High Courts02 Feb 1942
Commissioner of Income Tax Vs G.D. Naidu, Industrial Educational Trust
Madras High Court · AIR 1942 Mad 625 : (1942) ILR (Mad) 921 : (1942) 55 LW 500 : (1942) 2 MLJ 230
Income Tax Act, 1961 — Section 4(3)(i), 66(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,308 of 5,226
High Courts30 Jan 1942
The Municipal Council Vs Md. Sabash Khan Saheb
Madras High Court · AIR 1942 Mad 481 : (1942) 55 LW 285 : (1942) 1 MLJ 554
High Courts30 Jan 1942
Muhammad Mahamood Hussain Faroki alias Chan Basha Vs Syed Abdul Huq alias Sabju Saheb, minor by guardian Syed Miah Saheb
Madras High Court · (1942) 55 LW 303 : (1942) 1 MLJ 564
High Courts30 Jan 1942
In Re: Duraiswami Mudali with several aliases
Madras High Court · (1942) 55 LW 297 : (1942) 1 MLJ 591
High Courts30 Jan 1942
Sri Rajah Vyricherla Narayana Gajapati Raju Bahadur Vs Malla Ramunaidu
Madras High Court · AIR 1942 Mad 419 : (1942) 55 LW 185
Madras Estates Land Act, 1908 — Section 61
High Courts30 Jan 1942
Manakkal Kumaran and Others
Madras High Court · AIR 1942 Mad 446 : (1942) 55 LW 192 : (1942) 1 MLJ 460
High Courts30 Jan 1942
In Re: Tamalampudi Veeranna
Madras High Court · AIR 1942 Mad 440 : (1942) 55 LW 229 : (1942) 1 MLJ 455
High Courts29 Jan 1942
Chockalingam Chettiar alias Thiagarajan Chettiar through mother and next friend Karuppayi Achi alias Paripoornam Achi Vs S.T. Chockalingam Chettiar alias Nasappa Chettiar
Madras High Court · (1942) 55 LW 237 : (1942) 1 MLJ 467
High Courts29 Jan 1942
N. Namberumal Chetty Vs P. Ramayya Naidu alias Jayaramakrishna Naidu
Madras High Court · AIR 1942 Mad 602 : (1942) 55 LW 298 : (1942) 1 MLJ 561
High Courts29 Jan 1942
Palamalai Chettiar and Others Vs P.A.L.V.V.R. Ramanathan Chettiar and Others
Madras High Court · AIR 1942 Mad 442 : (1942) 55 LW 212 : (1942) 1 MLJ 439
High Courts27 Jan 1942
Chinnaswami Naidu Vs Ramaswami Naidu
Madras High Court · AIR 1942 Mad 471 : (1942) 55 LW 225 : (1942) 1 MLJ 436
High Courts27 Jan 1942
Rajah Sir Annamalai Chettiar by his authorised agent K. Ponnusami Iyer Vs Kadiyala Pedda Genganna and Others
Madras High Court · (1942) 55 LW 139 : (1942) 1 MLJ 336
High Courts27 Jan 1942
K.S.V. Ramaswami Mudaliar Vs K.L. Dargan, Examiner of Local Fund Accounts
Madras High Court · AIR 1942 Mad 463 : (1942) 55 LW 188 : (1942) 1 MLJ 394
High Courts27 Jan 1942
In Re: Penubolu Subbaramiah and Others
Madras High Court · AIR 1942 Mad 451 : (1942) 55 LW 217 : (1942) 1 MLJ 489
High Courts26 Jan 1942
Kannepalli Chinna Venkata Chelamiah Sastri Vs Meduru Annapoornamma and Another
Madras High Court · AIR 1942 Mad 353 : (1942) ILR (Mad) 590 : (1942) 55 LW 240 : (1942) 1 MLJ 469
High Courts22 Jan 1942
Perumalla Venkayya Vs Batchu Pullayya
Madras High Court · AIR 1942 Mad 466 : (1942) ILR (Mad) 654 : (1942) 55 LW 186 : (1942) 1 MLJ 390
High Courts22 Jan 1942
Gogineni Venkatappayya and Another Vs Mallampati Mallayya
Madras High Court · AIR 1942 Mad 410 : (1942) 55 LW 164 : (1942) 1 MLJ 388
High Courts22 Jan 1942
R. Chidambara Mudaliar and Another Vs K.V. Ranganatham and Another
Madras High Court · AIR 1942 Mad 512 : (1942) 55 LW 205 : (1942) 1 MLJ 428
High Courts21 Jan 1942
Swayamprabhai Ammal and Others Vs D. Muthukrishna Padayachi
Madras High Court · AIR 1942 Mad 362 : (1942) ILR (Mad) 647 : (1942) 55 LW 136 : (1942) 1 MLJ 303
High Courts21 Jan 1942
Vadakkunnadhan Devaswam Utama, His Highness the Maharaja of Cochin, by recognised agent the Secretary to the Government of Cochin Vs Perali Kunnath Tarwad Karnavan and Manager Madhava Menon
Madras High Court · (1942) 55 LW 161 : (1942) 1 MLJ 366