High Courts03 Mar 1942
Kesarichand Kaverlal Vs S.H.G. Nayudu and Another
Madras High Court · (1942) 55 LW 687 : (1942) 2 MLJ 523
Government of India Act, 1935 — Section 270
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,306 of 5,226
High Courts03 Mar 1942
L.K. Minakshi Aiyar (dead) and Another Vs Janaki R. Achalier and Others
Madras High Court · AIR 1942 Mad 592 : (1943) ILR (Mad) 205 : (1942) 55 LW 413 : (1942) 2 MLJ 124
Transfer of Property Act, 1882 — Section 83
High Courts03 Mar 1942
The Province of Madras Vs The Lady of Dolours Convent, Trichinopoly and Others
Madras High Court · AIR 1942 Mad 719 : (1943) ILR (Mad) 34 : (1942) 55 LW 482 : (1942) 2 MLJ 150
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts03 Mar 1942
Goverdhandoss Tokersey Vs M. Abdul Rahiman and Another
Madras High Court · AIR 1942 Mad 634 : (1942) ILR (Mad) 775 : (1942) 55 LW 446 : (1942) 2 MLJ 636
Partnership Act, 1932 — Section 69(2)
High Courts03 Mar 1942
KESARICHAND KAVERLAL Vs S H G NAYUDU AND ANOTHER.
Madras High Court · AIR 1943 Mad 167 : (1942) 10 ITR 413
Government of India Act, 1935 — Section 270
High Courts02 Mar 1942
In Re: Muthandi alias Periakaruppan Ambalam and Others
Madras High Court · AIR 1942 Mad 444 : (1942) 55 LW 263 : (1942) 1 MLJ 517
High Courts02 Mar 1942
Kathersa Rowther Vs Abdul Rahim Sahib and Others
Madras High Court · AIR 1942 Mad 580 : (1942) ILR (Mad) 836 : (1942) 55 LW 407 : (1942) 2 MLJ 43
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts27 Feb 1942
P. Varadarajulu Chetty Vs Janakirama Chetty
Madras High Court · AIR 1942 Mad 552 : (1942) 55 LW 240 : (1942) 1 MLJ 527
High Courts27 Feb 1942
S.T.K.M. Lakshmanan Chettiar and Others Vs Nalla Sevugam Servai alias Nalla Sivan Servai
Madras High Court · AIR 1943 Mad 13 : (1942) 55 LW 585 : (1942) 2 MLJ 337
Limitation Act, 1963 — Article 85
High Courts27 Feb 1942
Nanjunda Reddy (died) and Others Vs Venkatappa, represented by Mr. V.S. Rangaswami Aiyangar and Another
Madras High Court · AIR 1942 Mad 758 : (1942) 55 LW 769 : (1942) 2 MLJ 500
High Courts26 Feb 1942
Gopal Naicker Vs Alagirisami Naicker
Madras High Court · AIR 1942 Mad 581 : (1942) ILR (Mad) 770 : (1942) 55 LW 276 : (1942) 1 MLJ 532
High Courts26 Feb 1942
In Re: Venkata Subbayya
Madras High Court · AIR 1942 Mad 550 : (1942) 55 LW 354 : (1942) 1 MLJ 595
High Courts26 Feb 1942
Edara Venkata Rao Vs Edara Venkayya
Madras High Court · AIR 1943 Mad 38 : (1942) 55 LW 772 : (1942) 2 MLJ 427
Civil Procedure Code, 1908 (CPC) — Section 100(1)(c)
High Courts25 Feb 1942
Sri La Sri Subramania Pandarasannadhi, the managing trustee of Sri Vedaraneeswaraswami temple and Sri Subramanyaswami temple Vs The Hindu Religious Endowments Board
Madras High Court · AIR 1943 Mad 104 : (1942) 55 LW 550 : (1942) 2 MLJ 403
Madras Hindu Religious Endowments Act, 1926 — Section 65A(3)
High Courts24 Feb 1942
Palani Mudaliar and Another Vs M. Natarajan alias Amalorpavanathan and Another
Madras High Court · AIR 1942 Mad 503 : (1942) ILR (Mad) 844 : (1942) 55 LW 294 : (1942) 1 MLJ 528
High Courts23 Feb 1942
Pothukuchi Venkata Ramanayya and Others Vs Daggubati Mallikharjanudu
Madras High Court · AIR 1942 Mad 533 : (1942) 55 LW 288 : (1942) 1 MLJ 571
High Courts23 Feb 1942
In Re: Sri C.S. Venkatachariar, First Grade Pleader and Sri R. Sivaramakrishna Deekshathar, Second Grade Pleader
Madras High Court · AIR 1942 Mad 691 : (1942) 55 LW 845 : (1942) 2 MLJ 479
Legal Practitioners Act, 1879 — Section 14
High Courts20 Feb 1942
In Re: M. Kuttia Pillai
Madras High Court · AIR 1942 Mad 445 : (1942) 55 LW 239
High Courts20 Feb 1942
Timiti Venkata Charlu and Another Vs The Rajah of Vizianagaram and Another
Madras High Court · AIR 1942 Mad 725 : (1942) 55 LW 614 : (1942) 2 MLJ 415
High Courts19 Feb 1942
Izaradar R. Muniswami Goundan and Another Vs A.K. Hanumantha Roya Goundar
Madras High Court · AIR 1943 Mad 8 : (1942) 55 LW 526 : (1942) 2 MLJ 283