High Courts29 Jul 1942
The Province of Madras Vs Pathi Konda Muthappa Chetty and Another
Madras High Court · AIR 1943 Mad 717 : (1943) 56 LW 448 : (1943) 2 MLJ 199
Madras Railway Protection Act — Section 14
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,298 of 5,226
High Courts29 Jul 1942
Syed Ghulam Khadir Sahib and Others Vs Viswanathayyar, by his mother and next friend, Parvathi Ammal and Others
Madras High Court · AIR 1943 Mad 297 : (1943) ILR (Mad) 357 : (1942) 2 MLJ 768
High Courts29 Jul 1942
Arunagiri Chettiar Vs Kuppuswami Chettiar
Madras High Court · AIR 1942 Mad 655 : (1942) 55 LW 527 : (1942) 2 MLJ 275
High Courts29 Jul 1942
In Re: Chellappa Chettiar and Others
Madras High Court · AIR 1942 Mad 715 : (1942) 55 LW 549 : (1942) 2 MLJ 308
Penal Code, 1860 (IPC) — Section 148
High Courts29 Jul 1942
Chennakesava Aiyangar Vs The Official Liquidator, The Coimbatore Mahalakshmi Bank, Limited
Madras High Court · AIR 1943 Mad 54 : (1943) ILR (Mad) 353 : (1942) 55 LW 731 : (1942) 2 MLJ 583
Companies Act, 1956 — Section 231Provincial Insolvency Act, 1920 — Section 54
High Courts28 Jul 1942
Nori Ramasastrulu Vs Teluguntla Balakrishna Rao and Another
Madras High Court · AIR 1942 Mad 682 : (1943) ILR (Mad) 83 : (1942) 55 LW 618 : (1942) 2 MLJ 457
Presidency Towns Insolvency Act, 1909 — Section 2(e)
High Courts28 Jul 1942
Mukku Venkataramayya Vs Mukku Tatayya alias Vasudevudu and Others
Madras High Court · AIR 1943 Mad 538 : (1943) 2 MLJ 83
High Courts28 Jul 1942Dismissed
Govindarajam Pillai and Another Vs Alagappa Chettiar by agent Veeraraghava Ayyangar and Others
Madras High Court · (1942) 07 MAD CK 0007
Madras Revenue Recovery Act, 1864 — Section 2Transfer of Property Act, 1882 — Section 99Trusts Act, 1882 — Section 90
High Courts28 Jul 1942
D.A. Rathnaswamy Pillai Vs Rajaratnam Pillai
Madras High Court · AIR 1943 Mad 50 : (1943) ILR (Mad) 303 : (1942) 55 LW 591 : (1942) 2 MLJ 381
Penal Code, 1860 (IPC) — Section 211
High Courts27 Jul 1942
In Re: Siddappa Chettiar
Madras High Court · AIR 1942 Mad 738 : (1942) 55 LW 694 : (1942) 2 MLJ 616
Madras Debt Conciliation Act, 1936 — Section 4
High Courts27 Jul 1942
J.A. Subba Rao Vs Vommena Seshayya
Madras High Court · AIR 1943 Mad 7 : (1942) 55 LW 693 : (1942) 2 MLJ 551
High Courts27 Jul 1942
Chinnaturai Muthiriyan alias Neelamega Muthiriyan Vs The Official Receiver
Madras High Court · AIR 1943 Mad 252 : (1943) 56 LW 70 : (1943) 1 MLJ 125
High Courts27 Jul 1942
Pappammal Vs Ramaswami Chettiar
Madras High Court · AIR 1942 Mad 726 : (1942) 55 LW 635 : (1942) 2 MLJ 498
High Courts27 Jul 1942
Nallaiya Goundan Vs Marappa Goundan
Madras High Court · (1942) 55 LW 726 : (1942) 2 MLJ 626
Provincial Insolvency Act, 1920 — Section 44(2)
High Courts27 Jul 1942
Vishnubhotla Ramayya Vs Sajja Namayya and Others
Madras High Court · AIR 1943 Mad 165 : (1943) ILR (Mad) 175 : (1942) 55 LW 733 : (1942) 2 MLJ 607
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts24 Jul 1942
In Re: Pedda Kambi Reddy and Others
Madras High Court · AIR 1943 Mad 345 : (1943) 56 LW 251 : (1943) 1 MLJ 248
Criminal Procedure Code, 1898 (CrPC) — Section 106, 349
High Courts24 Jul 1942
In Re: The District Magistrate
Madras High Court · AIR 1943 Mad 398 : (1943) 56 LW 219 : (1943) 1 MLJ 258
Public Health Act, 1939 — Section 34
High Courts24 Jul 1942
Karunalaya Valangupuli Pandian alias Karunalaya Pandian Vs Rev. Father Pignot, Father Superior of the Roman Catholic Mission (Rev. Father G. Forean, S.J., the present acting Father Superior of the Roman Catholic Mission, Palamcottah, brought in the place of Rev. Father Pignot formerly representing the Mission)
Madras High Court · AIR 1943 Mad 67 : (1942) 55 LW 589 : (1942) 2 MLJ 350
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts23 Jul 1942
Rao Bahadur Mothey Gangaraju Zamindar Garu of Ellore Vs Sree Raja Bommadevara Venkatrayulu Naidu Bahadur Zamindar Garu of Pangidigudem
Madras High Court · AIR 1943 Mad 235 : (1942) 55 LW 811 : (1942) 2 MLJ 716
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts23 Jul 1942
Chinnaswami Chetty Vs Parvathiah Chetty
Madras High Court · AIR 1942 Mad 757 : (1942) 55 LW 718 : (1942) 2 MLJ 589