High Courts26 Jun 1942
T.S. Rajagopala Iyer Vs The South Indian Rubber Works, Limited and Others
Madras High Court · AIR 1942 Mad 656 : (1943) ILR (Mad) 133 : (1942) 55 LW 521 : (1942) 2 MLJ 228
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,302 of 5,226
High Courts26 Jun 1942
The Sub-Collector Vs Pillarisetti Parthasarathi Naidu and Another
Madras High Court · AIR 1942 Mad 739 : (1943) ILR (Mad) 127 : (1942) 55 LW 763 : (1942) 2 MLJ 512
High Courts25 Jun 1942
In Re: Yakub Sahib Yejaman and Others
Madras High Court · AIR 1943 Mad 406 : (1943) 1 MLJ 264
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts24 Jun 1942
In Re: K. Chinnavadu and Others
Madras High Court · (1942) 55 LW 713 : (1942) 2 MLJ 575
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts24 Jun 1942
Natesa Nilangiriyar Vs V. Raju Mudaliar
Madras High Court · AIR 1943 Mad 322 : (1943) 1 MLJ 225
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 38 Rule 11
High Courts24 Jun 1942
Kuppuswami Naidu Vs Varadappa Naidu and Others
Madras High Court · AIR 1943 Mad 11 : (1942) 55 LW 561 : (1942) 2 MLJ 345
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jun 1942
K.S. Nageswara Aiyar Vs S. Ganesa Aiyar
Madras High Court · AIR 1942 Mad 675 : (1943) ILR (Mad) 217 : (1942) 55 LW 684 : (1942) 2 MLJ 198
High Courts10 Apr 1942
Sheshamma Shedthi Vs Vasudeva Bhatta and Others
Madras High Court · AIR 1942 Mad 711 : (1942) 55 LW 633
High Courts10 Apr 1942
Jikkini Bibi Sahiba Vs Ranganayaki Ammal and Another
Madras High Court · AIR 1943 Mad 258 : (1942) 55 LW 851 : (1942) 2 MLJ 487
Tamil Nadu Agriculturists Relief Act, 1938 — Section 4(d)
High Courts10 Apr 1942
Sundaramurthi Nainar Vs Chotti Bibi alias Bacha Bibi and Others
Madras High Court · AIR 1942 Mad 641 : (1943) ILR (Mad) 61 : (1942) 55 LW 494 : (1942) 2 MLJ 164
Limitation Act, 1908 — Article 134A, 134B
High Courts10 Apr 1942
Tatikonda Subbarow Vs Malladi Sitarama Lakshmi Narasimham and Others
Madras High Court · AIR 1942 Mad 600 : (1943) ILR (Mad) 56 : (1942) 55 LW 479 : (1942) 2 MLJ 170
Usurious Loans Act, 1918 — Section 3
High Courts10 Apr 1942
P. Subbamma Vs Ch. Venkata Reddy
Madras High Court · AIR 1943 Mad 260(1) : (1942) 55 LW 576 : (1942) 2 MLJ 356
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts09 Apr 1942
P.R. Subramania Pattar Vs Porathana Andi
Madras High Court · AIR 1942 Mad 709 : (1943) ILR (Mad) 143 : (1942) 55 LW 554 : (1942) 2 MLJ 303
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts09 Apr 1942
Kosuru Ademma Vs Chevuru Subbamma
Madras High Court · (1942) 55 LW 682 : (1942) 2 MLJ 491
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Apr 1942
Nagappa Prabhu Vs Chandrasekhara by guardian and mother Triveni alias Rukma Bai and Others
Madras High Court · AIR 1942 Mad 648 : (1942) 55 LW 556 : (1942) 2 MLJ 272
Madras Village Courts Act, 1889 — Section 68, 69
High Courts08 Apr 1942
Puthiottil Chathiyelan Kanna Kurup Vs Mayimmoli Raman Nayar
Madras High Court · AIR 1943 Mad 51 : (1942) 55 LW 573 : (1942) 2 MLJ 425
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts08 Apr 1942
Gokaraju Venkataraju and Others Vs Pannulapati Govindayya and Another
Madras High Court · AIR 1943 Mad 168 : (1942) 55 LW 785
High Courts07 Apr 1942
Dasari Murugappa Mudali Vs The Official Receiver and Others
Madras High Court · AIR 1943 Mad 303 : (1943) 1 MLJ 24
High Courts07 Apr 1942
In Re: Erasi Subba Reddi
Madras High Court · AIR 1943 Mad 492 : (1943) 56 LW 351 : (1943) 1 MLJ 383
Penal Code, 1860 (IPC) — Section 323
High Courts07 Apr 1942
Shenbagavadivammal Vs Mupidathi Ammal and Others
Madras High Court · AIR 1942 Mad 720 : (1942) 55 LW 689 : (1942) 2 MLJ 364
Transfer of Property Act, 1882 — Section 6