 LW 75 : (1942) 1 MLJ 164
High Courts21 Nov 1941
In Re: Oomayan
Madras High Court · AIR 1942 Mad 452 : (1942) 55 LW 231
Penal Code, 1860 (IPC) — Section 342, 451
High Courts21 Nov 1941
Venkatasubba Bagavathar as Secretary to the Tirukkurungudi Chatram Ryots' Association on behalf of the ryots Vs Manager, L.F., Chatram
Madras High Court · AIR 1942 Mad 462 : (1942) 55 LW 203 : (1942) 1 MLJ 416
High Courts19 Nov 1941
Rao Saheb Sedimbi Hanuniantha Row and Others Vs Nidumolu Seetaramayya
Madras High Court · (1942) 55 LW 111 : (1942) 1 MLJ 247
High Courts19 Nov 1941
K.K. Subbier Vs K.M.S. Lakshmana Aiyar and Others
Madras High Court · (1942) 55 LW 232 : (1942) 1 MLJ 520
Companies Act, 1956 — Section 86(d)
High Courts18 Nov 1941
Sri Rajah Saheb Meharban-i-Dostan Sri Rajah Ravu Venkata Kumara Mahipati Surya Rao Bahadur Garu Sirdar, Rajahmundry Circar and Maharajah of Pittapuram Vs The Secretary of State for India in Council and Others
Madras High Court · (1942) ILR (Mad) 532 : (1942) 55 LW 217 : (1942) 1 MLJ 344
High Courts17 Nov 1941
In Re: Peria Chelliah Nadar
Madras High Court · AIR 1942 Mad 450 : (1942) 1 MLJ 503
Evidence Act, 1872 — Section 32, 35
High Courts17 Nov 1941
Muttathil Kuppu Amma's daughter Ammalu Amma and Others Vs Muttathil Mamma Amma's son Vasu Menon and Others
Madras High Court · AIR 1944 Mad 108
Transfer of Property Act, 1882 — Section 10
High Courts17 Nov 1941
Official Receiver Vs Sait Lalchand Khushalchand Firm and Others
Madras High Court · AIR 1943 Mad 94
Provincial Insolvency Act, 1920 — Section 37(1), 78
High Courts17 Nov 1941
Chavakula Venkatakrishnayya Vs Talluri Malakondayya and Another
Madras High Court · AIR 1942 Mad 306 : (1942) 55 LW 28 : (1942) 1 MLJ 38
High Courts14 Nov 1941
The Public Prosecutor Vs S. Pappanna and Others
Madras High Court · (1942) 55 LW 253 : (1942) 1 MLJ 104
High Courts14 Nov 1941
Mariasoosai Vs Arokkiam and Another
Madras High Court · AIR 1942 Mad 465 : (1942) 55 LW 176 : (1942) 1 MLJ 108
High Courts10 Nov 1941
K.R. Sankaralingam Pillai Vs Veluchami Pillai, minor by adoptive mother and next friend Chella Thayi alias Meenakshi Ammal and Others
Madras High Court · AIR 1942 Mad 338 : (1942) 55 LW 388 : (1942) 1 MLJ 119
High Courts10 Nov 1941
Polavarapu Lingayya (died) and Others Vs Vuputuri Punnayya and Others
Madras High Court · AIR 1942 Mad 183 : (1942) ILR (Mad) 502 : (1942) 55 LW 54 : (1942) 1 MLJ 57
High Courts08 Nov 1941
Bobba Kutumbayya and Others Vs Ketavarapu Lakshminarasimha Rao
Madras High Court · AIR 1943 Mad 6 : (1942) 55 LW 525 : (1942) 2 MLJ 221