High Courts10 Dec 1941
B.A. Anthonimuthu Pillai Vs V.K. Naganatha Aiyar and Others
Madras High Court · AIR 1942 Mad 311 : (1942) 55 LW 68 : (1942) 1 MLJ 267
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,311 of 5,226
High Courts09 Dec 1941
Appala Subbaramiah Vs Kotha Gurumma and Others
Madras High Court · AIR 1942 Mad 385 : (1942) 55 LW 118 : (1942) 1 MLJ 290
High Courts09 Dec 1941
M.C.A.R.C.S. Chockalinga Thevar Firm Vs K.A. Sankarappa Naicker and Another
Madras High Court · AIR 1942 Mad 421 : (1942) ILR (Mad) 677 : (1942) 55 LW 128 : (1942) 1 MLJ 281
High Courts08 Dec 1941
T.R. Rajakumari Vs The Motion Picture Producers Combine Ltd. (by the Official Liquidator)
Madras High Court · AIR 1942 Mad 349 : (1942) 1 MLJ 182
High Courts08 Dec 1941
N.P.L. Egappa Chettiar Vs Em.S.V.L. Ramanathan Chettiar and Others
Madras High Court · AIR 1942 Mad 384 : (1942) ILR (Mad) 526 : (1942) 55 LW 43 : (1942) 1 MLJ 155
High Courts08 Dec 1941
Sreekakulam Seshamma by Power of Attorney agent Gunda Elliah Vs The Debt Conciliation Board and Others
Madras High Court · AIR 1942 Mad 405 : (1942) 55 LW 210 : (1942) 1 MLJ 370
High Courts05 Dec 1941
Commissioner of Income Tax Vs Papammal
Madras High Court · AIR 1942 Mad 556 : (1942) ILR (Mad) 598 : (1942) 2 MLJ 158
High Courts05 Dec 1941
COMMISSIONER OF Income Tax, MADRAS Vs PAPAMMAL.
Madras High Court · (1942) 10 ITR 349
Income Tax Act, 1961 — Section 4A(a)
High Courts04 Dec 1941
The Public Prosecutor Vs Linga Balija Devamma
Madras High Court · AIR 1942 Mad 513 : (1942) 55 LW 223 : (1942) 1 MLJ 382
High Courts04 Dec 1941
Kizhakkiniyakath Kunhi Koyamutty Naha Haji Vs Veeran and Others
Madras High Court · AIR 1942 Mad 364 : (1942) 55 LW 61 : (1942) 1 MLJ 219
High Courts04 Dec 1941
Venugopala Naidu Vs Valambal Ammal and Others
Madras High Court · AIR 1942 Mad 588 : (1942) 55 LW 308 : (1942) 1 MLJ 580
Civil Procedure Code, 1908 (CPC) — Section 52(2)
High Courts03 Dec 1941
The Malabar District Board Vs The United Motor (Coimbatore), Ltd. by managing agent G. Doraiswami Naidu
Madras High Court · (1942) 55 LW 63 : (1942) 1 MLJ 203
High Courts03 Dec 1941
Malabar District Board Vs United Motor (Coimbatore) Ltd., by Managing Agent, G. Doraiswami Naidu
Madras High Court · AIR 1942 Mad 319
Madras Local Boards Act, 1884 — Section 166(4)
High Courts03 Dec 1941
Gottimakkula Chetti Venkatraju Vs Gottemakkula Ramabhaddirraju and Others
Madras High Court · AIR 1942 Mad 403 : (1942) 55 LW 115 : (1942) 1 MLJ 245
High Courts02 Dec 1941
In Re: Shanmuga Kone
Madras High Court · AIR 1942 Mad 700 : (1942) 55 LW 519 : (1942) 2 MLJ 240
High Courts02 Dec 1941
K. Lakshmappa and Another Vs Talasani Venkata Reddi
Madras High Court · AIR 1942 Mad 305 : (1942) 55 LW 40 : (1942) 1 MLJ 113
High Courts02 Dec 1941
Madura Mills Company Limited Vs The Madura Sri Meenakshi Sundareswaral Devasthanam
Madras High Court · AIR 1942 Mad 578 : (1942) 55 LW 471 : (1942) 2 MLJ 175
High Courts01 Dec 1941
In Re: C.P. Jagannathachari
Madras High Court · AIR 1942 Mad 326 : (1942) 55 LW 321 : (1942) 1 MLJ 105
High Courts27 Nov 1941
Tulabandu Ademma Vs Sreemath Satyadhyana Thirtha Swamivaru represented by the general power of attorney agent, Markapuram Srinivasacharlu and Others
Madras High Court · AIR 1943 Mad 187 : (1943) 56 LW 30 : (1943) 2 MLJ 289
Madras Estates Land Act, 1908 — Section 6
High Courts26 Nov 1941
The Public Prosecutor Vs Poongavana Goundan
Madras High Court · AIR 1942 Mad 530 : (1942) 55 LW 354 : (1942) 2 MLJ 37