High Courts25 Mar 1942
M.R.M.N. Chockalingam Chettiar Vs The Government of Madras
Madras High Court · AIR 1942 Mad 704 : (1942) 55 LW 498 : (1942) 2 MLJ 193
Sea Customs Act, 1878 — Section 188
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,304 of 5,226
High Courts23 Mar 1942
Muthal Achi Vs Doraisami Pillai and Another
Madras High Court · AIR 1942 Mad 662 : (1942) 55 LW 457 : (1942) 2 MLJ 123
High Courts23 Mar 1942
Titti Krishnamurthi Vs Sri Jagannadhapadhi Khadanga and Another
Madras High Court · AIR 1942 Mad 598 : (1942) ILR (Mad) 941 : (1942) 55 LW 470 : (1942) 2 MLJ 153
High Courts20 Mar 1942
S. SUBBIAH PILLAI AND SONS Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1943 Mad 212 : (1942) 10 ITR 467
Income Tax Act, 1961 — Section 66(1)
High Courts20 Mar 1942
Saradambal Ammal and Another Vs T.C. Kuppusami Sastrigal
Madras High Court · AIR 1942 Mad 663 : (1942) 55 LW 529 : (1942) 2 MLJ 281
Limitation Act, 1963 — Section 21
High Courts20 Mar 1942
The Public Prosecutor Vs Bhasker Kamath
Madras High Court · AIR 1943 Mad 208(2) : (1942) 55 LW 827 : (1942) 2 MLJ 628
Madras Local Boards Act, 1884 — Section 207
High Courts20 Mar 1942
P.K. Subramania Ayyar Vs K.T.S. Thandavamurthi Chetty
Madras High Court · AIR 1942 Mad 670 : (1942) ILR (Mad) 933 : (1942) 55 LW 433 : (1942) 2 MLJ 115
High Courts20 Mar 1942
Chulliyat Govindan Nair Vs Moozhiyut Imbichi Mammad
Madras High Court · AIR 1943 Mad 31 : (1942) 55 LW 608 : (1942) 2 MLJ 422
High Courts20 Mar 1942
Sri Raja Manyam Kanakayya Garu Vs Sriman Mudamba Venkata Ranga Anaharacharyulu Garu
Madras High Court · AIR 1942 Mad 649 : (1942) 55 LW 416 : (1942) 2 MLJ 100
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Mar 1942
Karingamanna Melathil Karnavan Rama Kurup and Another Vs Thirnnavaya, Kalathil Veettil's children Kunhipathumma and Others
Madras High Court · (1942) 55 LW 425 : (1942) 2 MLJ 99
Civil Procedure Code, 1908 (CPC) — Section 107(2), 141
High Courts18 Mar 1942
In Re: Vridhichand Sowcar and Others
Madras High Court · AIR 1943 Mad 527 : (1943) 1 MLJ 377
Penal Code, 1860 (IPC) — Section 395
High Courts18 Mar 1942
Rm. N.L. Kr. Ramanathan Chettiar Vs Unnamalai Achi and Another
Madras High Court · AIR 1942 Mad 632 : (1943) ILR (Mad) 47 : (1942) 55 LW 422 : (1942) 2 MLJ 213
Transfer of Property Act, 1882 — Section 53
High Courts16 Mar 1942
Avasarala Kamaraju Pantulu and Another Vs Balla Saramma
Madras High Court · AIR 1942 Mad 604 : (1942) ILR (Mad) 868 : (1942) 55 LW 426 : (1942) 2 MLJ 104
Limitation Act, 1963 — Section 5
High Courts16 Mar 1942
Yalpi Virupakshappa Vs Chowdireddi Veerabhadra Gowd and Others
Madras High Court · AIR 1943 Mad 80 : (1942) 55 LW 622 : (1942) 2 MLJ 442
Limitation Act, 1963 — Section 14
High Courts13 Mar 1942
D. Anjaneya Sastri Vs T.R. Rajagopala Chettiar, trustee of Chinna Ramanuja Koodam
Madras High Court · AIR 1942 Mad 699 : (1942) 55 LW 509 : (1942) 2 MLJ 187
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Mar 1942
Cherukuri Gangaraju Vs Seemakurti Lakshminarayanamurti (died) and Others
Madras High Court · AIR 1942 Mad 644 : (1942) ILR (Mad) 879 : (1942) 55 LW 504 : (1942) 2 MLJ 202
Provincial Insolvency Act, 1920 — Section 75
High Courts12 Mar 1942
Bhamidipati Kameswara Rao Vs The National Movietone Company, Ltd., Kilpauk and Another
Madras High Court · AIR 1942 Mad 659 : (1942) 2 MLJ 110
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts11 Mar 1942
In Re: Pariti Narayana Murti
Madras High Court · AIR 1942 Mad 654 : (1942) 55 LW 462 : (1942) 2 MLJ 112
Penal Code, 1860 (IPC) — Section 467, 471
High Courts11 Mar 1942
In Re: M.K. Rangai Goundan
Madras High Court · AIR 1942 Mad 702 : (1942) 55 LW 410 : (1942) 2 MLJ 140
Companies Act, 1956 — Section 244
High Courts11 Mar 1942
K.T.M. Ahmed Kasim Sahib Vs Land Acquisition Officer (Sub-Collector) Ramnad division
Madras High Court · AIR 1942 Mad 665 : (1942) 55 LW 460 : (1942) 2 MLJ 137