High Courts10 Mar 1942
Meer Shaffi Sahib Vs Abdul Kharim and Others
Madras High Court · AIR 1942 Mad 608 : (1942) 55 LW 402 : (1942) 2 MLJ 89
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,305 of 5,226
High Courts10 Mar 1942
Sri Sri Sri Narayana Sooru Devu Garu Rajah of Tarla and Another Vs Guduru Rama Rao Pantulu Garu
Madras High Court · (1942) ILR (Mad) 927 : (1942) 55 LW 398 : (1942) 2 MLJ 242
Limitation Act, 1963 — Section 19
High Courts10 Mar 1942
Katambot Thazhathe Kovila Kath Vikkara Vellodi, Managing Partner of K. Vikkara Vellodi and Brothers Vs Bankalath Avaran Kutty and Others
Madras High Court · AIR 1943 Mad 32 : (1942) 55 LW 506 : (1942) 2 MLJ 237
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts09 Mar 1942
Munnangi Sumitramma Vs Mudunuru Subbadu and Others
Madras High Court · AIR 1943 Mad 22 : (1942) 55 LW 396 : (1942) 2 MLJ 97
Evidence Act, 1872 — Section 115
High Courts06 Mar 1942
Majety Satyanarayanamurthy Vs Koduri Kanakaraju
Madras High Court · AIR 1942 Mad 673 : (1942) 55 LW 458
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts06 Mar 1942
Pottentakath Kunholan Vs Krishnan and Others
Madras High Court · AIR 1942 Mad 652 : (1942) 55 LW 441 : (1942) 2 MLJ 154
High Courts06 Mar 1942
The Province of Madras Vs Rao Bahadur O.N. Ramaswami Aiyar, Dewan and authorised agent on behalf of Kannivadi Zamindar
Madras High Court · AIR 1942 Mad 599 : (1943) ILR (Mad) 959 : (1942) 55 LW 463 : (1942) 2 MLJ 162
Madras Estates Land Act, 1908 — Section 20A
High Courts06 Mar 1942
Inampudi Srinivasa Rao and Others Vs Gadamsetti Papa Rao and Another
Madras High Court · (1942) 55 LW 611 : (1942) 2 MLJ 417
High Courts05 Mar 1942
P. Balavenkatarama Chettiar and Others Vs Maruthamuthu Chettiar and Another
Madras High Court · AIR 1943 Mad 247 : (1942) 55 LW 819 : (1942) 2 MLJ 742
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts05 Mar 1942
In Re: Venkitaswami Naicken and Others
Madras High Court · AIR 1942 Mad 657 : (1942) 55 LW 757
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 411, 414
High Courts05 Mar 1942
In Re: Hariappa Patla
Madras High Court · AIR 1943 Mad 135 : (1942) 55 LW 712 : (1942) 2 MLJ 555
Madras Local Boards Act, 1884 — Section 193
High Courts05 Mar 1942
K.S. Muthuswami Chettiar Vs Ramaswami Samiyar and Others
Madras High Court · AIR 1942 Mad 751 : (1942) 55 LW 714 : (1942) 2 MLJ 444
Transfer of Property Act, 1882 — Section 92
High Courts04 Mar 1942
In Re: Chittoor Krishnaswami
Madras High Court · AIR 1942 Mad 455 : (1942) ILR (Mad) 663
Madras Bar Council Rules — Rule 1(i)
High Courts04 Mar 1942
In Re: Bonthu Appadu and Others
Madras High Court · AIR 1943 Mad 66 : (1942) 55 LW 720 : (1942) 2 MLJ 580
Penal Code, 1860 (IPC) — Section 147
High Courts04 Mar 1942
In Re: The enrolment of C. Krishnaswami Chittoor Krishnaswami
Madras High Court · (1942) 55 LW 327 : (1942) 1 MLJ 599
High Courts04 Mar 1942
Pothuru Sreeramulu Chetti and Another Vs Duvvuru Subbarami Reddi and Others
Madras High Court · AIR 1942 Mad 554 : (1942) ILR (Mad) 738 : (1942) 55 LW 405 : (1942) 2 MLJ 90
High Courts04 Mar 1942
Hota Veerabadhrayya and Another Vs Bolla Bulli Subbarayudu and Others
Madras High Court · AIR 1942 Mad 650 : (1942) 55 LW 403 : (1942) 2 MLJ 94
Transfer of Property Act, 1882 — Section 55(5)(b)
High Courts04 Mar 1942
The Public Prosecutor Vs Murthujakhan Sahib
Madras High Court · AIR 1943 Mad 33 : (1942) 55 LW 711 : (1942) 2 MLJ 581
Madras Local Boards Act, 1884 — Section 159(1), 207(1)
High Courts04 Mar 1942
Ranga Konar Vs Pakkiri Vattachi and Others
Madras High Court · AIR 1943 Mad 565 : (1943) 56 LW 339
Criminal Procedure Code, 1898 (CrPC) — Section 422
High Courts03 Mar 1942
Sri Sri Sri Palaharama Kanti Rajaram Das Bavaji of Balaga Vs Duvvada Ramanna and Others
Madras High Court · (1942) 55 LW 297 : (1942) 1 MLJ 592