High Courts18 Feb 1942
Subramania Aiyar Vs Annavi Pillai and Another
Madras High Court · AIR 1942 Mad 522 : (1942) 55 LW 274 : (1942) 1 MLJ 556
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,307 of 5,226
High Courts18 Feb 1942
The Official Receiver Vs K. Sambasiva Ayyar and Others
Madras High Court · AIR 1943 Mad 118 : (1942) ILR (Mad) 757 : (1942) 55 LW 436 : (1942) 2 MLJ 178
Provincial Insolvency Act, 1920 — Section 51(1)
High Courts17 Feb 1942
PS. AR. AR. Arunachalam Chettiar by agent, Sivaraman Chettiar Vs Govindaswami Goundan
Madras High Court · AIR 1942 Mad 519 : (1942) 55 LW 287 : (1942) 2 MLJ 38
High Courts16 Feb 1942
Variath Krishna Warriar Vs Malayalee Bank Ltd., Managing Director T. Kadungi Nedungadi and Another
Madras High Court · AIR 1942 Mad 449 : (1942) 55 LW 238 : (1942) 1 MLJ 466
High Courts12 Feb 1942
P.N. Madhava Rao, Executive Officer of Perdoor Sri Ananta Padhmanabha Temple Vs C. Vaikunta Kamath and Others
Madras High Court · AIR 1942 Mad 468 : (1942) 55 LW 258 : (1942) 1 MLJ 535
High Courts12 Feb 1942
Kunnamangalath Palakunnath Kolai Sankaran Nayar Vs Palakunnath Kolai Govindan Nayar
Madras High Court · AIR 1942 Mad 534 : (1942) 55 LW 283 : (1942) 1 MLJ 573
High Courts12 Feb 1942
Yerranki Papayya Sastri and Another Vs Kola Appa Rao and Another
Madras High Court · AIR 1942 Mad 677 : (1942) ILR (Mad) 944 : (1942) 55 LW 400 : (1942) 2 MLJ 211
Tamil Nadu Agriculturists Relief Act, 1938 — Section 15(4)
High Courts11 Feb 1942
Gali Rama Naidu and Another Vs Muppala Gangi Reddi and Others
Madras High Court · AIR 1942 Mad 483 : (1942) ILR (Mad) 862 : (1942) 55 LW 301 : (1942) 1 MLJ 588
High Courts11 Feb 1942
Yendamuri Subba Rao Vs Kovvuri Tata Reddi
Madras High Court · (1942) ILR (Mad) 746 : (1942) 55 LW 211 : (1942) 1 MLJ 435
High Courts11 Feb 1942
Sri Rajah Rao Niladri Rao Garu Vs R. Venkatarama Aiyar and Others
Madras High Court · (1942) ILR (Mad) 749 : (1942) 55 LW 277 : (1942) 1 MLJ 538
High Courts09 Feb 1942
In Re: S.N. Vittal and Others
Madras High Court · AIR 1942 Mad 437 : (1942) 55 LW 179 : (1942) 1 MLJ 369
High Courts09 Feb 1942
The Official Assignee Vs C. Manickavelu Mudaliar
Madras High Court · AIR 1943 Mad 512 : (1943) 56 LW 192 : (1943) 1 MLJ 265
Pensions Act, 1871 — Section 11
High Courts06 Feb 1942
V.E.R.M.K. Krishnan Chettiar by Agent Rama Aiyangar Vs Nachimuthu Goundar
Madras High Court · AIR 1942 Mad 453 : (1942) 55 LW 260 : (1942) 1 MLJ 500
High Courts06 Feb 1942
Maharani Gurucharan Kaur of Nabha and Another Vs The Province of Madras and Others
Madras High Court · AIR 1942 Mad 539 : (1942) ILR (Mad) 696 : (1942) 2 MLJ 14
High Courts06 Feb 1942
T.K. Ramachandra Rao Vs Jomalagadda Ramaswami
Madras High Court · AIR 1943 Mad 53 : (1942) 55 LW 609 : (1942) 2 MLJ 420
High Courts05 Feb 1942
T. Radhakrishnan Chettiar Vs The Official Liquidator, Madras Peoples' Bank, Limited (In Liquidation)
Madras High Court · AIR 1943 Mad 73 : (1942) 55 LW 709 : (1943) 1 MLJ 142
High Courts04 Feb 1942
Pottiswami, alleged partner of Pottiswami and Brothers Vs Salt Sulaiman (Mitta)
Madras High Court · AIR 1942 Mad 501 : (1942) ILR (Mad) 688 : (1942) 55 LW 215 : (1942) 1 MLJ 377
High Courts04 Feb 1942
Sait Kasturi Chand and Another Vs Addagalla Vaikuntam
Madras High Court · AIR 1942 Mad 426 : (1942) 1 MLJ 378
High Courts03 Feb 1942
K.M.N.S.P. Nachiappa Chettiar (dead) and Others Vs A.K.A. Ramachandra Reddiar and Others
Madras High Court · AIR 1942 Mad 527 : (1942) 55 LW 283 : (1942) 1 MLJ 510
High Courts02 Feb 1942
M.S. Palaniappa Mudaliar (as guardian of his daughter Meenakshi) Vs The Official Liquidator, The Pasupathi Bank Ltd.
Madras High Court · AIR 1942 Mad 470 : (1942) ILR (Mad) 875 : (1942) 55 LW 200 : (1942) 1 MLJ 425