High Courts19 Jan 1942
K.C. Kandaswami Mudaliar Vs M.A. Palaniswami Goundar
Madras High Court · AIR 1942 Mad 460 : (1942) 55 LW 190 : (1942) 1 MLJ 396
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,309 of 5,226
High Courts19 Jan 1942
In Re: G.S. Paramarth and Another
Madras High Court · AIR 1942 Mad 439 : (1942) 55 LW 214 : (1942) 1 MLJ 380
High Courts16 Jan 1942
Ukkali alias Ammu alias Amma Nethyar and Another Vs Pudumana Parambath Kelu Nayar
Madras High Court · AIR 1942 Mad 399 : (1942) 55 LW 152 : (1942) 1 MLJ 338
High Courts16 Jan 1942
Oorpokkil alias Athikkot Parvathi Amma's daughter Visalakshi Amma and Others Vs Oorpokkil alias Athikkot Kuppu Amma's son Madhava Menon and Others
Madras High Court · (1942) 55 LW 196 : (1942) 1 MLJ 408
High Courts16 Jan 1942
Behara Viyyamma and Others Vs Ayyagari Veera Venkata Satya Suryaprakasa Rao, minor by maternal aunt and next friend Vaddiparti Ramayamma and Another
Madras High Court · AIR 1942 Mad 379 : (1942) ILR (Mad) 608 : (1942) 55 LW 154 : (1942) 1 MLJ 331
High Courts15 Jan 1942
V. Ramasami Aiyangar and Others Vs S.M.A.M. AR. Arunachalam Chettiar and Others
Madras High Court · AIR 1942 Mad 478 : (1942) 55 LW 207 : (1942) 1 MLJ 430
High Courts15 Jan 1942
In Re: S.N. Vittal alias Sankar Valvekar and Others
Madras High Court · AIR 1942 Mad 357 : (1942) 55 LW 144 : (1942) 1 MLJ 360
High Courts09 Jan 1942
T.S. Sundararamier Vs Chinnapalani Ambalam
Madras High Court · AIR 1943 Mad 566 : (1943) 56 LW 259 : (1943) 1 MLJ 351
Criminal Procedure Code, 1898 (CrPC) — Section 422
High Courts09 Jan 1942
D. Gopalaswami Mudaliar Vs Subramanya Pillai and Another
Madras High Court · AIR 1942 Mad 397 : (1942) 55 LW 98 : (1942) 1 MLJ 272
High Courts09 Jan 1942
J.P. Rego Vs Ananthamathi and Others
Madras High Court · AIR 1942 Mad 472 : (1942) ILR (Mad) 949 : (1942) 55 LW 369 : (1942) 1 MLJ 575
High Courts08 Jan 1942
P.V. Sreekanta Goundan Vs M. Javani alias Vella Amma and Another
Madras High Court · AIR 1942 Mad 406 : (1942) 55 LW 159 : (1942) 1 MLJ 386
High Courts08 Jan 1942
China Ana Muthuvayyangar Vs Thiruvangadammal and Others
Madras High Court · AIR 1942 Mad 395 : (1942) ILR (Mad) 682 : (1942) 55 LW 132 : (1942) 1 MLJ 285
High Courts08 Jan 1942
In Re: Mooka Nadar and Others
Madras High Court · AIR 1943 Mad 590 : (1943) 56 LW 329 : (1943) 1 MLJ 352
Penal Code, 1860 (IPC) — Section 324
High Courts08 Jan 1942
Nataraja Dikshithar by next friend and mother Pattammal Vs Mahaganapathi Dikshithar and Another
Madras High Court · AIR 1942 Mad 517 : (1942) 55 LW 313 : (1942) 1 MLJ 522
High Courts07 Jan 1942
The Public Prosecutor Vs Madathi
Madras High Court · (1942) 55 LW 71 : (1942) 1 MLJ 224
High Courts07 Jan 1942
T.K. Sambanda Chetty Vs Muthu Chettiar
Madras High Court · AIR 1942 Mad 398 : (1942) 55 LW 251 : (1942) 1 MLJ 335
High Courts05 Jan 1942
Pattan Ahmed Khan Vs Pyda Venkatachelamayya and Another
Madras High Court · AIR 1942 Mad 511 : (1942) 55 LW 93 : (1942) 1 MLJ 278
High Courts24 Dec 1941
RM N S SINNASWAMI PILLAI Vs COMMISSIONER OF Income Tax.
Madras High Court · (1942) 10 ITR 71
High Courts19 Dec 1941
Kanagavelu Nadar and Others Vs Sooravali Subbier and Others
Madras High Court · AIR 1942 Mad 438 : (1942) 55 LW 183 : (1942) 1 MLJ 353
High Courts19 Dec 1941
Rangaswami Goundar Vs The Official Receiver and Others
Madras High Court · (1942) ILR (Mad) 618 : (1942) 55 LW 120 : (1942) 1 MLJ 296