High Courts16 Sept 1941
Indukuri Suryanarayana Raju (died) and Others Vs Indukuri Viswanadharaju and Others
Madras High Court · AIR 1942 Mad 249 : (1941) 2 MLJ 1047
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,317 of 5,226
High Courts16 Sept 1941
Velagala Sriramareddi and Others Vs Karri Sriramareddi, being minor by certificated guardian, Mr. G. Bhima Rao
Madras High Court · AIR 1941 Mad 929 : (1942) ILR (Mad) 346 : (1941) 54 LW 627 : (1941) 2 MLJ 855
Tamil Nadu Agriculturists Relief Act, 1938 — Section 6, 8
High Courts15 Sept 1941
Commissioner of Income Tax Vs SM. AR. VR. Annamalai Chettiar
Madras High Court · (1941) 2 MLJ 890
High Courts15 Sept 1941
COMMISSIONER OF Income Tax MADRAS Vs MAHARAJAH OF PITHAPURAM.
Madras High Court · (1942) 10 ITR 1
Income Tax Act, 1961 — Section 66(1)
High Courts15 Sept 1941
Commissioner of Income Tax Vs P. Ramaswamy Chettiar
Madras High Court · AIR 1941 Mad 922 : (1942) ILR (Mad) 182 : (1941) 54 LW 734 : (1941) 2 MLJ 900
Income Tax Act, 1961 — Section 2(6A)
High Courts15 Sept 1941
Commissioner of Income Tax Vs K.M.S. Lakshmanier
Madras High Court · AIR 1941 Mad 924 : (1941) 2 MLJ 891
High Courts15 Sept 1941
The Commissioner of Income Tax Vs The Maharajah of Pithapuram
Madras High Court · AIR 1942 Mad 191 : (1942) ILR (Mad) 91 : (1942) 55 LW 15 : (1942) 1 MLJ 16
High Courts15 Sept 1941
COMMISSIONER OF Income Tax, MADRAS Vs P RAMASWAMY CHETTIAR.
Madras High Court · (1941) 9 ITR 656
Income Tax Act, 1961 — Section 2(6A)
High Courts15 Sept 1941
COMMISSIONER OF INCOME TAX, MADRAS Vs SM. AR. VR. ANNAMALAI CHETTIAR.
Madras High Court · AIR 1941 Mad 928 : (1941) 9 ITR 663 : (1941) 54 LW 707
High Courts15 Sept 1941
COMMISSIONER OF INCOME TAX, MADRAS Vs K M S LAKSHMANIER.
Madras High Court · (1941) 9 ITR 668 : (1941) 54 LW 732
Income Tax Act, 1961 — Section 66(2)
High Courts12 Sept 1941
Thiruvengadam Pillai and Others Vs Koolai alias Muthuswami Pillai and Others
Madras High Court · AIR 1942 Mad 230 : (1942) ILR (Mad) 300 : (1941) 54 LW 684 : (1941) 2 MLJ 1002
High Courts12 Sept 1941
In Re: Ganapathi Sa and Others
Madras High Court · AIR 1942 Mad 354 : (1942) 55 LW 255 : (1942) 1 MLJ 357
High Courts11 Sept 1941
Public Prosecutor Vs Gopalakrishnan Pillai
Madras High Court · AIR 1942 Mad 347
High Courts10 Sept 1941
Crown Prosecutor Vs Ekambaram and Another
Madras High Court · (1958) CriLJ 774
Madras City Police Act, 1888 — Section 75
High Courts10 Sept 1941
In Re: Kumaraswamy Kalinga Bayar and Others
Madras High Court · AIR 1942 Mad 221
High Courts10 Sept 1941
Sri Kallalagar Devasthanam Vs M. Baskaram Pillai and Another
Madras High Court · AIR 1942 Mad 741 : (1942) 2 MLJ 450
High Courts09 Sept 1941
Thottilakath Puthiapurayil alias Kurikkalavita Kunhabdulla Vs Thottilagath Puthiapurayil alias Kurikkalavita Abubacker and Others
Madras High Court · AIR 1942 Mad 320 : (1942) 55 LW 178 : (1942) 1 MLJ 217
High Courts09 Sept 1941
Muttapukuntla Chinnapareddi Vs Masineni Venkataramanappa and Others
Madras High Court · AIR 1942 Mad 209 : (1941) 54 LW 491 : (1941) 2 MLJ 695
Transfer of Property Act, 1882 — Section 6(e)
High Courts09 Sept 1941
Vedangi Veera Raghava Rao Vs Vedangi Gopalarao
Madras High Court · (1941) 54 LW 499 : (1941) 2 MLJ 707
Registration Act, 1908 — Section 17
High Courts09 Sept 1941
The Tirumalai Tirupati Devasthanams Committee Vs The Tirupati Municipal Council
Madras High Court · AIR 1942 Mad 256 : (1941) 54 LW 754 : (1941) 2 MLJ 1093