COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,300 of 5,226

High Courts13 Jul 1942

In Re: Sri K.R.

Madras High Court · (1942) 2 MLJ 196

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High Courts13 Jul 1942

C. Velayudha Mudali Vs T. Chengama Naidu and Another

Madras High Court · AIR 1942 Mad 727 : (1942) 55 LW 531 : (1942) 2 MLJ 311

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

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High Courts10 Jul 1942

In Re: Thammana Ramalingayya

Madras High Court · AIR 1942 Mad 723 : (1943) ILR (Mad) 230 : (1942) 55 LW 587 : (1942) 2 MLJ 357

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High Courts10 Jul 1942

Annabattula Appalaswami Vs Mandala Appamma and Others

Madras High Court · AIR 1943 Mad 24 : (1942) 55 LW 575 : (1942) 2 MLJ 319

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High Courts10 Jul 1942

Nalluswami Reddi Vs Nallammal

Madras High Court · AIR 1943 Mad 392 : (1943) 56 LW 254 : (1943) 1 MLJ 277

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High Courts09 Jul 1942

Dondu Subbaraju and Others Vs Sri Rudraraju Venkatraju (died) and Others

Madras High Court · AIR 1943 Mad 403 : (1943) 1 MLJ 110

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High Courts09 Jul 1942

Valliammal Vs Ramaswamy Goundar and Others

Madras High Court · AIR 1943 Mad 127 : (1942) 55 LW 779 : (1942) 2 MLJ 720

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High Courts09 Jul 1942

In Re: Govindan

Madras High Court · AIR 1942 Mad 669 : (1942) 55 LW 530 : (1942) 2 MLJ 280

Criminal Procedure Code, 1898 (CrPC) — Section 106

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High Courts08 Jul 1942

Periya Perumal Ammal Vs Veluchami Reddy

Madras High Court · AIR 1943 Mad 25 : (1942) 2 MLJ 484

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High Courts08 Jul 1942

Periakaruppan by mother and guardian, Rakkayee Ammal Vs T. S. Subbarama Aiyar and Others

Madras High Court · AIR 1943 Mad 190 : (1942) 55 LW 701 : (1942) 2 MLJ 563

Partnership Act, 1932 — Section 28

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High Courts08 Jul 1942

Khan Sahib K. Kunhammed Koya Vs Mullasseri Gopala Menon and Another

Madras High Court · (1942) 55 LW 824 : (1942) 2 MLJ 744

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High Courts07 Jul 1942

Doctor Manavala Ayyar Vs Muhammad Yoosaf Maracair (since deceased) and Others

Madras High Court · AIR 1943 Mad 100 : (1943) ILR (Mad) 195 : (1942) 55 LW 570 : (1942) 2 MLJ 398

Tamil Nadu Agriculturists Relief Act, 1938 — Section 8(2)

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High Courts07 Jul 1942

Garimalla Sitaramamurti Vs Thamma Lakshminarayanamurti and Others

Madras High Court · AIR 1943 Mad 185 : (1943) ILR (Mad) 297 : (1942) 55 LW 668 : (1942) 2 MLJ 568

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1

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High Courts07 Jul 1942

Syed Muhammad Ghouse Sahib Suthari Vs Syed Muhammad Ghouse Sahib trustee and Manager of the Sha Rahmatullah Mosque

Madras High Court · (1942) 55 LW 644 : (1942) 2 MLJ 511

Civil Procedure Code, 1908 (CPC) — Section 115Madras Estates Land Act, 1908 — Section 3(5)

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High Courts06 Jul 1942

Meesala Vijayaratnam Naidu and Another Vs Rao Bahadur Sripathi Sitapatirao Pantulu Garu and Others

Madras High Court · AIR 1943 Mad 263 : (1943) 56 LW 15 : (1943) 1 MLJ 90

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High Courts06 Jul 1942

T.P.R. Palania Pillai (died) and Others Vs Amjath Ibrahim Rowther and Another

Madras High Court · AIR 1942 Mad 622 : (1943) ILR (Mad) 15 : (1942) 55 LW 532 : (1942) 2 MLJ 321

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High Courts03 Jul 1942

Thotapalli Dharmayya Vs Nelabarla Yanadi Reddy

Madras High Court · AIR 1942 Mad 731 : (1942) 55 LW 721 : (1942) 2 MLJ 585

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

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High Courts03 Jul 1942

C.D. Desikachari Vs The Official Receiver and Others

Madras High Court · AIR 1943 Mad 26 : (1942) 55 LW 561 : (1942) 2 MLJ 714

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High Courts03 Jul 1942

Veerabahu Pillai (deceased) and Others Vs Kavanna Seena Chittiram Pillai (deceased) and Others

Madras High Court · AIR 1943 Mad 81 : (1942) 55 LW 670 : (1942) 2 MLJ 535

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 23 Rule 3

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High Courts03 Jul 1942

In Re: Gunda Narasimham

Madras High Court · AIR 1942 Mad 744 : (1942) 55 LW 612 : (1942) 2 MLJ 418

Court Fees Act, 1870 — Section 17

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