High Courts21 Jul 1942
Kona Hasan Fathima Bivi (deceased) and Others Vs Muhammad Muhaideen Nachiar and Others
Madras High Court · AIR 1943 Mad 87 : (1942) 55 LW 729 : (1942) 2 MLJ 506
Tamil Nadu Agriculturists Relief Act, 1938 — Section 3
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,299 of 5,226
High Courts21 Jul 1942
Muthu Goundan and Others Vs Mottayan alias Kolanda Goundan
Madras High Court · AIR 1943 Mad 150 : (1942) 55 LW 809 : (1942) 2 MLJ 617
High Courts21 Jul 1942
Narayanan Chetti and Others Vs Nallammal and Others
Madras High Court · AIR 1942 Mad 635 : (1943) ILR (Mad) 96 : (1942) 55 LW 759 : (1942) 2 MLJ 525
Transfer of Property Act, 1882 — Section 82
High Courts20 Jul 1942
Thirumalareddi Inna Reddi and Another Vs Gade Gopireddi and Another
Madras High Court · AIR 1943 Mad 311 : (1943) 56 LW 102 : (1943) 1 MLJ 43
High Courts20 Jul 1942
S. Subbiah Pillai and Sons Vs The Commissioner of Income Tax
Madras High Court · (1942) 2 MLJ 653
Income Tax Act, 1961 — Section 66(1)
High Courts20 Jul 1942
The Commissioner of Income Tax Vs The Dutts' Trust
Madras High Court · AIR 1943 Mad 243 : (1942) 55 LW 788 : (1942) 2 MLJ 651
High Courts17 Jul 1942
The Egmore Benefit Society Vs K. Aburupammal and Others
Madras High Court · AIR 1943 Mad 301 : (1943) 1 MLJ 92
High Courts17 Jul 1942
In Re: Varadaraja Padayachi
Madras High Court · AIR 1943 Mad 521
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 454
High Courts17 Jul 1942
Palani Mudali Vs Athiappa Goundan alias Peria Goundan
Madras High Court · AIR 1943 Mad 160 : (1942) 55 LW 840 : (1942) 2 MLJ 599
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts16 Jul 1942
Ghulam Asadullah Khan and Others Vs Mohamed Ali Khan and Others
Madras High Court · AIR 1943 Mad 360 : (1943) 56 LW 272 : (1943) 1 MLJ 131
High Courts16 Jul 1942
In Re: R. Padmanabha Chetty, Perumal and Company
Madras High Court · AIR 1943 Mad 47 : (1943) ILR (Mad) 71 : (1942) 55 LW 775 : (1942) 2 MLJ 285
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)(a), 5(b)
High Courts16 Jul 1942
Dasi Parvathi Ammal Vs Dasi Angamuthu and Others
Madras High Court · AIR 1942 Mad 730 : (1942) 55 LW 652 : (1942) 2 MLJ 518
Transfer of Property Act, 1882 — Section 41
High Courts16 Jul 1942
G. Sreenivasa Chettiar by power of attorney agent, Sundar Rajulu Vs Ramaru Goundar and Others
Madras High Court · AIR 1943 Mad 268 : (1943) 56 LW 252 : (1943) 1 MLJ 47
High Courts15 Jul 1942
V. Swarnam Aiyar Vs Veeragu Ammal
Madras High Court · AIR 1943 Mad 286 : (1943) 56 LW 208 : (1943) 1 MLJ 41
High Courts15 Jul 1942
O.A. Narayanaswami Ayyar Vs S.A. Narayana Iyengar and Others
Madras High Court · AIR 1943 Mad 288 : (1943) ILR (Mad) 509 : (1943) 56 LW 25 : (1943) 1 MLJ 114
High Courts15 Jul 1942
R.S. Naidu Vs Auditor and Examiner of Local Fund Accounts
Madras High Court · AIR 1943 Mad 97 : (1943) ILR (Mad) 282 : (1942) 55 LW 673 : (1942) 2 MLJ 538
Stamp Act, 1899 — Section 44(3)
High Courts15 Jul 1942
The Malabar District Board Vs The Cochin Malabar Estates, Limited and Another
Madras High Court · AIR 1943 Mad 107 : (1943) ILR (Mad) 276 : (1942) 55 LW 833 : (1942) 2 MLJ 722
Madras Local Boards Act, 1884 — Section 93
High Courts14 Jul 1942
Chevveti Ramudu and Another
Madras High Court · (1943) ILR (Mad) 148 : (1942) 55 LW 552 : (1942) 2 MLJ 312
Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts13 Jul 1942
Vijiyalakshmi Ammal Vs Rangachariar
Madras High Court · AIR 1943 Mad 213 : (1942) 2 MLJ 806
High Courts13 Jul 1942
Chelliah alias Kariamanickam Vs Rengaswami Aiyangar
Madras High Court · (1942) 55 LW 727 : (1942) 2 MLJ 624
Evidence Act, 1872 — Section 90