High Courts07 Apr 1942
M.A. Subramania Aiyar (died) and Another Vs The Province of Madras
Madras High Court · AIR 1942 Mad 660 : (1942) 2 MLJ 223
Tamil Nadu Land Encroachment Act, 1905 — Section 14
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,303 of 5,226
High Courts06 Apr 1942
Maddali Sreeramulu and Another Vs Kavur Thandavakrishnayya and Others
Madras High Court · AIR 1943 Mad 77 : (1942) 55 LW 594 : (1942) 2 MLJ 452
High Courts06 Apr 1942
Rangaswami Goundan and Others Vs Kandaswami Goundan and Another
Madras High Court · AIR 1942 Mad 335 : (1942) 55 LW 672 : (1942) 2 MLJ 361
High Courts06 Apr 1942
Mattapalli Raju and Others Vs Challa Mahalakshmamma and Another
Madras High Court · AIR 1942 Mad 597 : (1943) ILR (Mad) 138 : (1942) 55 LW 491 : (1942) 2 MLJ 185
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts02 Apr 1942
Vakacherla Venkatasubbamma and Another Vs Gobbooru Subbiah
Madras High Court · AIR 1942 Mad 716
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 41
High Courts02 Apr 1942
Matte Atchutarama Rao Vs Solasa Bapanayya, Trustee Vijjapu Kamakshamma Charities and Others
Madras High Court · AIR 1942 Mad 748 : (1942) 55 LW 627
Civil Procedure Code, 1908 (CPC) — Section 73, 92
High Courts02 Apr 1942
Somayajulu Venkatanarasimham Vs Govinda Suryanarayana being minor represented by his maternal grandfather and next friend, Nadiminti Ganeswara Rao and Others
Madras High Court · AIR 1942 Mad 708 : (1942) 55 LW 577 : (1942) 2 MLJ 412
Tamil Nadu Agriculturists Relief Act, 1938 — Section 23
High Courts02 Apr 1942
Kannambra Nayar Veettil Valia Ammukutti Neithiar's son Kunhunni Elaya Nayar Avergal (deceased) Vs P.N. Krishna Pattar and Others
Madras High Court · AIR 1943 Mad 74 : (1943) ILR (Mad) 115 : (1942) 55 LW 428 : (1942) 2 MLJ 120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts02 Apr 1942
Mangipudi Vyagreswarudu and Others Vs Boddapati Bhadramma and Another
Madras High Court · AIR 1942 Mad 721 : (1943) ILR (Mad) 53 : (1942) 55 LW 508 : (1942) 2 MLJ 233
Limitation Act, 1963 — Section 21(3)(b)
High Courts02 Apr 1942
Chellathammal alias Ammamuthuammal and Others Vs Kalitheertha Pillai and Others
Madras High Court · AIR 1942 Mad 606 : (1943) ILR (Mad) 107 : (1942) 55 LW 476 : (1942) 2 MLJ 206
High Courts01 Apr 1942
Dandamudi Narasayya and Another Vs Movva Subbayya and Others
Madras High Court · AIR 1942 Mad 728 : (1943) ILR (Mad) 122 : (1942) 55 LW 515 : (1942) 2 MLJ 266
Specific Relief Act, 1877 — Section 9
High Courts01 Apr 1942
Natesa Mudaliar Vs M.T. Rajamanicka Chettiar
Madras High Court · AIR 1942 Mad 729 : (1942) 55 LW 607 : (1942) 2 MLJ 424
High Courts31 Mar 1942
Ismail Rowther Vs Gomakkani Rowther and Another
Madras High Court · AIR 1942 Mad 679 : (1942) 55 LW 522 : (1942) 2 MLJ 225
High Courts27 Mar 1942
V. Kr. St. Kasi Visvanadan Chettiar Vs Devakottai Municipal Council
Madras High Court · AIR 1942 Mad 661 : (1942) 55 LW 514 : (1942) 2 MLJ 265
Tamil Nadu District Municipalities Act, 1920 — Section 354
High Courts26 Mar 1942
Janaki Bai Ammal, Zamindarini of Melmandai Vs N. Chinniah Nadar (dead) and Others
Madras High Court · AIR 1943 Mad 367 : (1943) 56 LW 127 : (1943) 1 MLJ 88
High Courts26 Mar 1942
Sait Parasuram Byas Vs The Sub-Collector, Rajahmundry and Another
Madras High Court · (1942) ILR (Mad) 831 : (1942) 55 LW 468 : (1942) 2 MLJ 218
Land Acquisition Act, 1894 — Section 23
High Courts26 Mar 1942
Dommarapati Pedda Venkatappa and Another Vs Marupuri Latchanna
Madras High Court · AIR 1942 Mad 653 : (1942) 55 LW 424 : (1942) 2 MLJ 103
Penal Code, 1860 (IPC) — Section 326
High Courts26 Mar 1942
Allipuram Subbiah Vs Bojja Venkata Subbamma
Madras High Court · (1942) 55 LW 421 : (1942) 2 MLJ 101
Penal Code, 1860 (IPC) — Section 504
High Courts26 Mar 1942
Saith Parasuram Byas Vs Sub-Collector and Another
Madras High Court · AIR 1942 Mad 596
Land Acquisition Act, 1894 — Section 23
High Courts25 Mar 1942
Akkammal Vs Komarasami Chettiar and Others
Madras High Court · AIR 1943 Mad 36 : (1942) 55 LW 511 : (1942) 2 MLJ 315
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100