High Courts10 Oct 1941
S. Berumull Sowcar Vs P. Velu Gramany
Madras High Court · AIR 1942 Mad 369 : (1942) 55 LW 113 : (1942) 1 MLJ 372
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,315 of 5,226
High Courts09 Oct 1941
In Re: Thimmakka and Another
Madras High Court · (1942) 55 LW 368 : (1942) 1 MLJ 583
Madras Co-operative Societies Act, 1932 — Section 52
High Courts08 Oct 1941
Budi Gaddennaidu and Another Vs Chintalapudi China Ramanna
Madras High Court · (1942) 55 LW 23 : (1942) 1 MLJ 90
High Courts08 Oct 1941
In Re: S.S. Pattabirama Ayyar
Madras High Court · (1942) 55 LW 507 : (1942) 2 MLJ 248
High Courts07 Oct 1941
Mantri Errama Reddi and Another Vs Karnam Soorappa
Madras High Court · AIR 1942 Mad 418 : (1942) 55 LW 157 : (1942) 1 MLJ 314
High Courts07 Oct 1941
Pachai Ammal Vs The Corporation of Madras
Madras High Court · AIR 1942 Mad 346 : (1942) 55 LW 97 : (1942) 1 MLJ 233
High Courts07 Oct 1941
N. Narayana Bhat Vs Rama and Others
Madras High Court · AIR 1942 Mad 551 : (1942) 55 LW 201 : (1942) 1 MLJ 453
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts06 Oct 1941
Singamsetti Sundaram and Others Vs Singamsetti Subba Rao
Madras High Court · AIR 1942 Mad 402 : (1942) 55 LW 160 : (1942) 1 MLJ 327
High Courts03 Oct 1941
In Re: Syed Murthuza Sahib
Madras High Court · AIR 1942 Mad 269 : (1941) 2 MLJ 1042
High Courts03 Oct 1941
Yella Venkatramayya Vs Yella Seshayya and Others
Madras High Court · AIR 1942 Mad 193 : (1941) 54 LW 563 : (1941) 2 MLJ 877
Transfer of Property Act, 1882 — Section 41
High Courts03 Oct 1941
Saradambal Vs S. Subbarama Aiyar
Madras High Court · AIR 1942 Mad 212 : (1942) ILR (Mad) 630 : (1941) 54 LW 651 : (1941) 2 MLJ 862
Hindu Womens Right to Property Act, 1937 — Section 3(2)
High Courts03 Oct 1941
Panuganti Seshayya and Others Vs Lankireddi Swamireddi (died) and Others
Madras High Court · AIR 1942 Mad 204 : (1941) 54 LW 551 : (1941) 2 MLJ 795
High Courts03 Oct 1941
The Cannanore Bank, Limited Vs Pattarkandy Arayanveettil Madhavi and Others
Madras High Court · AIR 1942 Mad 41 : (1942) ILR (Mad) 336 : (1941) 54 LW 671 : (1941) 2 MLJ 956
High Courts03 Oct 1941
Suragouni Vemanna Vs Thunga Sanjeeva Reddi and Another
Madras High Court · AIR 1942 Mad 474 : (1942) 1 MLJ 511
Provincial Insolvency Act, 1920 — Section 38
High Courts02 Oct 1941
P V A L RAMASWAMI NAICKER Vs PUDI N SOKKAYYA NAICKER.
Madras High Court · AIR 1942 Mad 428 : (1942) 10 ITR 226
Income Tax Act, 1961 — Section 3
High Courts02 Oct 1941
Sundarabalakadiresa Thevar and Others Vs Avudai Ammal and Others
Madras High Court · AIR 1942 Mad 495 : (1942) 1 MLJ 542
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts02 Oct 1941
P.V.A.L. Ramaswami Naticker Vs Pudi N. Sokkayya Naicker
Madras High Court · (1942) 55 LW 352 : (1942) 1 MLJ 559
Income Tax Act, 1961 — Section 3
High Courts01 Oct 1941
Murugayya Pillai Vs Rajagopal Pillai and Others
Madras High Court · AIR 1942 Mad 381 : (1942) 55 LW 156 : (1942) 1 MLJ 325
High Courts01 Oct 1941
In Re: Ammu Pujary
Madras High Court · AIR 1942 Mad 295 : (1942) 55 LW 125 : (1942) 1 MLJ 200
High Courts30 Sept 1941
Dosapati Ramayya Vs Pattam Anjayya
Madras High Court · AIR 1942 Mad 146 : (1942) ILR (Mad) 405 : (1941) 54 LW 624 : (1941) 2 MLJ 848
Limitation Act, 1963 — Section 20