High Courts03 Jul 1942
Vydialinga Swamigal Vs Karuppanna Goundan and Others
Madras High Court · AIR 1942 Mad 718 : (1942) 55 LW 569 : (1942) 2 MLJ 355
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,301 of 5,226
High Courts03 Jul 1942
Nanduri Sarangapani Vs Yanduri Venkata Ratnam and Another
Madras High Court · AIR 1942 Mad 733 : (1942) 55 LW 610 : (1942) 2 MLJ 421
High Courts03 Jul 1942
Govinda Krishna Aiyar Vs Sankaralinga Naicker, through his next friend and guardian ad litem, Subbia Naicker
Madras High Court · AIR 1943 Mad 55 : (1942) 55 LW 663 : (1942) 2 MLJ 558
Limitation Act, 1963 — Section 6
High Courts03 Jul 1942
Sundaresam Pillai Vs Ramachandra Pillai
Madras High Court · AIR 1943 Mad 38(1) : (1942) 55 LW 725 : (1942) 2 MLJ 572
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Jul 1942
P. Sankara Rao, (wrongly described as D. Sankara Rao) Vs Modepalli Bala Venkatappa
Madras High Court · AIR 1942 Mad 734 : (1943) ILR (Mad) 225 : (1942) 55 LW 646 : (1942) 2 MLJ 520
High Courts03 Jul 1942
V. Ramaswami Aiyangar and Another Vs Doraisami Vandayar
Madras High Court · (1942) 2 MLJ 748
Succession Act, 1925 — Section 214
High Courts02 Jul 1942
A.L.N. Sathappa Chetti and Others Vs Thayyanayaki Ammal
Madras High Court · AIR 1942 Mad 698 : (1942) 55 LW 548 : (1942) 2 MLJ 305
High Courts02 Jul 1942
In Re: M. Murtuzali Sahib
Madras High Court · AIR 1943 Mad 336 : (1943) 56 LW 218 : (1943) 1 MLJ 247
High Courts01 Jul 1942
In Re: Tentu Appalaswamy
Madras High Court · AIR 1942 Mad 664 : (1942) 55 LW 569 : (1942) 2 MLJ 354
High Courts01 Jul 1942
The Hindu Religious Endowments Board Vs Dosapati Ramiah, trustee of Sri Venugopalaswami Varu and Another
Madras High Court · AIR 1942 Mad 722 : (1942) 55 LW 631 : (1942) 2 MLJ 493
High Courts01 Jul 1942
A. Krishnaswami Vandayar Vs The Union Bank, Ltd.
Madras High Court · AIR 1943 Mad 10 : (1942) 55 LW 560 : (1942) 2 MLJ 346
High Courts01 Jul 1942
In Re: Bellemkonda Kanakayya
Madras High Court · AIR 1942 Mad 609 : (1943) ILR (Mad) 381 : (1942) 55 LW 464 : (1942) 2 MLJ 172
Madras Prevention of Food Adulteration Act, 1918 — Section 14
High Courts01 Jul 1942
P.C. Kandaswamy Pillai Vs Municipal Prosecutor
Madras High Court · AIR 1942 Mad 601 : (1942) 55 LW 466 : (1942) 2 MLJ 145
High Courts30 Jun 1942
Sri Raja Vyricherla Narayana Gajapati Raju Bahadur Vs Malla Ramunaidu
Madras High Court · (1942) 1 MLJ 385
High Courts30 Jun 1942
Cherukuri Indiradevi being minor by next friend and father, N.C. Krishnayya Naidu Vs Mamidipalli Audinarayanamurthy and Another
Madras High Court · AIR 1943 Mad 35 : (1943) ILR (Mad) 294 : (1942) 2 MLJ 486
Madras Debtors Protection Act, 1934 — Section 6A
High Courts30 Jun 1942
The Public Prosecutor Vs Rajam Ammal
Madras High Court · AIR 1942 Mad 674 : (1943) ILR (Mad) 963 : (1942) 55 LW 457 : (1942) 2 MLJ 132
Penal Code, 1860 (IPC) — Section 380
High Courts30 Jun 1942
In Re: Dakshinamurthi
Madras High Court · (1942) 55 LW 467 : (1942) 2 MLJ 146
Criminal Procedure Code, 1898 (CrPC) — Section 370(1)
High Courts30 Jun 1942
Rajkumar Visweswara Gajapathi Raj, minor represented by his mother Rani Pushpathi Vidyavati Devi, as his next friend and Another Vs Mirza Raja Sri Pushavati Viziaram Gajapathi Raj Manne Sultan Bahadur Garu, Rajah of Vizianagaram, represented by the Court of Wards and Others
Madras High Court · AIR 1942 Mad 743 : (1943) ILR (Mad) 154 : (1942) 55 LW 638 : (1942) 2 MLJ 496
High Courts29 Jun 1942
F.P.S. Albuquerque Vs The Catholic Bank, Ltd., Mangalore and Others
Madras High Court · AIR 1942 Mad 737 : (1943) ILR (Mad) 291 : (1942) 55 LW 532 : (1942) 2 MLJ 307
High Courts29 Jun 1942
S.A. Abdul Subhan Sahib Vs M. Abdul Ravoof Sahib
Madras High Court · AIR 1942 Mad 707 : (1942) 55 LW 547 : (1942) 2 MLJ 309
Partnership Act, 1932 — Section 69