High Courts07 Nov 1941
In Re: Muthusami Goundan and Others
Madras High Court · AIR 1942 Mad 420 : (1942) 55 LW 856 : (1942) 1 MLJ 498
Penal Code, 1860 (IPC) — Section 149, 324
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,313 of 5,226
High Courts07 Nov 1941
Kalitheerta Pillai Vs Chellathammal alias Ammamuthammal and Others
Madras High Court · (1942) 55 LW 104 : (1942) 1 MLJ 28
High Courts07 Nov 1941
Madavarvilagam Sri Vaithinathaswami Devasthanam Vs V. Anantharama Aiyar
Madras High Court · AIR 1942 Mad 747 : (1942) 55 LW 611 : (1942) 2 MLJ 414
High Courts07 Nov 1941
Reddi Mallayya Vs Pedda Mallayya and Others
Madras High Court · AIR 1942 Mad 280 : (1941) 2 MLJ 1085
High Courts03 Nov 1941
In Re: K.M. Varadarajulu Chetty
Madras High Court · AIR 1942 Mad 494 : (1942) 55 LW 316 : (1942) 1 MLJ 458
High Courts31 Oct 1941
Ramachandru Rao, Municipal Health Officer Vs Chinnayya Goundan
Madras High Court · (1942) 55 LW 524 : (1942) 2 MLJ 217
High Courts31 Oct 1941
Krishnaswami Reddiar alias Rajah Chidambara Reddiar Vs Venugopala Reddiar by his agent V.A. Lakshminarasimha Aiyar and Others
Madras High Court · AIR 1942 Mad 614 : (1942) ILR (Mad) 376 : (1942) 55 LW 45 : (1942) 1 MLJ 137
High Courts31 Oct 1941
In Re: V. Bhuvaraha Aiyangar
Madras High Court · (1942) ILR (Mad) 414 : (1942) 55 LW 77 : (1941) 2 MLJ 1014
High Courts30 Oct 1941
M. Krishnaswami Naidu Vs The Right Honourable the Secretary of State for India in Council and Others
Madras High Court · (1942) 55 LW 578 : (1942) 2 MLJ 431
High Courts30 Oct 1941
Ekkanathtavazhi Karnavan and manager Dakshayani Kunchi Amma's children Nalanunni alias Ponnunni and Others Vs Manikkath Kunchi Ammu Amma's children Dakshayani Amma and Another
Madras High Court · (1942) 1 MLJ 418
High Courts30 Oct 1941
Kuppala Krishtappa Vs Premaleelamani, minor by mother Subbamma
Madras High Court · AIR 1942 Mad 705 : (1942) 55 LW 568 : (1943) 1 MLJ 120
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts29 Oct 1941
Ramineedi Bayalamma and Others Vs Sree Muthangi Butchiramayya Garu and Others
Madras High Court · (1942) ILR (Mad) 464 : (1942) 1 MLJ 250
High Courts28 Oct 1941
The Official Receiver of Ramnad Vs Sivasuriya Narayanaswami Thevar and Others
Madras High Court · AIR 1942 Mad 216 : (1941) 54 LW 708 : (1941) 2 MLJ 1018
High Courts28 Oct 1941
T. Sundara Rao Naidu Vs The Commissioner, Corporation of Madras and Another
Madras High Court · AIR 1942 Mad 348 : (1942) 55 LW 311 : (1942) 1 MLJ 70
High Courts28 Oct 1941
K.A. Ramier Vs Indiran Ramaswami Pandia Thalavanar through his mother and guardian Gomathi Nachiar
Madras High Court · AIR 1942 Mad 315 : (1942) 55 LW 317 : (1942) 1 MLJ 41
High Courts27 Oct 1941
The Madura Municipal Council Vs The Madura Devasthanams
Madras High Court · AIR 1942 Mad 658 : (1942) 55 LW 528 : (1942) 2 MLJ 269
High Courts27 Oct 1941
In Re: C. Guruswami
Madras High Court · (1942) 55 LW 257 : (1942) 1 MLJ 457
Government of India Act, 1935 — Section 102(1)
High Courts24 Oct 1941
T.K. Nallamuthu Pillai and Others Vs R.K. Thirumalai Aiyangar and Others
Madras High Court · AIR 1942 Mad 258 : (1942) ILR (Mad) 431 : (1941) 54 LW 751 : (1942) 1 MLJ 49
High Courts24 Oct 1941
In Re: Chundru Pallayya
Madras High Court · AIR 1943 Mad 315 : (1943) 56 LW 77
Evidence Act, 1872 — Section 27
High Courts24 Oct 1941
Rao Bahadur V. Ranganatham Chettiar and Others Vs Mariappa Mudali and Others
Madras High Court · AIR 1942 Mad 334 : (1942) 55 LW 82 : (1942) 1 MLJ 92