High Courts29 Aug 1941
Kolaparathi Venkatasubbiah Vs Madallapalli Venkatasubbiah and Another
Madras High Court · AIR 1942 Mad 371 : (1942) 1 MLJ 311
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,319 of 5,226
High Courts29 Aug 1941
In Re: T.A. Balakrishna Odayar (Deceased)
Madras High Court · AIR 1942 Mad 586 : (1942) ILR (Mad) 189 : (1943) 56 LW 268 : (1943) 1 MLJ 214
Presidency Towns Insolvency Act, 1909 — Section 68
High Courts29 Aug 1941
Peria Negamam Sri Lakshmi Vilasa Draviya Sagaya Nidhi Limited Vs Varalakshmi Ammal
Madras High Court · AIR 1942 Mad 386 : (1942) 55 LW 90 : (1942) 1 MLJ 274
High Courts29 Aug 1941
A.R.M.T.T. Muthukaruppan Chettiar Vs S.P.L. Subbiah Chettiar and Another
Madras High Court · AIR 1942 Mad 34 : (1941) 54 LW 468 : (1941) 2 MLJ 653
High Courts29 Aug 1941
M. RANGASWAMI NAICKER AND OTHERS Vs M. RAJU NAICKER AND OTHERS.
Madras High Court · (1941) 9 ITR 693
Income Tax Act, 1961 — Section 54
High Courts29 Aug 1941
M. Rangaswami Naicker and Others Vs M. Raju Naicker and Others
Madras High Court · (1942) 55 LW 16 : (1942) 1 MLJ 36
High Courts28 Aug 1941
Vali Chetti Munuswami Chetti Vs Vali Chetti Venkataswami Chetti and Others
Madras High Court · AIR 1942 Mad 610 : (1942) 55 LW 73 : (1942) 1 MLJ 213
High Courts28 Aug 1941
In Re: Venkatachalam Chetty
Madras High Court · AIR 1942 Mad 100 : (1941) 2 MLJ 661
Penal Code, 1860 (IPC) — Section 302
High Courts28 Aug 1941
In Re: Dabbala Koricha Nagadu and Another
Madras High Court · AIR 1942 Mad 33
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 380, 457
High Courts28 Aug 1941
Kandulapati Kanakaratnam Vs Kandulapati Narasimha Rao, being minor by mother and next friend K. Nagaratnam and Another
Madras High Court · AIR 1941 Mad 937 : (1942) ILR (Mad) 173 : (1941) 54 LW 587 : (1941) 2 MLJ 803
High Courts28 Aug 1941
In Re: Kora Vathan and Another
Madras High Court · (1941) 2 MLJ 694
Criminal Procedure Code, 1898 (CrPC) — Section 123
High Courts28 Aug 1941
Al. Sp. S. Rm. Subramanian Chettiar Vs Chinnamuthu Batcha Rowther and Another
Madras High Court · AIR 1942 Mad 145 : (1941) 54 LW 553 : (1941) 2 MLJ 751
Contract Act, 1872 — Section 128
High Courts27 Aug 1941
Mrs. Raji Bai Ammal, guardian and mother of Dickson Chandrabasan and Another Vs Md. Nathar Sahib
Madras High Court · AIR 1942 Mad 251 : (1941) 2 MLJ 693
Evidence Act, 1872 — Section 112
High Courts27 Aug 1941
Kuppala Subbarayudu and Another Vs Ammanamanchi Venkatasubbamma
Madras High Court · AIR 1942 Mad 375 : (1942) 55 LW 176 : (1942) 1 MLJ 87
High Courts25 Aug 1941
Hamidgani Ammal (one of the L.Rs. of the deceased first respondent) Vs Ammasahib Ammal (died) and Others
Madras High Court · AIR 1941 Mad 898 : (1942) ILR (Mad) 271 : (1941) 54 LW 448 : (1941) 2 MLJ 622
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Aug 1941
K.N. Ramakrishna Aiyar Vs The Official Liquidator
Madras High Court · (1941) 2 MLJ 910
High Courts22 Aug 1941
Ratnavelu Pillai and Another Vs Varadaraja Pillai and Another
Madras High Court · AIR 1942 Mad 585 : (1942) 55 LW 293 : (1942) 1 MLJ 569
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts22 Aug 1941
Nanduri Venkatasubba Row Vs Dr. Taylor Stanley Philip, M.R.C.S. (Eng.) L.R.C.P. (Lond.) and Another
Madras High Court · AIR 1942 Mad 16 : (1941) 2 MLJ 505