High Courts19 Dec 1941
The Public Prosecutor Vs K.B. Kalkura
Madras High Court · AIR 1942 Mad 404 : (1942) ILR (Mad) 802 : (1942) 55 LW 95 : (1942) 1 MLJ 228
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,310 of 5,226
High Courts19 Dec 1941
V.P. Kesava Menon Vs C. Achuthan Nair
Madras High Court · AIR 1942 Mad 482 : (1942) 55 LW 151 : (1942) 2 MLJ 41
High Courts18 Dec 1941
Dupagunta Subramaniam Vs Govinda Petar Satyanadham and Another
Madras High Court · (1942) ILR (Mad) 640 : (1942) 55 LW 130 : (1942) 1 MLJ 292
High Courts18 Dec 1941
Arunachala Reddy Vs Sellamuthu Goundan and Others
Madras High Court · AIR 1942 Mad 594 : (1942) 55 LW 372 : (1942) 1 MLJ 594
Penal Code, 1860 (IPC) — Section 426
High Courts18 Dec 1941
R.D.K. Venkatalingama Nayanim Bahadur Varu Vs Raja Inuganti Rajagopala Venkata Narasimha Nayanim Garu
Madras High Court · AIR 1942 Mad 509 : (1942) 55 LW 245 : (1942) 1 MLJ 403
High Courts18 Dec 1941
The Firm of Bhimaji Motiji Vs The Official Receiver
Madras High Court · AIR 1942 Mad 425 : (1942) ILR (Mad) 635 : (1942) 55 LW 134 : (1942) 1 MLJ 306
High Courts17 Dec 1941
Yekkala Venkataramayya Vs Achugatla Baba Sahib
Madras High Court · AIR 1942 Mad 401 : (1942) 55 LW 55 : (1942) 1 MLJ 406
High Courts17 Dec 1941
Batchu Mallikarjana Rao Vs The Official Receiver, Kistna and Another
Madras High Court · AIR 1942 Mad 423 : (1942) ILR (Mad) 691 : (1942) 55 LW 117 : (1942) 1 MLJ 238
High Courts16 Dec 1941
In Re: Sri S.P., First Grade Pleader
Madras High Court · (1942) 55 LW 502 : (1942) 2 MLJ 234
High Courts16 Dec 1941
In Re: Travancore National and Quilon Bank Ltd. (in liquidation) Modern Automobiles
Madras High Court · AIR 1942 Mad 377
High Courts16 Dec 1941
Modern Automobiles Vs Travancore National and Quilon Bank Ltd.
Madras High Court · (1942) 1 MLJ 241
High Courts16 Dec 1941
Pachigola Satyanarayanamurthi (died) and Others Vs Karatam Sathiraju and Others
Madras High Court · AIR 1942 Mad 525 : (1942) 55 LW 280 : (1942) 1 MLJ 506
Transfer of Property Act, 1882 — Section 60
High Courts16 Dec 1941
Karamsetti Guravaiah Vs V. Rangiah, Official Receiver and Others
Madras High Court · AIR 1942 Mad 415 : (1942) ILR (Mad) 614 : (1942) 55 LW 119 : (1942) 1 MLJ 283
High Courts15 Dec 1941
In Re: Sri V. Varadaraja Mudaliar, Advocate
Madras High Court · (1942) ILR (Mad) 428 : (1942) 55 LW 42 : (1942) 1 MLJ 160
High Courts12 Dec 1941
The Public Prosecutor Vs Chinnalatchumana Naidu
Madras High Court · AIR 1942 Mad 531 : (1942) 55 LW 366 : (1942) 1 MLJ 586
High Courts12 Dec 1941
A.R. Palanisami Gounder Vs Bagavathi Gounder
Madras High Court · (1942) 55 LW 518 : (1942) 2 MLJ 246
High Courts11 Dec 1941
Kannoli Narayana's wife Janaki Vs Kaiprath Sreedevi Amma's son Kanaru Ambalavasi and Others
Madras High Court · AIR 1942 Mad 583 : (1942) 55 LW 374 : (1942) 1 MLJ 603
Transfer of Property Act, 1882 — Section 55
High Courts11 Dec 1941
Sri Raghava Doss Jee Varu Vs Sarju Bayamma
Madras High Court · (1942) 55 LW 72 : (1942) 1 MLJ 205
High Courts11 Dec 1941
Sri Rajah Ravu Sri Krishnayya Rao alias Sri Rajah Ravu Venkata Kumara Mahipati Krishna Surya Rao Bahadur Garu and Another Vs Rajah Saheb Meharban-I-Dostan Sri Rajah Ravu Venkata Kumara Mahipati Surya Rao Bahadur Garu, Maharaja of Pittapuram
Madras High Court · (1942) ILR (Mad) 562 : (1942) 55 LW 264 : (1942) 1 MLJ 472
Madras Estates Land Act, 1908 — Section 3(5)Trusts Act, 1882 — Section 94
High Courts10 Dec 1941
V. Balakrishna Naidu Vs Mrs. B. Sakuntala Bai
Madras High Court · AIR 1942 Mad 666 : (1942) 55 LW 306 : (1942) 2 MLJ 134