COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,297 of 5,226

High Courts12 Aug 1942

Pallaprolu Krishnamacharlu and Another Vs Pallaprolu Rangacharlu and Others

Madras High Court · AIR 1943 Mad 136 : (1943) ILR (Mad) 409 : (1942) 55 LW 802 : (1942) 2 MLJ 687

Madras Hindu Religious Endowments Act, 1926 — Section 63

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High Courts12 Aug 1942

Krishnama Naicken and Another Vs Sivasami Chettiar and Others

Madras High Court · AIR 1943 Mad 709 : (1943) 56 LW 490 : (1943) 2 MLJ 281

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89

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High Courts11 Aug 1942

Valliappa Chettiar Vs Arandi and Others

Madras High Court · AIR 1942 Mad 706 : (1943) ILR (Mad) 402 : (1942) 55 LW 616 : (1942) 2 MLJ 470

Madras Hindu Religious Endowments Act, 1923 — Section 44B

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High Courts11 Aug 1942

In Re: Kamakshi Naidu

Madras High Court · AIR 1943 Mad 89 : (1943) ILR (Mad) 456 : (1942) 55 LW 677 : (1942) 2 MLJ 549

Criminal Procedure Code, 1898 (CrPC) — Section 562Evidence Act, 1872 — Section 27

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High Courts10 Aug 1942

In Re: V.A. Gayasudeen

Madras High Court · AIR 1943 Mad 211 : (1943) ILR (Mad) 527 : (1942) 55 LW 705 : (1942) 2 MLJ 547

Madras Prohibition Act, 1937 — Section 4(1)(a)Penal Code, 1860 (IPC) — Section 417

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High Courts10 Aug 1942

Tripasuru Venkata Narasinga Rao Vs Vysyaraju Surayya Raju and Others

Madras High Court · AIR 1943 Mad 91 : (1943) ILR (Mad) 370 : (1942) 55 LW 648

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High Courts10 Aug 1942

The India Sugars and Refineries, Ltd., a limited liability company Vs The Municipal Council

Madras High Court · AIR 1943 Mad 191 : (1943) ILR (Mad) 521 : (1942) 55 LW 783 : (1942) 2 MLJ 663

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High Courts07 Aug 1942

Angadi Masumayya Vs The Official Receiver

Madras High Court · AIR 1943 Mad 72 : (1943) ILR (Mad) 349 : (1942) 55 LW 640 : (1942) 2 MLJ 504

Provincial Insolvency Act, 1920 — Section 28(5)

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High Courts06 Aug 1942

The Madura Devasthanams Vs R. Doraiswami Nayudu and Another

Madras High Court · AIR 1943 Mad 153 : (1942) 55 LW 749 : (1943) 1 MLJ 144

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High Courts06 Aug 1942

In Re: Makky Moithu and Others

Madras High Court · AIR 1943 Mad 278 : (1943) 56 LW 74 : (1943) 1 MLJ 154

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High Courts05 Aug 1942

In Re: Abdur Shukur Sahib

Madras High Court · AIR 1943 Mad 500 : (1943) 1 MLJ 409

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High Courts05 Aug 1942

Kalianna Goundan Vs Masayappa Goundan

Madras High Court · AIR 1943 Mad 149 : (1943) ILR (Mad) 397 : (1942) 2 MLJ 750

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High Courts04 Aug 1942

Krishna Reddi Vs Muniappa Reddi and Others

Madras High Court · AIR 1943 Mad 34 : (1942) 55 LW 696 : (1942) 2 MLJ 556

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High Courts03 Aug 1942

Syed Abdul Huq Sahib Vs Raj Muhammad Kabuli and Others

Madras High Court · AIR 1943 Mad 28 : (1943) ILR (Mad) 405 : (1942) 55 LW 740 : (1942) 2 MLJ 482

Transfer of Property Act, 1882 — Section 55

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High Courts31 Jul 1942

W. Sivaraj Lal Vs Mylapore Hindu Permanent Fund Limited by Secretary and Others

Madras High Court · AIR 1943 Mad 62 : (1943) ILR (Mad) 430 : (1942) 55 LW 678

Transfer of Property Act, 1882 — Section 76

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High Courts30 Jul 1942

In Re: Rangaswami Nayudu and Others

Madras High Court · AIR 1943 Mad 394 : (1943) 56 LW 217 : (1943) 1 MLJ 246

Criminal Procedure Code, 1898 (CrPC) — Section 107

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High Courts30 Jul 1942

The firm of Patnam Lakshminarayana Chetty Vs Grandhe Seshamma (deceased) and Others

Madras High Court · (1943) ILR (Mad) 280 : (1942) 55 LW 637 : (1942) 2 MLJ 562

Succession Act, 1925 — Section 372

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High Courts30 Jul 1942

Govindaswami Achari and Others Vs Kandaswami Achari and Others

Madras High Court · AIR 1942 Mad 742 : (1942) 55 LW 847 : (1942) 2 MLJ 468

Negotiable Instruments Act, 1881 (NI) — Section 50

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High Courts29 Jul 1942

The Hindu Religious Endowments Board Vs Peddinti Sitarama Charyulu

Madras High Court · AIR 1943 Mad 193 : (1943) ILR (Mad) 503 : (1942) 55 LW 849 : (1942) 2 MLJ 732

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High Courts29 Jul 1942

In Re: Alati Appalaswamy and Another

Madras High Court · AIR 1942 Mad 735 : (1942) 55 LW 593 : (1942) 2 MLJ 718

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